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Page No.# 1/9 vs Shri Jugal Chandra Saikia And 5 Ors
2022 Latest Caselaw 2389 Gua

Citation : 2022 Latest Caselaw 2389 Gua
Judgement Date : 20 July, 2022

Gauhati High Court
Page No.# 1/9 vs Shri Jugal Chandra Saikia And 5 Ors on 20 July, 2022
                                                         Page No.# 1/9

GAHC010077542019




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : RSA/156/2019

         SMTI. REKHAMONI DEVI KAKATI AND 6 ORS.
         W/O- SHRI PRASANTA KAKATI

         2: SHRI PRASANTA KAKATI
          S/O- SRI BALLADEV KAKATI
          BOTH ARE RESIDENTS OF RAJAGAON
         WARD NO. 1
          P.O.
          P.S. AND DIST.- MORIGAON
         ASSAM
          PIN- 782105

         3: SRI GOBIN MEDHI @ KALITA
          S/O- LATE RAGHU KALITA
          R/O- VILL.- RAJAGAON
         WARD NO. 1
          P.O.
          P.S. AND DIST.- MORIGAON
         ASSAM
          PIN- 782105.

         4: SMTI. RUMI KALITA
         W/O- NARENDRA KALITA
          R/O- VILL.- RAJAGAON
         WARD NO. 1
          P.O.
          P.S. AND DIST.- MORIGAON
         ASSAM
          PIN- 782105

         5: SMTI. MUNMI KALITA
          D/O- LATE NARENDRA KALITA
          R/O- VILL.- RAJAGAON
         WARD NO. 1
                                                            Page No.# 2/9

P.O.
P.S. AND DIST.- MORIGAON
ASSAM
PIN- 782105.

6: SMTI. BHANIMA KALITA
 D/O- LATE NARENDRA KALITA
 R/O- VILL.- RAJAGAON
WARD NO. 1
 P.O.
 P.S. AND DIST.- MORIGAON
ASSAM
 PIN- 782105.

7: SMTI. KUMKUM KALITA
 D/O- LATE NARENDRA KALITA
 R/O- VILL.- RAJAGAON
WARD NO. 1
 P.O.
 P.S. AND DIST.- MORIGAON
ASSAM
 PIN- 782105

VERSUS

SHRI JUGAL CHANDRA SAIKIA AND 5 ORS.
S/O- LATE KESHARAM SAIKIA, R/O- VILL.- BAKULGURI, P.O.
TAMULIGURI, P.S. MIKIRBHETA, DIST.- MORIGAON, ASSAM, PIN- 782105.

2:ON THE DEATH OF MEKURI KALITA
 HIS LEGAL HEIRS SHRI HIREN KALITA
 S/O- LATE MEKURI KALITA
 R/O- VILL.- RAJAGAON
 P.O.
 P.S. AND DIST.- MORIGAON
ASSAM
 PIN- 782105.

3:SHRI HIREN KALITA
 S/O- LATE MEKURI KALITA
 R/O- VILL.- RAJAGAON
 P.O.
 P.S. AND DIST.- MORIGAON
ASSAM
 PIN- 782105.

4:SHRI MINTU KALITA
 S/O- LATE MEKURI KALITA
                                                       Page No.# 3/9

             R/O- VILL.- RAJAGAON
             P.O.
             P.S. AND DIST.- MORIGAON
             ASSAM
             PIN- 782105.

            5:SHRI SARUBHAI KALITA
             S/O- LATE MEKURI KALITA
             R/O- VILL.- RAJAGAON
             P.O.
             P.S. AND DIST.- MORIGAON
            ASSAM
             PIN- 782105.

