Biswajit Sarma vs The Gauhati University And 3 Ors
2022 Latest Caselaw 1001 Gua

                                                             Page No.# 1/2

GAHC010040092022




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : I.A.(Civil)/560/2022
                                     In WA 82/2022



         BISWAJIT SARMA
         S/O LATE DUGDHA NATH SARMAH
         R/O RAJAMAIDAM
         P.S. AND P.O. JORHAT
         DIST. JORHAT
         ASSAM
         PIN 785001


          VERSUS

         THE GAUHATI UNIVERSITY AND 3 ORS.
         REPRESENTED BY THE VICE CHANCELLOR
         GOPINATH BORDOLOI NAGAR
         JALUKBARI
         GUWAHATI 781014

         2:THE REGISTRAR

         GAUHATI UNIVERSITY
         GOPINATH BORDOLOI NAGAR
         JALUKBARI
         GUWAHATI 781014
         3:THE EXECUTIVE COUNCIL

         GAUHATI UNIVERSITY
         REPRESENTED BY THE VICE CHANCELLOR AND CHAIRMAN EXECUTIVE
         COUNCIL
         GAUHATI UNIVERSITY
         GOPINATH BORDOLOI NAGAR
         JALUKBARI
                                                                       Page No.# 2/2

            GUWAHATI 781014
            4:THE STATE OF ASSAM
            REPRESENTED BY THE COMMISSIONER AND SECY.
            EDUCATION (HIGHER) DEPTT.
            DISPUR
            GUWAHATI 06
            ------------
            Advocate for : MR. U K NAIR
            Advocate for : SC
            G U appearing for THE GAUHATI UNIVERSITY AND 3 ORS.



                                      BEFORE
                      HON'BLE MR. JUSTICE N. KOTISWAR SINGH
                           HON'BLE MR. JUSTICE NANI TAGIA
                                      :: O R D E R ::

22.03.2022 [N. Kotiswar Singh, J]

In view of the judgment and order passed on 22.03.2022 in WA No.82/2022, the present Interlocutory Application stands disposed of.

                                 JUDGE                             JUDGE




Comparing Assistant