Page No.# 1/3 vs Hasen Ali Sheikh And 6 Ors
2022 Latest Caselaw 276 Gua

                                                               Page No.# 1/3

GAHC010102672019




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : I.A.(Civil)/1090/2019

         ASSAM STATE COOPERATIVE AGRICULTURE AND RURAL DEVELOPMENT
         BANK LTD. AND 2 ORS
         REPRESENTED BY THE CHIEF EXECUTIVE DIRECTOR
         HAVING ITS OFFICE AT ASHRAM ROAD ULUBARI
         GUWAHATI 781007

         2: THE BOARD OF DIRECTORS.
         ASSAM STATE COOPERATIVE AGRICULTURE AND RURAL DEVELOPMENT
         BANK LIMITED
          REPRESENTED BY THE CHAIRMAN
         ASHRAM ROAD
          ULUBARI GUWAHATI 781007

         3: THE CHIEF EXECUTIVE DIRECTOR
         ASSAM STATE COOPERATIVE AGRICULTURE AND RURAL DEVELOPMENT
         BANK LIMITED
         ASHRAM ROAD
         ULUBARI GUWAHATI 781007


          VERSUS

         HASEN ALI SHEIKH AND 6 ORS
         S/O SRI ASIR UDDIN SHEIKH
         R/O BIDYAPARA WARD NO. 9
         KABARSTHAN ROAD
         PO AND DIST DHUBRI
         ASSAM
         783301

         2:SYED AFZAL ALI
         S/O LATE NURUL ISLAM MOLLAH
          RESIDENT OF COLLEGE ROAD
          OPPOSITE BN COLLEGE POLICE OUTPOST
                                                      Page No.# 2/3

WARD NO 14
PO BIDYA PARA
DIST DHUBRI
ASSAM 783324

3:SANJIB KUMAR DEB
S/O SRI SANTOSH KUMAR DEB
RESIDENT OF UDAY PATH
HOUSE NO B9
GMC NO 13
ODALBAKRA
DIST KAMRUP M ASSAM 780034

4:KHALIL ULLAH KHANDAKAR
S/O LATE ABDUL MOTIN KHANDAKAR
RESIDENT OF DK ROAD
WARD NO. 9
NEAR SHOPPING MART
DIST DHUBRI
ASSAM 783301

5:THE NATIONAL BANK FOR AGRICULTURE AND RURAL DEVELOPMENT
REPRESENTED BY THE CHIEF GENERAL MANAGER
GS ROAD
OPPOSITE ASSAM SECREATRIAT GUWAHATI 781006

6:THE STATE OF ASSAM
REPRESENTED BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
COOPERATION DEPARTMENT
DISPUR
GUWAHATI 781006

7:THE REGISTRAR OF CO OPERATIVE SOCIETIES
SAMABAI BHAWAN
KHANAPARAM GUWAHATI 781022
------------
Advocate for : MR. P D NAIR
Advocate for : SR. GA
ASSAM appearing for HASEN ALI SHEIKH AND 6 ORS
                                                                          Page No.# 3/3


                                     BEFORE
                          HONOURABLE THE CHIEF JUSTICE
                      HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                       ORDER

Date : 28-01-2022

The matter is taken up through video conferencing. Heard Mr. A.U. Ahmed, learned counsel for the applicants/appellants. Also heard Ms. J Paul, learned counsel for respondent Nos.1 to 3 and Mr. G Bordoloi, learned counsel for the State respondents.

This application has been filed for condoning the delay of 265 days in filing the accompanying appeal against the judgment and order of the learned Single Judge dated 25.10.2017 passed in WP(C) No.539/2010.

After hearing the learned counsel appearing for the parties and in the interest of justice, the delay in filing the accompanying appeal is hereby condoned.

This interlocutory application is allowed.

Registry to number the appeal and list it on 01.02.2022.

                                       JUDGE                     CHIEF JUSTICE



Comparing Assistant