Citation : 2022 Latest Caselaw 3184 Gua
Judgement Date : 24 August, 2022
Page No.# 1/4
GAHC010017232020
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
I.A.(Civil)/1126/2020
SRI JOY RAM CHAUHAN AND 5 ORS
S/O LATE LAXMI PRASAD CHAUHAN (NUNIA) R/O REHABARI
M.A. ROAD
GUWAHATI-8
KAMRUP (M)
ASSAM.
2: JOY PRAKASH CHAUHAN
S/O LATE LAXMI PRASAD CHAUHAN (NUNIA) R/O REHABARI
M.A. ROAD
GUWAHATI-8
KAMRUP (M)
ASSAM.
3: MUKH RAM CHAUHAN
S/O LATE LAXMI PRASAD CHAUHAN (NUNIA) R/O REHABARI
M.A. ROAD
GUWAHATI-8
KAMRUP (M)
ASSAM.
4: SURENDRA KUMAR CHAUHAN
S/O LATE LAXMI PRASAD CHAUHAN (NUNIA) R/O REHABARI
M.A. ROAD
GUWAHATI-8
KAMRUP (M)
ASSAM.
5: HARI PRASAD CHAUHAN
S/O LATE LAXMI PRASAD CHAUHAN (NUNIA) R/O REHABARI
M.A. ROAD
GUWAHATI-8
KAMRUP (M)
ASSAM.
Page No.# 2/4
6: SRIRAM CHAUHAN
S/O LATE LAXMI PRASAD CHAUHAN (NUNIA) R/O REHABARI
M.A. ROAD
GUWAHATI-8
KAMRUP (M)
ASSAM.
VERSUS
SRI SUDAMA CHAUHAN AND 10 ORS
S/O LATE RAMU CHAUHAN
R/O HOUSE NO. 4
A.K. AZAD ROAD
REHABARI
GUWAHATI-8
DIST. KAMRUP (M)
ASSAM.
2:SMTI JHARNA CHAUHAN
W/O SRI SUDAMA CHAUHAN
R/O HOUSE NO. 4
A.K. AZAD ROAD
REHABARI
GUWAHATI-8
DIST. KAMRUP (M)
ASSAM.
3:PHUL DEVI CHAUHAN
W/O OF LATE SITA RAM CHAUHAN
R/O REHABARI
A.K. AZAD ROAD
GUWAHATI-8
DIST. KAMRUP (M)
ASSAM.
4:BISWANATH CHAUHAN (NUNIA)
S/O OF LATE SITA RAM CHAUHAN
R/O REHABARI
A.K. AZAD ROAD
GUWAHATI-8
DIST. KAMRUP (M)
ASSAM.
5:BIMAL CHAUHAN (NUNIA)
S/O OF LATE SITA RAM CHAUHAN
R/O REHABARI
A.K. AZAD ROAD
GUWAHATI-8
DIST. KAMRUP (M)
ASSAM.
6:CHANDAN CHAUHAN (NUNIA)
Page No.# 3/4
S/O OF LATE SITA RAM CHAUHAN
R/O REHABARI
A.K. AZAD ROAD
GUWAHATI-8
DIST. KAMRUP (M)
ASSAM.
7:BIJOY CHAUHAN (NUNIA)
S/O OF LATE SITA RAM CHAUHAN
R/O REHABARI
A.K. AZAD ROAD
GUWAHATI-8
DIST. KAMRUP (M)
ASSAM.
8:SMTI DEVI CHAUHAN
W/O SRI NATH CHAUHAN
R/O KALIBARI SAMSAN ROAD
GWALA PATTY
ALIPURDUAR 736123
DIST. JALPAIGURI
NORTH BENGAL
WEST BENGAL.
9:SMTI JOY MOTI CHAUHAN
W/O RAMESH CHAUHAN
R/O CHANDMARI
NEAR OFFICE OF THE ASSAM TRIBUNE
GUWAHATI-3
DIST. KAMRUP (M)
ASSAM.
10:SMTI RITA KUMAR CHAUHAN
W/O SRI TEZU CHAUHAN
R/O KALIBARI
NEAR PANITANKI
GUWAHATI RAILWAY STATION
GUWAHATI-1
DIST. KAMRUP (M)
ASSAM.
11:SAMRATI CHAUHAN
W/O SRI CHANDAN CHAUHAN
R/O BELTOLA
NEAR LAXMI MANDIR
BAN LAXMI PATH
GUWAHATI 17
DIST. KAMRUP (M)
ASSAM.
------------
Advocate for : MR S ALI
Advocate for : appearing for SRI SUDAMA CHAUHAN AND 10 ORS
Page No.# 4/4
:: BEFORE ::
HON'BLE MR. JUSTICE PARTHIVJYOTI SAIKIA
O R D E R
24.08.2022
In view of the judgment passed today in the connected appeal, this Interlocutory Application stands disposed of.
JUDGE
Comparing Assistant
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!