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Page No.# 1/3 vs Smti. Mina Devi And 5 Ors
2022 Latest Caselaw 285 Gua

Citation : 2022 Latest Caselaw 285 Gua
Judgement Date : 28 January, 2022

Gauhati High Court
Page No.# 1/3 vs Smti. Mina Devi And 5 Ors on 28 January, 2022
                                                              Page No.# 1/3

GAHC010102672019




                     THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : I.A.(Civil)/1610/2019

         ASSAM STATE COOPERATIVE AGRICULTURE AND RURAL DEVELOPMENT
         BANK LTD. AND 2 ORS.
         REP. BY ITS CHIEF EXECUTIVE DIRECTOR
         AND HAVING ITS OFFICE AT- ASHRAM ROAD
         ULUBARI
         GUWAHATI- 781007.

         2: THE CHAIRMAN
         THE BOARD OF DIRECTORS
          ASSAM STATE COOPERATIVE AGRICULTURE AND RURAL DEVELOPMENT
         BANK LIMITED
         ASHRAM ROAD
          ULUBARI
          GUWAHATI- 781007.

         3: THE CHIEF EXECUTIVE DIRECTOR
         ASSAM STATE COOPERATIVE AGRICULTURE AND RURAL DEVELOPMENT
         BANK LIMITED
         ASHRAM ROAD
         ULUBARI
         GUWAHATI- 781007.

          VERSUS

         SMTI. MINA DEVI AND 5 ORS
         W/O- SRI PRADIP KUMAR SARMA
         P.O. SACHIBALAYA
         P.S. DISPUR
         DEBDARU PATH
         DIST.- KAMRUP (M)
         ASSAM
         PIN- 781006.

         2:SRI DEBA KANTAI BASUMATARY
                                                                     Page No.# 2/3

           S/O- LATE LAKHAN RAM BASUMATARY
           R/O- VILL.- RAHADHOLA
           P.O. COLLEGE NAGAR
           P.S. KAMALPUR
           DIST.- KAMRUP
           ASSAM
           PIN- 781380.

           3:SRI ATUL TAMULY
           S/O- TAMULY
           R/O- VILL.- GOHAINGAON
           P.O. KAMARBANDHA
           DIST.- GOLAGHAT
           ASSAM
           PIN- 78625.

           4:THE REGISTRAR OF COOPERATIVE SOCIETIES
           ASSAM
           LAKHTOKIA
           GUWAHATI- 781001.

           5:THE STATE OF ASSAM
           REP. BY THE SECRETARY TO THE GOVERNMENT OF ASSAM
           COOPERATION DEPARTMENT
           DISPUR
           GUWAHATI- 6.

           6:THE SECRETARY TO THE GOVT. OF ASSAM
           COOPERATION DEPARTMENT
           DISPUR
           GUWAHATI- 781006.
           ------------
           Advocate for : MR. P D NAIR
           Advocate for : GA
           ASSAM appearing for SMTI. MINA DEVI AND 5 ORS


                                   BEFORE
                        HONOURABLE THE CHIEF JUSTICE
                    HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                     ORDER

Date : 28-01-2022

The matter is taken up through video conferencing. Heard Mr. A.U. Ahmed, learned counsel for the applicants/appellants. Also Page No.# 3/3

heard Mr. M Bhagabati, learned counsel for respondent Nos.1 to 3 and Mr. G Bordoloi, learned counsel for the State respondents.

This application has been filed for condoning the delay of 265 days in filing the accompanying appeal against the judgment and order of the learned Single Judge dated 25.10.2017 passed in WP(C) No.2086/2011.

After hearing the learned counsel appearing for the parties and in the interest of justice, the delay in filing the accompanying appeal is hereby condoned.

This interlocutory application is allowed.

Registry to number the appeal and list it on 01.02.2022.

                                       JUDGE                     CHIEF JUSTICE



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