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Page No.# 1/3 vs Shri Raiful Tanti And 8 Ors
2022 Latest Caselaw 267 Gua

Citation : 2022 Latest Caselaw 267 Gua
Judgement Date : 28 January, 2022

Gauhati High Court
Page No.# 1/3 vs Shri Raiful Tanti And 8 Ors on 28 January, 2022
                                                                  Page No.# 1/3

GAHC010102672019




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                               Case No. : I.A.(Civil)/1047/2019

         ASSAM STATE COPERATIVE AGRICULTURE AND RURAL DEVELOPMENT
         BANK LTD. AND 2 ORS
         REPRESENTED BY THE CHIEF EXECUTIVE DIRECTOR
         HAVING ITS OFFICE AT ASHRAM ROAD ULUBARI
         GUWAHATI 781007

         2: THE BOARD OF DIRECTORS.
         ASSAM STATE COOPERATIVE AGRICULTURE AND RURAL DEVELOPMENT
         BANK LIMITED
         ASHRAM ROAD
          ULUBARI GUWAHATI 781007

         3: THE CHIEF EXECUTIVE DIRECTOR
         ASSAM STATE COOPERATIVE AGRICULTURE AND RURAL DEVELOPMENT
         BANK LIMITED
         ASHRAM ROAD
         ULUBARI GUWAHATI 781007

          VERSUS

         SHRI RAIFUL TANTI AND 8 ORS
         S/O SHRI UDHAB TANTI
         PEON
         BOKAKHAT BRANCH
         DIST GOLAGHAT
         ASSAM
         785612

         2:SHRI PANKAJ NATH
         S/O LATE SURAN NATH
          PEON
          BOKAKHAT BRANCH
          DIST GOLAGHAT
         ASSAM
                                                    Page No.# 2/3

785612
3:MD. OHAB ALI
S/O LATE TAIYAB ALI
PEON
R/O VILLAGE GHORSUL
PO SIPAJHAR
DIST DARRANG
ASSAM
784145

4:SMTI. ANIMA BARMAN
D/O LATE RABINDRA BARMAN
R/O VILLAGE BARUAPARA PO GOSSAIGAON
DIST KOKRAJHAR
ASSAM 783360

5:SHRI LILA PRAN BARUAH
S/O LATE PUNA RAM BARUAH
PEON
NAZIRA BRANCH
DIST SIVASAGAR
ASSAM
785684

6:SHRI DINESH CHANDRA KUMAR
S/O LATE BIDYA RAM KUMAR
PEON
MANGALDOI ASCARD BANK LTD. MANGALDAI
DIST DARRANG
ASSAM 784125

7:MD. KASIM(KASEM) ALI
S/O LATE JAMIR ALI
PEON
HEAD OFFICE ASCARD BANK
GUWAHATI DIST KAMRUP M ASSAM
781007

8:THE STATE OF ASSAM
REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF ASSAM
CO OPERATIVE DEPARTMENT
DISPUR
GUWAHATI 781006

9:THE REGISTRAR OF CO OPERATIVE SOCIETIES
ASSAM
LAKHTOKIA
GUWAHATI 781001
                                                                          Page No.# 3/3

           ------------
           Advocate for : MR. P D NAIR
           Advocate for : SR. GA
           ASSAM appearing for SHRI RAIFUL TANTI AND 8 ORS




                                     BEFORE
                          HONOURABLE THE CHIEF JUSTICE
                      HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                       ORDER

Date : 28-01-2022

The matter is taken up through video conferencing. Heard Mr. A.U. Ahmed, learned counsel for the applicants/appellants. Also heard Mr. G Bordoloi, learned counsel for the State respondents.

This application has been filed for condoning the delay of 265 days in filing the accompanying appeal against the judgment and order of the learned Single Judge dated 25.10.2017 passed in WP(C) No.538/2010.

After hearing the learned counsel appearing for the parties and in the interest of justice, the delay in filing the accompanying appeal is hereby condoned.

This interlocutory application is allowed.

Registry to number the appeal and list it on 01.02.2022.

                                       JUDGE                       CHIEF JUSTICE



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