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Hiran Kalita vs Sabita Kalita And 6 Ors
2022 Latest Caselaw 562 Gua

Citation : 2022 Latest Caselaw 562 Gua
Judgement Date : 17 February, 2022

Gauhati High Court
Hiran Kalita vs Sabita Kalita And 6 Ors on 17 February, 2022
                                                                   Page No.# 1/4

GAHC010096422021




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : WA/284/2021

         HIRAN KALITA
         W/O- LATE PARBANANDA KALITA, R/O- VILL.- HOWLY, P.O. HOWLY, DIST.
         BARPETA, PIN- 781316.



         VERSUS

         SABITA KALITA AND 6 ORS.
         W/O- LATE PARBANANDA KALITA, R/O- VILL.- REHABARI, P.O. PUB-
         REHABARI, PIN- 781329, DIST. BARPETA, ASSAM

         2:ASSAM POWER DISTRIBUTION COMPANY LIMITED
          REP. BY THE CHAIRMAN BIJULEE BHAWAN
          PALTANBAZAR
          GUWAHATI-781001.

         3:THE MANAGING DIRECTOR

          ASSAM POWER DISTRIBUTION COMPANY LIMITED
          BIJULEE BHAWAN
          PALTANBAZAR
          GUWAHATI
          PIN- 781001.

         4:THE CHIEF GENERAL MANAGER
         ASSAM POWER DISTRIBUTION COMPANY LIMITED (LAR)
          BIJULEE BHAWAN
          PALTANBAZAR
          GUWAHATI
          PIN- 781001.

         5:THE DEPUTY PERSONNEL MANAGER
          OFFICE OF THE CHIEF GENERAL MANAGER (D)
                                                                 Page No.# 2/4

             APDCL (LAR)
             BIJULEE BHAWAN
             5TH FLOOR
             PALTANBAZAR
             GUWAHATI-781001.

            6:THE ASSISTANT GENERAL MANAGER (F AND A) PENSION
            ASSAM ELECTRICITY GRID CORPORATION LIMITED
             BIJULEE BHAWAN
             PALTANBAZAR
             GUWAHATI
             PIN- 781001.

            7:THE ASSISTANT GENERAL MANAGER
             BARPETA ELECTRICAL DIVISION
            ASSAM POWER DISTRIBUTION COMPANY LIMITED (LAR) BARPETA
             BIJULEE BHAWAN
             PALTANBAZAR
             GUWAHATI
             PIN- 781001

Advocate for the Petitioner   : MR. B DEKA

Advocate for the Respondent : SC, APDCL




             Linked Case : I.A.(Civil)/1810/2021

            HIREN KALITA
            W/O- LATE PARBANANDA KALITA
            R/O- VILL.- HOWLY
            P.O. HOWLY
            DIST. BARPETA
            PIN- 781316.


             VERSUS

            SABITA KALITA AND 6 ORS.
            W/O- LATE PARBANANDA KALITA
            R/O- VILL.- REHABARI
            P.O. PUB- REHABARI
            PIN- 781329
            DIST. BARPETA
                                                    Page No.# 3/4

ASSAM

2:ASSAM POWER DISTRIBUTION COMPANY LIMITED
REP. BY THE CHAIRMAN BIJULEE BHAWAN
 PALTANBAZAR
 GUWAHATI-781001.
 3:THE MANAGING DIRECTOR

ASSAM POWER DISTRIBUTION COMPANY LIMITED
BIJULEE BHAWAN
PALTANBAZAR
GUWAHATI
PIN- 781001.
4:THE CHIEF GENERAL MANAGER
ASSAM POWER DISTRIBUTION COMPANY LIMITED (LAR)
BIJULEE BHAWAN
PALTANBAZAR
GUWAHATI
PIN- 781001.
5:THE DEPUTY PERSONNEL MANAGER
OFFICE OF THE CHIEF GENERAL MANAGER (D)
APDCL (LAR)
BIJULEE BHAWAN
5TH FLOOR
PALTANBAZAR
GUWAHATI-781001.
6:THE ASSISTANT GENERAL MANAGER (F AND A) PENSION
ASSAM ELECTRICITY GRID CORPORATION LIMITED
BIJULEE BHAWAN
PALTANBAZAR
GUWAHATI
PIN- 781001.
7:THE ASSISTANT GENERAL MANAGER
BARPETA ELECTRICAL DIVISION
ASSAM POWER DISTRIBUTION COMPANY LIMITED (LAR) BARPETA
BIJULEE BHAWAN
PALTANBAZAR
GUWAHATI
PIN- 781001.
------------
Advocate for : MR. B DEKA
Advocate for : SC
APDCL appearing for SABITA KALITA AND 6 ORS.
                                                                   Page No.# 4/4


                                     BEFORE
                          HONOURABLE THE CHIEF JUSTICE
                      HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                     ORDER

17-02-2022

In view of the Judgment and Order passed today (17.02.2022) in W.A. No. 284/2021, this interlocutory application stands disposed of.

                      JUDGE                  CHIEF JUSTICE



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