Gauhati High Court
Page No.# 1/6 vs Page No.# 2/6 on 10 January, 2022
Page No.# 1/6
GAHC010045382021
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/1910/2021
DEVORJYOTI DOLEY AND 4 ORS
S/O APUDHAR DOLEY
VILLAGE KULAPARAR ANU NAGAR, PO ARADHAI, DIST DHEMAJI ASSAM
2: HEMANTA SUKAI
S/O DHANESWAR SUKAI
VILLAGE NATUNGAON
PO AND PS JAGIROAD
DIST MORIGAON
ASSAM
3: KIRON PEGU
S/O UMA KANTA PEGU
VILLAGE AND PO NA ALI
PS PANIGAON
DIST LAKHIMPUR
ASSAM
4: MRS. RASHMIREKHA BHARALI
D/O HIRANYA KUMAR BHARALI
HENJINAGAR
BAMGAON
DIST DHEMAJI
ASSAM 787059
5: MRS. RAJU KR. DOLEY
C/O DURLAV DOLEY
VILLAGE MOHMARA
PO AND PS JONAI
DIST DHEMAJI
ASSAM
78706
VERSUS
Page No.# 2/6
THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM,
ELEMENTARY EDUCATION DEPARTMENT,DISPUR GUWAHATI 06
2:THE COMMISSIONER AND SECRETARY
TO THE GOVT. OF ASSAM
ELEMENTARY EDUCATION DEPARTMENT
DISPUR GUWAHATI 781006
3:THE DIRECTOR OF ELEMENTARY EDUCATION EDUCATION
ASSAM
KAHILIPARA
GUWAHATI 19
4:DEPARTMENT OF PERSONNEL (B)
REPRESENTED BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
DISPUR GUWAHATI 78100
Advocate for the Petitioner : MR J PAYENG
Advocate for the Respondent : GA, ASSAM
Linked Case : WP(C)/1977/2021
SANJU DAS
S/O. GOPAL DAS
VILL. FAKIRBASTI
P.O. TELIBASTI
P.S. HOJAI
ASSAM.
VERSUS
THE STATE OF ASSAM AND 3 ORS
REP. BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
ELEMENTARY EDUCATION DEPTT.
DISPUR
GUWAHATI-781006.
2:THE COMMISSIONER AND SECY.
TO THE GOVT. OF ASSAM
Page No.# 3/6
ELEMENTARY EDUCATION DEPTT.
DISPUR
GUWAHATI-781006.
3:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-781019.
4:DEPARTMENT OF PERSONNEL (B)
REP. BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI-781006.
------------
Advocate for : MR J PAYENG
Advocate for : SC
EDU appearing for THE STATE OF ASSAM AND 3 ORS
Linked Case : WP(C)/1617/2021
KULARAM MORANG AND 5 ORS
S/O- RANGAI MORANG
VILL- LISANG SOCIETY
P.O. SILAPATHAR
DIST.- DHEMAJI
ASSAM
2: SUNIL PEGU
S/O- PARAMA PEGU
VILL- KEKURI POMUA
P.S. DHAKUAKHANA
DIST.- LAKHIMPUR
ASSAM
3: BHARAT SING KUMBANG
S/O- BHIM KANTA KUMBANG
VILL- CHATIYANA KUMBANG GAON
P.O. BOGUM
DIST.- LAKHIMPUR
ASSAM
PIN- 787055
4: RINAMONI DAS
D/O- NABIN DAS
VILL- KUMARKATA
P.O. NARAGAON
Page No.# 4/6
P.S. PANIGAON
DIST.- LAKHIMPUR
ASSAM
5: MADHOV PEGU
S/O- LT. LOKNATH PEGU
VILL- PAKANIA
P.O. SALMORA TINIALI
P.S. NORTH LAKHIMPUR
DIST.- LAKHIMPUR
ASSAM
PIN- 787052
6: RITUMONI SAIKIA
D/O- MITHARAM SAIKIA
C/O- RUPJYOTI BORGOHAIN
HILOIDARI
KHUBALIA
DIST.- DHEMAJI
ASSAM
PIN- 787057
VERSUS
THE STATE OF ASSAM AND 3 ORS
REP. BY THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM
SECONDARY EDUCATION DEPTT.
DISPUR
GHY-06
2:THE COMM. AND SECY. TO THE GOVT. OF ASSAM
SECONDARY EDUCATION DEPTT.
DISPUR
GHY-06
3:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GHY-19
4:DEPTT. OF PERSONNEL (B)
REP. BY THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM
DISPUR
GHY-06
------------
Advocate for : MR J PAYENG
Advocate for : SC
EDU appearing for THE STATE OF ASSAM AND 3 ORS
Page No.# 5/6
Linked Case : WP(C)/2113/2021
MENAKA GIRI
D/O BISHNULAL GIRI
VILLAGE KARIBIL NAPALI
PO KAWRIPATHAR
PS HELEM
DIST BISWANATH
ASSAM
VERSUS
THE STATE OF ASSAM AND 2 ORS
REPRESENTED BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
ELEMENTARY EDUCATION DEPARTMENT
DISPUR GUWAHATI 781006
2:THE COMMISSIONER AND SECRETARY
TO THE GOVT. OF ASSAM
ELEMENTARY EDUCATION DEPARTMENT
DISPUR
GUWAHATI 781006
3:THE DIRECTOR
SARBA SIKSHA ABHIYAN MISSION
ASSAM
KAHILIPARA
GUWAHATI 19
------------
Advocate for : MR J PAYENG
Advocate for : SC
SECONDARY EDUCATION appearing for THE STATE OF ASSAM AND 2 ORS
BEFORE
HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA
ORDER
10.01.2022
Mr. J Payeng, learned counsel for the petitioners relies upon the judgments
passed by this Court dated 09.11.2021 in WP(C)345/2021 and 26.11.2021
Page No.# 6/6
passed in WP(C)No.6203/2021.
Mr. A Phukan, learned counsel for the respondents in the Education
Department seeks for adjournment to examine the aforesaid aspect.
Prayer is allowed.
List in the week commencing on 31.01.2022.
JUDGE
Comparing Assistant
