Mrigen Bhagawati vs Ravi Jaiswal
2022 Latest Caselaw 3207 Gua

                                                         Page No.# 1/2

GAHC010076772020




                          THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)


         I.A.(Civil)/1077/2020

         MRIGEN BHAGAWATI
         S/O- SRI JITEN BHAGAWATI
         R/O- LEHUGAON
         BISWANATH CHARIALI
         DIST- BISWANATH
         ASSAM
         PIN- 784176


          VERSUS

         RAVI JAISWAL
         S/O- SRI BRIJANAND JAISWAL
         R/O- DHEKIAJULI
         WARD NO. 3
         DIST- SONITPUR
         ASSAM
         PIN- 784110


         ------------
         Advocate for : MR. A BISWAS
         Advocate for : appearing for RAVI JAISWAL
                                                                    Page No.# 2/2




                                    :: BEFORE ::
                      HON'BLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                    O R D E R

24.08.2022

Heard Mr. A. Biswas, learned counsel appearing for the applicant.

Although the sole respondent has filed the cross-objection, but has not entered his appearance.

Considering this fact, this Court hereby directs that till disposal of the connected first appeal, the judgment and decree dated 24.01.2020 passed by the court of ld. Civil Judge, Tezpur, Sonitpur in Money Suit No.21 of 2011 shall remain stayed.

Interlocutory Application stands disposed of.

JUDGE

Comparing Assistant