Union Of India vs M/S Meghalaya Cement Ltd
2022 Latest Caselaw 3143 Gua

                                                                  Page No.# 1/2

GAHC010158832022




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)



                              I.A.(Civil)/2406/2022

         UNION OF INDIA
         REPRESENTED BY GENERAL MANAGER (CLAIMS)
         N.F. RAILWAY
         MALIGAON
         GUWAHATI-781001.


          VERSUS

         M/S MEGHALAYA CEMENT LTD.
         LOHIA HOUSE
         M.G. ROAD
         FANCY BAZAR
         GUWAHATI-781001
         NOW SHIFTED TO MEGHA PLAZA
         4TH FLOOR
         G.S. ROAD
         GUWAHATI-781005.


         ------------
         Advocate for : MR. K GOGOI
         Advocate for : appearing for M/S MEGHALAYA CEMENT LTD.
                                                                                       Page No.# 2/2




                                     BEFORE
                    HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                               ORDER

22.08.2022

Since the connected appeal has been admitted for hearing, the Judgment and Order dated 29.04.2022 passed in OA.III.55/2012 by the Member (Technical)-I, Railway Claims Tribunal, Guwahati Bench shall remain stayed till disposal of the appeal.

The IA(C) stands disposed of.

JUDGE

Comparing Assistant