M/S. United India Insurance Co. ... vs Smti. Hariprabha Gogoi And 4 Ors
2022 Latest Caselaw 5058 Gua

                                                                 Page No.# 1/2

GAHC010069612019




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)



                                I.A.(Civil)/3722/2022

         M/S. UNITED INDIA INSURANCE CO. LTD.
         HAVING ITS REGISTERED OFFICE AT 24 WHITES ROAD
         CHENNAI- 600014 WITH ONE OF ITS REGIONAL OFFICE AT G.S. ROAD
         CHRISTIANBASTI
         GUWAHATI-5
         REP. BY ITS CHIEF REGIONAL MANAGER


          VERSUS

         SMTI. HARIPRABHA GOGOI AND 4 ORS
         W/O- LATE LALIT CHANDRA GOGOI
         R/O- KUMARANICHIGA
         BAMPATHER
         P.S. AND P.O. BARBARUAH- 786007
         DIST.- DIBRUGARH
         ASSAM

         2:SMTI. BOBBY GOGOI BORAH
         W/O- SRI GAUTAM BORAH
          R/O- KUMARANICHIGA
          BAMPATHER
          P.S. AND P.O. BARBARUAH- 786007
          DIST.- DIBRUGARH
         ASSAM.
          3:SMTI. PUSPANJALI GOGOI
         D/O- LATE LALIT CHANDRA GOGOI
          R/O- KUMARANICHIGA
          BAMPATHER
          P.S. AND P.O. BARBARUAH- 786007
          DIST.- DIBRUGARH
         ASSAM.
                                                                                  Page No.# 2/2

           4:SMTI. DIBYA LATA NATH
           D/O- LATE MOHAN CH. NATH
           R/O- STATION CHARIALI
           P.S. AND P.O. SIBSAGAR- 785640
           DIST.- SIBSAGAR
           ASSAM. (OWNER OF VEHICLE NO. AS-04/A-3183).
           5:SRI HEMANTA MECH
           S/O- LATE NANDESWAR MECH

           R/O- DARIKAPAR NAWJAN
           P.S. AND P.O.- SIBSAGAR- 785640
           DIST.- SIBSAGAR
           ASSAM. (DRIVER OF VEHICLE NO. AS-04/A-3183).
           ------------
           Advocate for : MD. A AHMED
           Advocate for : MR. A K GUPTA appearing for SMTI. HARIPRABHA GOGOI AND 4
           ORS



                                  BEFORE
                 HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                         ORDER

19.12.2022 Since the connected appeal is admitted for hearing, the operation of the Judgment and Award dated 29.08.2018 passed in MAC Case No. 84/2015 by the Member, MACT, Dibrugarh shall remain stayed till disposal of the appeal.

The IA(C) stands disposed of.

JUDGE

Comparing Assistant