National Insurance Company ... vs Smt Puspa Devi And 2 Ors
2022 Latest Caselaw 329 Gua

                                                                     Page No.# 1/4

GAHC010107662020




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : I.A.(Civil)/1329/2020

            NATIONAL INSURANCE COMPANY LIMITED
            HAVING ITS REGISTERED OFFICE AT MIDDLETON STREET, KOLKATA AND
            ONE OF THE REGIONAL OFFICES KNOWN AS GUWAHATI REIGONAL
            OFFICE, G.S. ROAD, BHANGAGARH, GUWAHATI-5



            VERSUS

            SMT PUSPA DEVI and 2 ORS
            W/O SRI SURENDER PD. GUPTA, R/O WARD NO. 5, GOLAGHAT TOWN,
            STATION ROAD, P.O. GOLAGHAT, P.S. and DIST. GOLAGHAT, ASSAM.

            2:SANJIB BORUAH

             S/O M.N. BORUAH
             R/O KENDU GURI
             JORHAT
             P.O. and P.S. JORHAT
             DIST. JORHAT
             ASSAM.

            3:LOLIT CH. LAHON

             S/O LATE HOLIRAM LAHON
             R/O VILL. BOSSAPATHAR
             BORGURI
             P.O. and P.S. JORHAT
             DIST. JORHAT
             ASSAM

Advocate for the Petitioner   : MR. R K BHATRA

Advocate for the Respondent : MR.P CHOUDHURYR
                                                              Page No.# 2/4




Linked Case : I.A.(Civil)/1328/2020

NATIONAL INSURANCE COMPANY LIMITED
HAVING ITS REGISTERED OFFICE AT MIDDLETON STREET
KOLKATA AND ONE OF THE REGIONAL OFFICES KNOWN AS GUWAHATI
REIGONAL OFFICE
G.S. ROAD
BHANGAGARH
GUWAHATI-5


VERSUS

SMT PUSPA DEVI and 2 ORS
W/O SRI SURENDER PD. GUPTA
R/O WARD NO. 5
GOLAGHAT TOWN
STATION ROAD
P.O. GOLAGHAT
P.S. and DIST. GOLAGHAT
ASSAM.

2:SANJIB BORUAH

S/O M.N. BORUAH
R/O KENDU GURI
JORHAT
P.O. and P.S. JORHAT
DIST. JORHAT
ASSAM.
3:LOLIT CH. LAHON

S/O LATE HOLIRAM LAHON
R/O VILL. BOSSAPATHAR
BORGURI
P.O. and P.S. JORHAT
DIST. JORHAT
ASSAM.
------------
Advocate for : MR.R K BHATRA
Advocate for : MR.P CHOUDHURYR appearing for SMT PUSPA DEVI and 2 ORS
                                                               Page No.# 3/4


Linked Case : MACApp./176/2016

NATIONAL INSURANCE COMPANY LIMITED
HAVING ITS REGISTERED OFFICE AT MIDDLETON STREET
KOLKATA AND ONE OF THE REGIONAL OFFICES KNOWN AS GUWAHATI
REIGONAL OFFICE
G.S. ROAD
BHANGAGARH
GUWAHATI-5
HAVING ONE OF ITS BRANCH OFFICE AT JORHAT
K.B. ROAD
JORHAT


VERSUS

SMT PUSPA DEVI and 2 ORS
W/O SRI SURENDER PD. GUPTA
R/O WARD NO. 5
GOLAGHAT TOWN
STATION ROAD
P.O. GOLAGHAT
P.S. and DIST. GOLAGHAT
ASSAM.

2:SANJIB BORUAH

S/O M.N. BORUAH
R/O KENDU GURI
JORHAT
P.O. and P.S. JORHAT
DIST. JORHAT
ASSAM.
3:LOLIT CH. LAHON

S/O LATE HOLIRAM LAHON
R/O VILL. BOSSAPATHAR
BORGURI
P.O. and P.S. JORHAT
DIST. JORHAT
ASSAM.
------------
Advocate for : MR.R K BHATRA
Advocate for : MR.P CHOUDHURYR-1 appearing for SMT PUSPA DEVI and 2 ORS
                                                                      Page No.# 4/4

                             BEFORE
            HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                    ORDER

01.02.2022

Heard the learned counsel Mr. RK Bhatra, appearing for the applicant and Ms. S Khanikar, learned counsel appearing for the respondents.

This is an application under Section 5 of the Limitation Act for condonation of delay of 8 days in preferring the review petition in connection with judgment and order dated 03.02.2020 passed by this Court in MAC Appeal No.176/2015.

In her usual fairness, Ms. S Khanikar learned counsel submits that she has no objection if the delay of 8 days is condoned.

On the basis of the submissions made by both the sides, the delay is condoned.

The connected review petition being IA(C)No.1328/2020 shall be listed on 07.02.2022.

The name of Ms. S Khanikar, shall be shown in the cause-list as the counsel for the opposite party in the connected review petition.

The present interlocutory application stands disposed of.

JUDGE

Comparing Assistant