The University Grants Commission vs The Globel Open University ...
2022 Latest Caselaw 779 Gua

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GAHC010121842017




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                   Case No. : WA/33/2017

            THE UNIVERSITY GRANTS COMMISSION
            REPRESENTED BY THE SECY., HAVING ITS HEAD OFFICE AT BAHADUR
            SHAH ZAFAR MARG, NEW DELHI-11002



            VERSUS

            THE GLOBEL OPEN UNIVERSITY NAGALAND and 23 ORS
            REPRESENTED BY THE REGISTRAR DR. IMOTEMSU AO, HAVING ITS
            OFFICE, OPPOSITE TO THE RAILWAY STATION, DIMAPUR-797112,
            NAGALAND



Advocate for the Petitioner   : MS.K BARPUJARI

Advocate for the Respondent : MR G RAHUL




                                    BEFORE
                         HONOURABLE THE CHIEF JUSTICE
                     HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                         ORDER

Date : 04.03.2022

Heard Mr. A. Chamuah, learned counsel for the appellant. Also heard Mr. D.J. Kapil, learned counsel for the respondent No.1 and Mr. G. Rahul, learned counsel for the respondent Nos. 2 to 24.

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Hearing concluded.

Judgment reserved.

               JUDGE       CHIEF JUSTICE




Comparing Assistant