Fariz @ Farij Ali @ Farijul Hoque @ ... vs The Union Of India And 6 Ors
2022 Latest Caselaw 516 Gua

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GAHC010006592022




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : Review.Pet./6/2022

         FARIZ @ FARIJ ALI @ FARIJUL HOQUE @ FARIJAL HOQUE
         S/O- LATE JANIK @ JANIK ALI @ JANIR UDDIN @ MANIK UDDIN R/O-
         VILL- BAGHMARA CHAR, MOUZA- BAGHBAR, P.S. ALOPATICHAR, DIST.-
         BARPETA, ASSAM, PIN-781127


         VERSUS

         THE UNION OF INDIA AND 6 ORS
         REPRESENTED BY THE SECRETARY, MINISTRY OF HOME AFFAIRS, GOVT.
         OF INDIA, NEW DELHI-110001

         2:THE ELECTION COMMISSION OF INDIA
          REPRESENTED BY THE CHIEF ELECTION COMMISSIONER
          NEW DELHI-110001

         3:THE STATE OF ASSAM
          REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
         GOVERNMENT OF ASSAM
          DEPARTMENT OF HOME
          DISPUR
          GUWAHATI-781006

         4:THE STATE CO-ORDINATOR OF NATIONAL REGISTER OF CITIZENS
         (NRC)
          GOVT. OF ASSAM
          DISPUR
          GUWAHATI-781006

         5:THE DEPUTY COMMISSIONER
          BARPETA
          P.S.-BARPETA
          DIST- BARPETA
         ASSAM
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             PIN-781301

            6:THE SUPERINTENDENT OF POLICE (BORDER)
             BARPETA
             P.S. AND DIST-BARPETA
            ASSAM
             PIN-781301

            7:THE ENQUIRY OFFICER OF REF. IMDT CASE NO. 10787/98
             ON THE BASIS OF WHOSE REPORT THE F.T. CASE NO. 23/2016 HAS BEEN
            REGISTERED AGAINST THE PETITIONE

Advocate for the Petitioner   : MR. S ISLAM

Advocate for the Respondent : ASSTT.S.G.I.




                                     BEFORE
                          HONOURABLE THE CHIEF JUSTICE
                      HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                             ORDER

Date : 14.02.2022

Heard Mr. S. Islam, learned counsel for the review petitioner. Also heard Ms. L. Devi, learned counsel appearing for the respondent Nos.1 & 6; Mr. A. Bhuyan, learned counsel appearing for the respondent No.2; Mr. A. Kalita, learned standing counsel, Foreigners Tribunal, appearing for the respondent No.3 and Ms. U. Das, learned counsel appearing for the respondent No.5.

Hearing concluded.

Judgment reserved.

                                         JUDGE            CHIEF JUSTICE




Comparing Assistant