            6:SMTI. RAHILA KALITA
            W/O- LATE MEKURI KALITA
             R/O- VILL.- RAJAGAON
             P.O.
             P.S. AND DIST.- MORIGAON
            ASSAM
             PIN- 782105

Advocate for the Petitioner   : MR. A K PURKAYASTHA

Advocate for the Respondent : MR B KAUSHIK


             Linked Case : I.A.(Civil)/1332/2022

            SMTI. REKHAMONI DEVI KAKATI AND 6 ORS.
            W/O- SHRI PRASANTA KAKATI
            R/O VILLAGE RAJAGAON
            WARD NO.1
            PO MORIGAON
            DIST. MORIGAON
            ASSAM
            PIN-782105

            2: SHRI PRASANTA KAKATI
            S/O- SRI BALLADEV KAKATI
             BOTH ARE RESIDENTS OF RAJAGAON
            WARD NO. 1
             P.O.
             P.S. AND DIST.- MORIGAON
            ASSAM
             PIN- 782105
                                        Page No.# 4/9

3: SRI GOBIN MEDHI @ KALITA
S/O- LATE RAGHU KALITA
R/O- VILL.- RAJAGAON
WARD NO. 1
P.O.
P.S. AND DIST.- MORIGAON
ASSAM
PIN- 782105.

4: SMTI. RUMI KALITA
W/O- NARENDRA KALITA
R/O- VILL.- RAJAGAON
WARD NO. 1
P.O.
P.S. AND DIST.- MORIGAON
ASSAM
PIN- 782105

5: SMTI. MUNMI KALITA
D/O- LATE NARENDRA KALITA
R/O- VILL.- RAJAGAON
WARD NO. 1
P.O.
P.S. AND DIST.- MORIGAON
ASSAM
PIN- 782105.

6: SMTI. BHANIMA KALITA
D/O- LATE NARENDRA KALITA
R/O- VILL.- RAJAGAON
WARD NO. 1
P.O.
P.S. AND DIST.- MORIGAON
ASSAM
PIN- 782105.

7: SMTI. KUMKUM KALITA
D/O- LATE NARENDRA KALITA
R/O- VILL.- RAJAGAON
WARD NO. 1
P.O.
P.S. AND DIST.- MORIGAON
ASSAM
PIN- 782105.
VERSUS

SHRI JUGAL CHANDRA SAIKIA AND 5 ORS.
S/O LATE KESHARAM SAIKIA
                                                               Page No.# 5/9

R/O VILL BAKULGURI
PO TAMULGURI
PS MIKIRBHETA
DIST. MORIGAON
ASSAM
PIN-782105

2:ON THE DEATH OF MEKURI KALITA
 HIS LEGAL HEIRS SHRI HIREN KALITA
S/O- LATE MEKURI KALITA
 R/O- VILL.- RAJAGAON
 P.O.
 P.S. AND DIST.- MORIGAON
ASSAM
 PIN- 782105.
 3:SHRI HIREN KALITA
S/O- LATE MEKURI KALITA
 R/O- VILL.- RAJAGAON
 P.O.
 P.S. AND DIST.- MORIGAON
ASSAM
 PIN- 782105.
 4:SHRI MINTU KALITA
S/O- LATE MEKURI KALITA
 R/O- VILL.- RAJAGAON
 P.O.
 P.S. AND DIST.- MORIGAON
ASSAM
 PIN- 782105.
 5:SHRI SARUBHAI KALITA
S/O- LATE MEKURI KALITA
 R/O- VILL.- RAJAGAON
 P.O.
 P.S. AND DIST.- MORIGAON
ASSAM
 PIN- 782105.
 6:SMTI. RAHILA KALITA
W/O- LATE MEKURI KALITA
 R/O- VILL.- RAJAGAON
 P.O.
 P.S. AND DIST.- MORIGAON
ASSAM
 PIN- 782105.
 ------------

Advocate for : MR. A K PURKAYASTHA Advocate for : appearing for SHRI JUGAL CHANDRA SAIKIA AND 5 ORS.

Page No.# 6/9

Linked Case : I.A.(Civil)/2494/2019

SMTI. REKHAMONI DEVI KAKATI AND 6 ORS. W/O- SHRI PRASANTA KAKATI

2: SHRI PRASANTA KAKATI S/O- SRI BALLADEV KAKATI BOTH ARE RESIDENTS OF RAJAGAON

P.O.

