Deep Pegu vs The State Of Assam And 9 Ors
2022 Latest Caselaw 3156 Gua

                                                                Page No.# 1/3

GAHC010203662021




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : WP(C)/6340/2021

         DEEP PEGU
         S/O DR. NUMAL PEGU, SUPERINTENDENT ENGINEER WATER RESOURCES
         DEPTT. GOVT. OF ASSAM, R/O MILAN NAGAR, DIBRUGARH, DIST.
         DIBRUGARH, PIN-786003, ASSAM



         VERSUS

         THE STATE OF ASSAM AND 9 ORS
         REP BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM, DISPUR
         GUWAHATI-781006

         2:THE ADDITIONAL CHIEF SECRETARY
         TO THE GOVT. OF ASSAM
         WATER RESOURCE DEPTT. DISPUR GUWAHATI-781006

         3:THE SECRETARY
         WATER RESOURCE DEPTT. GOVT. OF ASSAM
          DISPUR GUWAHATI-781006

         4:THE DEPUTY SECRETARY
         WATER RESOURCE DEPTT. GOVT. OF ASSAM
          DISPUR GUWAHATI-781006

         5:THE ADDITIONAL CHIEF SECRETARY
          TO THE GOVT. OF ASSAM
          DEPTT. FOR WELFARE OF PLAIN TRIBES AND BACKWARD CLASSES
         (WPT AND BC)
          DISPUR
          GUWAHATI-781006
          ASSAM

         6:THE COMMISSIONER AND SECRETARY
                                                                     Page No.# 2/3

             TO THE GOVT. OF ASSAM PERSONNEL (B) DEPTT. DISPUR
             GUWAHATI-781006

            7:THE CHAIRPERSON AND MEMBERS
             OF THE SELECTION COMMITTEE/DPC MEETING HELD ON 23.11.2021
            RECOMMENDING PROMOTION TO THE RANK OF ADDITIONAL CHIEF
            ENGINEER FROM THE RANK OF SUPERINTENDING ENGINEER UNDER
            THE WATER RESOURCES DEPTT. GOVT. OF ASSAM
            TO BE SERVED UPON THROUGH THE SECRETARY TO THE GOVT. OF
            ASSAM
            WATER RESOURCES DEPTT. DISPUR
             GUWAHATI-781006

            8:GAUTAM BORA
             SUPERINTENDING ENGINEER NORTHERN ASSAM CIRCLE WATER
            RESOURCES DEPTT. O/O CHIEF ENGINEER WATER RESOURCES DEPTT.
            CHANDMARI
             GUWAHATI-781003

            9:MIHIR KUMAR BORAH
             SUPERINTENDING ENGINEER MONITORING AND EVALUATION WATER
            RESOURCES DEPTT. O/O CHIEF ENGINEER WATER RESOURCES DEPTT.
            CHANDMARI
             GUWAHATI-781003

            10:MUKUT KUMAR DEKA
            ADDITIONAL CHIEF ENGINEER (PROVISIONAL)
             DIPHU WATER RESOURCE ZONE
             DIPHU
             KARBI ANGLONG
            ASSAM-781462

Advocate for the Petitioner   : MR D K DAS

Advocate for the Respondent : SC. WATER RESOURCE DEPTT.




                                   BEFORE
                       HONOURABLE MR. JUSTICE NELSON SAILO

                                         ORDER

Date : 23.08.2022

Mr. D.K. Das, learned counsel for the petitioner submits that the case of the petitioner is squarely covered by the judgment and order dated Page No.# 3/3

06.06.2022 passed in WP(C) 5005/2016. Considering the submission, the matter be listed for admission on 31.08.2022.

JUDGE

Comparing Assistant