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Oriental Insurance Company Ltd vs Dipanjali Gogoi Das And 4 Ors
2022 Latest Caselaw 3112 Gua

Citation : 2022 Latest Caselaw 3112 Gua
Judgement Date : 22 August, 2022

Gauhati High Court
Oriental Insurance Company Ltd vs Dipanjali Gogoi Das And 4 Ors on 22 August, 2022
                                                                    Page No.# 1/3

GAHC010161512022




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : MACApp./519/2022

         ORIENTAL INSURANCE COMPANY LTD.
         (A CENTRAL GOVT. UNDERTAKING) HAVING ITS REGIONAL OFFICE AT
         GUWAHATI, G.S. ROAD, ULUBARI, GUWAHATI-781007 REPRESENTED BY
         THE DEPUTY MANAGER, GAUHATI REGIONAL OFFICE, ULUBARI,
         GUWAHATI-781005.

         VERSUS

         DIPANJALI GOGOI DAS AND 4 ORS.
         W/O- LATE DAYA RABIDAS, R/O- VILL.- NAKARI GAON, P.O. AND P.S.
         TENGAKHAT, DIST. DIBRUGARH, ASSAM, PIN- 786103.

         2:SMTI. CHEKRANTIA RABIDAS
         W/O- LATE KANDURA RABIDAS
          R/O- VILL.- NAKARI GAON
          P.O. AND P.S. TENGAKHAT
          DIST. DIBRUGARH
         ASSAM
          PIN- 786103.

         3:MASTER GYANJYOTI RABIDAS
          S/O- LATE DAYA RABIDAS
          R/O- VILL.- NAKARI GAON
          P.O. AND P.S. TENGAKHAT
          DIST. DIBRUGARH
         ASSAM
          PIN- 786103. (REPRESENTED BY RESPONDENT NO. 1).

         4:SANJOY KAHAR
          S/O- LATE INDRADEV KAHAR
          R/O- DIGBOI CHARIALI
          P.O. AND P.S. DIGBOI
          DIST. TINSUKIA
         ASSAM
                                                                   Page No.# 2/3

             PIN- 786171.

            5:GOPAL BISWASH
             S/O- LATE JIBON HARI BISWASH
             R/O- JANATA ROAD
             P.O. AND P.S. DIGBOI
             DIST. TINSUKIA
            ASSAM
             PIN- 786171

Advocate for the Petitioner   : MS R D MAZUMDAR

Advocate for the Respondent :

             Linked Case : I.A.(Civil)/2459/2022

            ORIENTAL INSURANCE COMPANY LTD.
            (A CENTRAL GOVT. UNDERTAKING) HAVING ITS REGIONAL OFFICE AT
            GUWAHATI
             G.S. ROAD
             ULUBARI
             GUWAHATI-781007 REPRESENTED BY THE DEPUTY MANAGER
             GAUHATI REGIONAL OFFICE
             ULUBARI
             GUWAHATI-781005.


             VERSUS

            DIPANJALI GOGOI DAS AND 4 ORS.
            W/O- LATE DAYA RABIDAS
            R/O- VILL.- NAKARI GAON
            P.O. AND P.S. TENGAKHAT
            DIST. DIBRUGARH
            ASSAM
            PIN- 786103.

            2:SMTI. CHEKRANTIA RABIDAS
            W/O- LATE KANDURA RABIDAS
             R/O- VILL.- NAKARI GAON
             P.O. AND P.S. TENGAKHAT
             DIST. DIBRUGARH
            ASSAM
             PIN- 786103.
             3:MASTER GYANJYOTI RABIDAS
            S/O- LATE DAYA RABIDAS
             R/O- VILL.- NAKARI GAON
                                                                          Page No.# 3/3

           P.O. AND P.S. TENGAKHAT
           DIST. DIBRUGARH
           ASSAM
           PIN- 786103. (REPRESENTED BY RESPONDENT NO. 1).
           4:SANJOY KAHAR
           S/O- LATE INDRADEV KAHAR
           R/O- DIGBOI CHARIALI
           P.O. AND P.S. DIGBOI
           DIST. TINSUKIA
           ASSAM
           PIN- 786171.
           5:GOPAL BISWASH
           S/O- LATE JIBON HARI BISWASH
           R/O- JANATA ROAD
           P.O. AND P.S. DIGBOI
           DIST. TINSUKIA
           ASSAM
           PIN- 786171.
           ------------
           Advocate for : MS R D MAZUMDAR
           Advocate for : appearing for DIPANJALI GOGOI DAS AND 4 ORS.


                                  BEFORE
                 HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                       ORDER

Date : 22.08.2022.

Heard Ms. C. Mozumdar, learned counsel for the applicant. Since the connected appeal has been admitted for hearing, the impugned judgment dated 10.05.2022 passed by the learned Member MACT, Dibrugarh in MAC case No. 38/2018, shall remain stayed subject to deposit of Rs.77,000/- out of the total awarded amount in the Registry of this Court within the next 4(four) weeks.

With the above direction, the I/A stands disposed of.

JUDGE Comparing Assistant

 
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