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Page No.# 1/3 vs Sardar Daljit Singh And Anr
2022 Latest Caselaw 3130 Gua

Citation : 2022 Latest Caselaw 3130 Gua
Judgement Date : 22 August, 2022

Gauhati High Court
Page No.# 1/3 vs Sardar Daljit Singh And Anr on 22 August, 2022
                                                                    Page No.# 1/3

GAHC010158792022




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : RSA/123/2022

            VIJAY GUWALA AND 2 ORS.
            S/O- SRI PARDESHI GUWALA, R/O- LALGANESH, GUWAHATI-781034.

            2: KALICHARAN DEKA
             S/O- LATE BIDISH CHANDRA DEKA
             R/O- KAHILIPARA
             PAHAITOLI
             GUWAHATI-781018.

            3: RABIN DEKA
             S/O- LATE DASAM DEKA
             R/O- JYOTI NAGAR
             CHANDMARI
             GUWAHATI-781003
            ASSA

            VERSUS

            SARDAR DALJIT SINGH AND ANR.
            S/O- SARDAR GURBACHAN SINGH, R/O- KAHILIPARA COLONY BAZAR
            ROAD, KALAPAHAR, GUWAHATI-781018.

            2:SMTI. KAWAL KAUR
            W/O- SARDAR DALJIT SINGH
             R/O- KAHILIPARA COLONY BAZAR ROAD
             KALAPAHAR
             GUWAHATI-781018

Advocate for the Petitioner   : MR. A C SARMA

Advocate for the Respondent :
                                                                       Page No.# 2/3



           Linked Case : I.A.(Civil)/2409/2022

          VIJAY GUWALA AND 2 ORS.
          S/O- SRI PARDESHI GUWALA
          R/O- LALGANESH
          GUWAHATI-781034.

          2: KALICHARAN DEKA
          S/O- LATE BIDISH CHANDRA DEKA
           R/O- KAHILIPARA
           PAHAITOLI
           GUWAHATI-781018.

          3: RABIN DEKA
          S/O- LATE DASAM DEKA
          R/O- JYOTI NAGAR
          CHANDMARI
          GUWAHATI-781003
          ASSAM
          VERSUS

          SARDAR DALJIT SINGH AND ANR.
          S/O- SARDAR GURBACHAN SINGH
          R/O- KAHILIPARA COLONY BAZAR ROAD
          KALAPAHAR
          GUWAHATI-781018.

          2:SMTI. KAWAL KAUR
          W/O- SARDAR DALJIT SINGH
           R/O- KAHILIPARA COLONY BAZAR ROAD
           KALAPAHAR
           GUWAHATI-781018.
           ------------
          Advocate for : MR. A C SARMA
          Advocate for : appearing for SARDAR DALJIT SINGH AND ANR.



                                 BEFORE
                HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                          ORDER

Date : 22.08.2022.

Heard Mr. A.C. Sarma, learned Sr. counsel assisted by Mr. G.

Page No.# 3/3

Bharadwaj, learned counsel for the appellants. Since the regular second appeal has been admitted for hearing, the impugned judgment and Decree dated 29.06.2022 passed by the learned Civil Judge No. 1, Kamrup(M), Guwahati in T.A. No. 103/2013 and the judgment and decree dated 18.05.2013 passed by the Munsiff No. 2, Kamrup(M), Guwahati in Title Suit No. 60/2002 (Old)/821 of 2006 (New), shall remain stayed till disposal of the appeal. The I/A stands disposed of accordingly.

JUDGE

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