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M/S. Century Mercantile Pvt. Ltd vs The State Of Assam And 3 Ors
2022 Latest Caselaw 688 Gua

Citation : 2022 Latest Caselaw 688 Gua
Judgement Date : 25 February, 2022

Gauhati High Court
M/S. Century Mercantile Pvt. Ltd vs The State Of Assam And 3 Ors on 25 February, 2022
                                                                  Page No.# 1/4

GAHC010168492019




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                   Case No. : WA/199/2019

            M/S. CENTURY MERCANTILE PVT. LTD.
            T.R. PHOOKAN ROAD, FANCY BAZAR, GUWAHATI- 781001, DIST.-
            KAMRUP(M), ASSAM, REP. BY ONE OF ITS DIRECTOR, SRI PRAKASH
            KABRA, AGED ABOUT 50 YEARS, SON OF LATE RAM KARAN KABRA.


            VERSUS

            THE STATE OF ASSAM AND 3 ORS.
            REP. BY THE COMMISSIONER AND SECRETARY TO THE DEPARTMENT OF
            LABOUR AND EMPLOYMENT, DISPUR, GUWAHATI- 781006.

            2:ASSISTANT LABOUR COMMISSIONER -CUM- AUTHORITY
             ULUBARI
             GUWAHATI- 781007.

            3:SRI N. C. DAS
             LABOUR INSPECTOR
             ULUBARI
             GUWAHATI- 781007.

            4:SRI DINESH MAHATO
             GENERAL SECRETARY
             FANCY BAZAR MAZDOOR UNION
             P.O. GUWAHATI- 781001
             DIST.- KAMRUP(M)
            ASSAM

Advocate for the Petitioner   : MR. O P BHATI

Advocate for the Respondent : GA, ASSAM
                                                     Page No.# 2/4



Linked Case : WA/203/2019

SRI BASANT KUMAR DUGAR (JAIN)

S/O- SRI CHAMPALAL DUGAR (JAIN)
PROPRIETOR OF M/S. DEV TRADING COMPANY
M. G. ROAD
FANCY BAZAR
GUWAHATI- 781001
DIST.- KAMRUP(M)
ASSAM.


VERSUS

THE STATE OF ASSAM AND 3 ORS.
REP. BY THE COMMISSIONER AND SECRETARY TO THE DEPARTMENT OF
LABOUR AND EMPLOYMENT
DISPUR
GUWAHATI- 781006.

2:ASSISTANT LABOUR COMMISSIONER CUM- AUTHORITY
ULUBARI
 GUWAHATI-781007.

3:SRI N. C. DAS
LABOUR INSPECTOR
ULUBARI
GUWAHATI- 781007.

4:SRI DINESH MAHATO
GENERAL SECRETARY
FANCY BAZAR MAZDOOR UNION
P.O. GUWAHATI- 781001
DIST.- KAMRUP(M)
ASSAM.
------------
Advocate for : MR. O P BHATI
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 3 ORS.



Linked Case : WA/204/2019

SRI BHUSHAN KUMAR JAIN
                                                     Page No.# 3/4

S/O- LATE JHUMARMAL JAIN
PROPRIETOR OF M/S. GANG AND SONS
T. R. PHOOKAN ROAD
FANCY BAZAR
GUWAHATI- 781001
DIST.- KAMRUP(M)
ASSAM.


VERSUS

THE STATE OF ASSAM AND 3 ORS.
REP. BY THE COMMISSIONER AND SECRETARY TO THE DEPARTMENT OF
LABOUR AND EMPLOYMENT
DISPUR
GUWAHATI- 781006.

2:ASSISTANT LABOUR COMMISSIONER CUM- AUTHORITY
ULUBARI
 GUWAHATI-781007.

3:SRI N. C. DAS
LABOUR INSPECTOR
ULUBARI
GUWAHATI- 781007.

4:SRI DINESH MAHATO
GENERAL SECRETARY
FANCY BAZAR MAZDOOR UNION
P.O. GUWAHATI- 781001
DIST.- KAMRUP(M)
ASSAM.
------------
Advocate for : MR. O P BHATI
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 3 ORS.
                                                                    Page No.# 4/4


                                     BEFORE
                          HONOURABLE THE CHIEF JUSTICE
                      HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                     ORDER

Date : 25.02.2022

Heard Mr. O.P. Bhati, learned counsel for the appellants. Also heard Mr. D.K. Sarmah, learned Additional Senior Government Advocate, Assam as well as Mr. S. Chakraborty, learned Amicus Curiae.

Hearing concluded.

Judgment reserved.

                               JUDGE              CHIEF JUSTICE




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