United India Insurance Co. Ltd vs Sonia Rajak And 4 Ors
2022 Latest Caselaw 1082 Gua

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GAHC010054952022




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)


                            I.A.(Civil)/901/2022
                                    in
                            MACApp./158/2022


         UNITED INDIA INSURANCE CO. LTD.
         HAVING ITS REGISTERED OFFICE AT 24
         WHITES ROAD
         CHENNAI AND ONE OF THE REGIONAL OFFICE AT GS ROAD
         GUWAHATI 781005


          VERSUS

         SONIA RAJAK AND 4 ORS.
         W/O SRI GOLAP CHANDRA RAJAK
         RESIDENT OF OUPHALIA TEA ESTATE
         PO AND PS MORAN
         DIST DIBRUGARH
         ASSAM 785670

         2:SRI HEMANTA SAIKIA
         S/O BHABEN SAIKIA

         RESIDENT OF NAMTILAL PATHER NEAR MORANGGHAR
         PO
         PS AND DIST SIVASAGAR. 785697
         3:SRI MANASH PRATIM BORAH
         S/O SRI JADAV BORAH

         RESIDENT OF MALACHAKAR

         WARD NO. 10
         PO
         PS AND DIST SIVASAGAR
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             ASSAM 785640
             4:MD. ISPHAQUL AHMED

             S/O MD. TABIBUL AHMED

             RESIDENT OF LALUKA GOAN
              PO MOHANGHAT
              PS DIBRUGARH
              DIST DIBRUGARH
             ASSAM 786008
              5:ARADHANA KAKOTI
             C/O DILIP DUTTA
             RESIDENT OF CHIRING CHAPORI
              PN ROAD
              PO
              PS AND DIST DIBRUGARH
             ASSAM
              786001
              6:CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LIMITED.
             2ND FLOOR
              DARE HOUSE
              2 NSC BOSE ROAD
              CHENNAI 600001
              ------------
             Advocate for : MR. K K BHATTA
             Advocate for : appearing for SONIA RAJAK AND 4 ORS.


                                   BEFORE
                  HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                            ORDER

25.03.2022 Since the connected appeal is admitted for hearing, the operation of the Judgment and award dated 23.12.2021 passed by the Member, MACT, Dibrugarh in MAC Case No. 20/2016 shall remain stayed till disposal of the appeal, subject to deposit of 50% of the awarded amount in the Registry of the Gauhati High Court within 4 (four) weeks.

The IA(C) stands disposed of.

JUDGE

Comparing Assistant