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6: Rani Khan vs Md. Nurul Amin
2022 Latest Caselaw 3128 Gua

Citation : 2022 Latest Caselaw 3128 Gua
Judgement Date : 22 August, 2022

Gauhati High Court
6: Rani Khan vs Md. Nurul Amin on 22 August, 2022
                                                          Page No.# 1/3

GAHC010214212019




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : RSA/79/2021

         ON THE DEATH OF MD. NASIR KHAN HIS LEGAL HEIRS
         REPRESENTED BY,

         1.1: GULENA BEGUM
         W/O LATE MD. NASIR KHAN
          R/O VILLAGE- DIMOROGURI
          KALIBARI PATH
          NAGAON
          MOUZA NIZSAHAR
          DIST. NAGAON
         ASSAM

         1.2: AMZAD KHAN
          S/O LATE MD. NASIR KHAN
          R/O VILLAGE- DIMOROGURI
          KALIBARI PATH
          NAGAON
          MOUZA NIZSAHAR
          DIST. NAGAON
         ASSAM

         1.3: RASED KHAN
          S/O LATE MD. NASIR KHAN
          R/O VILLAGE- DIMOROGURI
          KALIBARI PATH
          NAGAON
          MOUZA NIZSAHAR
          DIST. NAGAON
         ASSAM

         1.4: BIKI KHAN
          S/O LATE MD. NASIR KHAN
          R/O VILLAGE- DIMOROGURI
          KALIBARI PATH
                                                                      Page No.# 2/3

             NAGAON
             MOUZA NIZSAHAR
             DIST. NAGAON
             ASSAM

            1.5: NESIMA BEGUM
             D/O LATE MD. NASIR KHAN
             R/O VILLAGE- DIMOROGURI
             KALIBARI PATH
             NAGAON
             MOUZA NIZSAHAR
             DIST. NAGAON
            ASSAM

            1.6: RANI KHAN
             D/O LATE MD. NASIR KHAN
             R/O VILLAGE- DIMOROGURI
             KALIBARI PATH
             NAGAON
             MOUZA NIZSAHAR
             DIST. NAGAON
            ASSA

            VERSUS

            MD. NURUL AMIN
            S/O- LATE SIRAJUL HAQUE, R/O- VILL.- DIMOROGURI, KALIBARI PATH,
            NAGAON, MOUZA- NIZSAHAR, DIST.- NAGAON, ASSAM.



Advocate for the Petitioner   : MR. P J SAIKIA

Advocate for the Respondent :




             Linked Case : I.A.(Civil)/1273/2021

            MD. NASIR KHAN
            S/O- LATE ABDUL KADIR
            R/O- VILL.- DIMOROGURI
            KALIBARI PATH
            NAGAON
            MOUZA- NIZSAHAR
                                                                  Page No.# 3/3

           DIST.- NAGAON
           ASSAM


            VERSUS

           MD. NURUL AMIN
           S/O- LATE SIRAJUL HAQUE
           R/O- VILL.- DIMOROGURI
           KALIBARI PATH
           NAGAON
           MOUZA- NIZSAHAR
           DIST.- NAGAON
           ASSAM.


           ------------
           Advocate for : MR. P J SAIKIA
           Advocate for : appearing for MD. NURUL AMIN



                                  BEFORE
                 HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                       ORDER

Date : 22.08.2022.

Heard Mr. M.U. Mahmud, learned counsel for the applicants. Since the regular second appeal has been admitted for hearing, the impugned judgment and Decree dated 20.05.2019 passed by the learned Civil Judge, Nagaon in Title Appeal No. 01/2018, shall remain stayed till disposal of the appeal. The I/A stands disposed of accordingly.

JUDGE

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