Oriental Insurance Company Ltd vs Semina Yasmin @ Samina Iyasmin And ...
2022 Latest Caselaw 109 Gua

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GAHC010228422021




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  I.A.(Civil)/47/2022

         ORIENTAL INSURANCE COMPANY LTD.
         HAVING ITS REGISTERED OFFICE AT ORIENTAL HOUSE
         A-25/27
         ASAF ALI ROAD
         NEW DELHI-110002 AND REGIONAL OFFICE AT GUWAHATI-7
         REP. BY THE REGIONAL MANAGER.


          VERSUS

         SEMINA YASMIN @ SAMINA IYASMIN AND 5 ORS.
         W/O- LATE SHAHADAT ALI
         R/O- VILL.- JOYPUR
         PURBAPARA
         P.O. JOYPUR
         P.S. BAGUAN
         DIST.- GOALPARA
         ASSAM

         2:SABINA YASMIN
         D/O- LATE SHAHADAT ALI
          R/O- VILL.- JOYPUR
          PURBAPARA
          P.O. JOYPUR
          P.S. BAGUAN
          DIST.- GOALPARA
         ASSAM
          3:TAJ YASMIN
         D/O- LATE SHAHADAT ALI
          R/O- VILL.- JOYPUR
          PURBAPARA
          P.O. JOYPUR
          P.S. BAGUAN
          DIST.- GOALPARA
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             ASSAM. CLAIMANT NO. 2 AND 3 ARE MINOR CHILDREN AND REP. BY
             OPPOSITE PARTY NO. 1.
             4:RAJAB ALI
             S/O- LATE BIRU SHEIKH
             R/O- VILL.- JOYPUR
             PURBAPARA
             P.O. JOYPUR
             P.S. BAGUAN
             DIST.- GOALPARA
             ASSAM.
             5:JARINA KHATUN
             W/O- RAJAB ALI
             R/O- VILL.- JOYPUR
             PURBAPARA
             P.O. JOYPUR
             P.S. BAGUAN
             DIST.- GOALPARA
             ASSAM.
             6:MONSER ALI
             S/O- MONTAJ ALI
             R/O- VILL.- NALANGA MAJERPARA
             P.O. JOYPUR BAZAR
             P.S. BAGUAN
             DIST.- GOALPARA
             ASSAM.
             ------------
             Advocate for : MR SISHIR DUTTA
             Advocate for : appearing for SEMINA YASMIN @ SAMINA IYASMIN AND 5 ORS.


                                    BEFORE
                   HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                             ORDER

10.01.2022

In view of admission of the connected appeal, the Judgment and Award dated 17.08.2021 passed by the Member, MACT, Golpara in MAC Case No. 188/2018 shall remain stayed till disposal of the appeal.

The IA(C) stands disposed of.

JUDGE Page No.# 3/3

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