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Gammon Engineers And Contractors ... vs The North East Frontier Railways ...
2022 Latest Caselaw 3203 Gua

Citation : 2022 Latest Caselaw 3203 Gua
Judgement Date : 24 August, 2022

Gauhati High Court
Gammon Engineers And Contractors ... vs The North East Frontier Railways ... on 24 August, 2022
                                                                  Page No.# 1/2

GAHC010149592021




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : Arb.P./28/2021

            GAMMON ENGINEERS AND CONTRACTORS PVT LTD
            GAMMON HOUSE, VEER SAVARKAR MARG, P.O. BOX N. 9129,
            PRABHADEVI, MUMBAI 400025, REPRESENTED BY SRI SHAM SUNDER
            SHARMA, AGED ABOUT 55 YEARS (ERSTWHILE KNOWN AS GAMMON
            INDIA LTD.)

            VERSUS

            THE NORTH EAST FRONTIER RAILWAYS AND 2 ORS
            REPRESENTED BY THE CHIEF ENGINEER/CONSTRUCTION, N.F. RAILWAY,
            MALIGAON, GUWAHATI 781011

            2:THE DEPUTY CHIEF ENGINEER (CON)
             N.F. RAILWAY
             MALIGAON
             GUWAHATI 781011

            3:THE CHIEF ENGINEER(CON I)
             N.F. RAILWAY
             DIBRUGARH
             BOGIBEEL BRIDGE PROJECT
             N.F. RAILWAYS
             DIBRUGARH 78600

Advocate for the Petitioner   : MR D DEKA

Advocate for the Respondent : SC, NF RLY
                                                                                  Page No.# 2/2


                                    BEFORE
                    HONOURABLE MR. JUSTICE N. KOTISWAR SINGH

                                          ORDER

Date : 24.08.2022

Heard Mr. U.K. Nair, learned Senior counsel assisted by Mr. D. Deka, learned counsel for the petitioner. Also heard Mr. G. Goswami, learned Standing Counsel, N.F. Railway.

Hearing concluded.

Judgment reserved.

JUDGE

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