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Jahangir Alam vs The State Of Assam And 2 Ors
2022 Latest Caselaw 3205 Gua

Citation : 2022 Latest Caselaw 3205 Gua
Judgement Date : 24 August, 2022

Gauhati High Court
Jahangir Alam vs The State Of Assam And 2 Ors on 24 August, 2022
                                                                Page No.# 1/2

GAHC010219952021




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : Crl.Pet./777/2021

            JAHANGIR ALAM
            S/O MD. SHAMSUL ISLAM
            R/O VILL- KATHAL GUTI
            PO.O. KALAIDINGA
            P.S. JURIA,
            DIST. NAGAON, ASSAM
            PIN-782128



            VERSUS

            THE STATE OF ASSAM AND 2 ORS
            REP. BY THE PP, ASSAM

            2:JOUSNARA BEGUM
            W/O ABDUL BASIT
            VILL- KOTHALGUTI
             P.O. KALAIDINGA
             P.S.JURIA
            DIST. NAGAON
            ASSAM PIN-782128

            3:ABDUL BASIT
             S/OLATE JOMIR UDDIN
            VILL- KOTHALGUTI
             P.O. KALAIDINGA
             P.S. JURIA
            DIST. NAGAON
            ASSAM
             PIN-78212

Advocate for the Petitioner   : MR. M U MAHMUD
                                                                 Page No.# 2/2

Advocate for the Respondent : PP, ASSAM




                                   BEFORE
                      HONOURABLE MR. JUSTICE ROBIN PHUKAN

                                          ORDER

Date : 24.08.2022

Heard Mr. M. U. Mahmud, learned counsel for the petitioner. Also heard Mr. B. Sarma, learned Additional Public Prosecutor for the respondent no. 1 and Mr. M. I. Hussain, learned counsel for the respondent nos. 2 & 3.

Argument concluded.

Judgment kept reserved.

JUDGE

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