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Ashok Saikia vs Sarat Keot
2022 Latest Caselaw 3139 Gua

Citation : 2022 Latest Caselaw 3139 Gua
Judgement Date : 22 August, 2022

Gauhati High Court
Ashok Saikia vs Sarat Keot on 22 August, 2022
                                                             Page No.# 1/2

GAHC010094052020




                         THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)



                                     I.A.(Civil)/2467/2022

         ASHOK SAIKIA
         S/O- LATE MANIK SAIKIA
         R/O- VILL- MAZGAON
         DHANOWA NAGAR
         P.O. TEZPUR
         DIST. SONITPUR
         ASSAM


          VERSUS

         SARAT KEOT
         S/O- LATE PADMARAM KEOT
         R/O- VILL.- TARAZAN
         KUMARGAON
         P.O. B.P. TINIALI
         DIST. SONITPUR
         ASSAM
         PIN- 784501


         ------------
         Advocate for : MR. D CHOUDHURY
         Advocate for : appearing for SARAT KEOT
                                                                                        Page No.# 2/2




                                      BEFORE
                     HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                              ORDER

22.08.2022

Since the connected appeal has been admitted for hearing, the operation of the Judgment and Decree dated 21.01.2020 passed by the Civil Judge, Tezpur in Money Suit No. 18/2020 shall remain stayed till disposal of the appeal.

The IA(C) stands disposed of.

JUDGE

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