Page No.# 1/3 vs Pranab Gogoi And 2 Ors
2022 Latest Caselaw 967 Gua

                                                               Page No.# 1/3

GAHC010104782021




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : MACApp./149/2022

         ORIENTAL INSURANCE COMPANY LTD
         HAVING ITS REGISTERED OFFICE AT GUWAHATI, ULUBARI, GUWAHATI
         781007. REPERSENTED BY THE DEPUTY MANAGER, GUAHATI REGIONAL
         OFFICE, ULUBARI, GUWAHATI 781007, KAMRUP M ASSAM



         VERSUS

         PRANAB GOGOI AND 2 ORS
         S/O SRI ANIL KUMAR GOGOI
         RESIDENT OF VILLAGE BONGAON, NEAR LAKHI MANDIR, HOUSE NO. 82,
         GUWAHATI , PO BONGAON, PS BASISTHA ,DIST KAMRUP M ASSAM,
         781028

         2:ANIL KUMAR GOGOI
          S/O UMA PRASAD GOGOI
         RESIDENT OF VILLAGE BONGAON
          NEAR LAKHI MANDIR
          HOUSE NO. 82
          GUWAHATI
          PO BONGAON
          PS BASISTHA
         DIST KAMRUP M ASSAM
          781028

         3:SRI NABAKANTA SAIKIA
          S/O SRI MOHAN SAIKIA
         C/O MILTON SAIKIA
         HOUSE NO. 26
         ARUNODOI PATH
          GUWAHATI
          PO AND PS HATIGAON
          DIST KAMRUP M ASSAM 78103
                                                                    Page No.# 2/3


Advocate for the Petitioner   : MS. R D MOZUMDAR

Advocate for the Respondent :




             Linked Case : I.A.(Civil)/811/2022

            ORIENTAL INSURANCE COMPANY LTD
            HAVING ITS REGISTERED OFFICE AT GUWAHATI
            ULUBARI
            GUWAHATI 781007. REPERSENTED BY THE DEPUTY MANAGER
            GUAHATI REGIONAL OFFICE
            ULUBARI
            GUWAHATI 781007
            KAMRUP M ASSAM


             VERSUS

            PRANAB GOGOI AND 2 ORS
            S/O SRI ANIL KUMAR GOGOI RESIDENT OF VILLAGE BONGAON
            NEAR LAKHI MANDIR
            HOUSE NO. 82
            GUWAHATI
            PO BONGAON
            PS BASISTHA
            DIST KAMRUP M ASSAM
            781028

            2:ANIL KUMAR GOGOI
            S/O UMA PRASAD GOGOI
            RESIDENT OF VILLAGE BONGAON
             NEAR LAKHI MANDIR
             HOUSE NO. 82
             GUWAHATI
             PO BONGAON
             PS BASISTHA
            DIST KAMRUP M ASSAM
             781028
             3:SRI NABAKANTA SAIKIA
            S/O SRI MOHAN SAIKIA
            C/O MILTON SAIKIA
            HOUSE NO. 26
                                                                            Page No.# 3/3

             ARUNODOI PATH
             GUWAHATI
             PO AND PS HATIGAON
             DIST KAMRUP M ASSAM 781038
             ------------
             Advocate for : MS. R D MOZUMDAR
             Advocate for : appearing for PRANAB GOGOI AND 2 ORS



                                      BEFORE
                     HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                        ORDER

Date : 21.03.2022.

Heard Ms. C. Mozumdar, learned counsel appearing for the appellant. Since the connected appeal has been admitted for hearing, the impugned judgment and award dated 14.12.2020 passed by the learned MACT, No.1, Kamrup(M), Guwahati, in MAC case No. 1613/2015, shall remain stayed till disposal of the appeal.

The I/A stands disposed of accordingly.

JUDGE

Comparing Assistant