National Insurance Company Ltd vs Chamiran Nessa And 6 Ors
2022 Latest Caselaw 2270 Gua

                                                           Page No.# 1/3

GAHC010113312022




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : I.A.(Civil)/1890/2022




         NATIONAL INSURANCE COMPANY LTD.
         REGISTERED HEAD OFFICE AT 3
         MIDDLETON STREET
         CALCUTTA
         700071
         REPRESENTED BY THE ASSTT. MANAGER
         BHANGAGAR
         GUWAHATI 781005


          VERSUS

         CHAMIRAN NESSA AND 6 ORS.
         W/O LATE SUKUR ALI
         RESIDENT OF VILLAGE BASHBARI NO. 1 PO SALABILA
         PS MANIKPUR
         DIST BONGAIGAON
         ASSAM
         783392

         2:SAMSUL HOQUE
         S/O LATE SUKUR ALI

         RESIDENT OF VILLAGE BASHBARI NO. 1 PO SALABILA
         PS MANIKPUR
         DIST BONGAIGAON
         ASSAM
         783392
         3:SUKITAN NESSA
         D/O LATE SUKUR ALI
                                                  Page No.# 2/3

RESIDENT OF VILLAGE BASHBARI NO. 1 PO SALABILA
PS MANIKPUR
DIST BONGAIGAON
ASSAM
783392
4:MR. FURKAN
S/O ABDOOL GAFOOR

RESIDENT OF VPO KUNDI SONIPAT
HARYANA
PO AND PS SONIPAT
DIST SONIPAT
HARYANA
131028
PERMANENT ADDRESS
RESIDENT OF HOUSE NO. 120
DURGA CHOWK
BHALSWA DAIRY

PO BHALASWA
PS BHALSWA DIARY
DELHI 110042
5:MR. SUDARSHAN
S/O SIYA RAM
RESIDENT OF VILLAGE NAGLA BALDEV
PARDHANAPUR
PO ALIGANJ
PS JASRATHPUR
ALIGANJ(DEHAT) DIST ETAH
UTTAR PRADESH
207247
6:AKHIRUL ISLAM
S/O ABUL HUSSAIN

RESIDENT OF VUKKAGE PURAN BIJNI
PO AND PS BIJNI
DIST CHIRANG
BTAD
ASSAM
783390
7:MR. ABDUL KADER
S/O SAHAB ALI

RESIDENT OF VILLAGE BASHBARI NO. 1
PO SALABILA
PS MANIKPUR
DIST BONGAIGAON
ASSAM
                                                                          Page No.# 3/3

             783392
             ------------

Advocate for : MS R D MAZUMDAR Advocate for : appearing for CHAMIRAN NESSA AND 6 ORS.

BEFORE THE HON'BLE MR. JUSTICE ARUN DEV CHOUDHURY Order

29.06.2022

Heard learned counsel for the applicant.

This is an application for stay of the operation of the judgment and award dated 04.03.2022 passed by the learned Member, Motor Accident Claims Tribunal, Bongaigaon in MAC case No. 41/2019.

As the connected appeal has already been admitted, the judgment and award dated 04.03.2022 passed by the learned Member, Motor Accident Claims Tribunal, Bongaigaon in MAC case No. 41/2019 is stayed subject to deposit of 50% of the awarded amount before the Registry of this court.

IA stands disposed of.

JUDGE

Comparing Assistant