P.S. AND DIST.- MORIGAON ASSAM PIN- 782105

3: SRI GOBIN MEDHI @ KALITA S/O- LATE RAGHU KALITA R/O- VILL.- RAJAGAON

P.O.

P.S. AND DIST.- MORIGAON ASSAM PIN- 782105.

4: SMTI. RUMI KALITA W/O- NARENDRA KALITA R/O- VILL.- RAJAGAON

P.O.

P.S. AND DIST.- MORIGAON ASSAM PIN- 782105

5: SMTI. MUNMI KALITA D/O- LATE NARENDRA KALITA R/O- VILL.- RAJAGAON

P.O.

P.S. AND DIST.- MORIGAON ASSAM PIN- 782105.

6: SMTI. BHANIMA KALITA D/O- LATE NARENDRA KALITA R/O- VILL.- RAJAGAON

P.O.

P.S. AND DIST.- MORIGAON Page No.# 7/9

ASSAM PIN- 782105.

7: SMTI. KUMKUM KALITA D/O- LATE NARENDRA KALITA R/O- VILL.- RAJAGAON

P.O.

P.S. AND DIST.- MORIGAON ASSAM PIN- 782105.

VERSUS

SHRI JUGAL CHANDRA SAIKIA AND 5 ORS. S/O- LATE KESHARAM SAIKIA R/O- VILL.- BAKULGURI P.O. TAMULIGURI P.S. MIKIRBHETA DIST.- MORIGAON ASSAM PIN- 782105.

2:ON THE DEATH OF MEKURI KALITA HIS LEGAL HEIRS SHRI HIREN KALITA S/O- LATE MEKURI KALITA R/O- VILL.- RAJAGAON P.O.

P.S. AND DIST.- MORIGAON ASSAM PIN- 782105.

3:SHRI HIREN KALITA S/O- LATE MEKURI KALITA R/O- VILL.- RAJAGAON P.O.

P.S. AND DIST.- MORIGAON ASSAM PIN- 782105.

4:SHRI MINTU KALITA S/O- LATE MEKURI KALITA R/O- VILL.- RAJAGAON P.O.

P.S. AND DIST.- MORIGAON ASSAM PIN- 782105.

5:SHRI SARUBHAI KALITA S/O- LATE MEKURI KALITA R/O- VILL.- RAJAGAON P.O.

Page No.# 8/9

P.S. AND DIST.- MORIGAON ASSAM PIN- 782105.

6:SMTI. RAHILA KALITA W/O- LATE MEKURI KALITA R/O- VILL.- RAJAGAON P.O.

P.S. AND DIST.- MORIGAON ASSAM PIN- 782105.

------------

Advocate for : MR. A K PURKAYASTHA Advocate for : MR B KAUSHIK appearing for SHRI JUGAL CHANDRA SAIKIA AND 5 ORS.

BEFORE HON'BLE MR. JUSTICE DEVASHIS BARUAH

20.07.2022 Heard Mr. A. Ikbal, the learned counsel for the appellants who submits that he has been recently engaged in the matter and seeks for some accommodation.

I have also heard Mr. B. D. Deka, the learned counsel appearing on behalf of the respondents who submits that the execution proceedings being Title Execution Case No.12/2019 pending before the Court of the Munsiff No.1, Morigaon is against the judgment and decree passed in the suit and the instant appeal has been filed against the dismissal of the counterclaim and as such the question of staying the proceedings in the Executing Court does not arise.

Mr. A. Ikbal, the learned counsel for the appellants does not deny to the said contention inasmuch as the instant appeal has been filed against the dismissal of the counterclaim filed by the appellants.

Page No.# 9/9

Having heard the learned counsel for the respondents, this Court makes it clear that the Executing Court may proceed with the execution proceedings, i.e. Title Execution Case No.12/2019.

Let the matter be listed on 17.08.2022.

JUDGE

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