United India Insurance Company ... vs Smti Bina Devi And 4 Ors
2022 Latest Caselaw 3023 Gua

                                                                Page No.# 1/3

GAHC010055022020




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)


                              I.A.(Civil)/2384/2022
                              IN
                              MACApp./478/2022

         UNITED INDIA INSURANCE COMPANY LIMITED
         A PUBLIC SECTOR UNDERTAKING COMPANY
         REGISTERED AND INCORPORATED UNDER THE COMPANIES ACT
         1956
         HAVING ITS REGISTERED OFFICE AT 24 WHITES ROADS
         CHENNAI-600014 WITH ONE OF ITS REGIONAL OFFICE AT CHIBBER
         HOUSE
         2ND FLOOR
         G.S. ROAD
         GUWAHATI-5
         REPRESENTED BY ITS REGIONAL MANAGER
         GUWAHATI
         ASSAM.


          VERSUS

         SMTI BINA DEVI AND 4 ORS
         W/O LATE OM PRAKASH SAH
         R/O VILL. SOLAGAON
         P.O. GOROIMARI
         P.S. TAZPUR
         DIST. SONITPUR
         ASSAM
         PIN 784168.

         2:SRI SRI JIRTENDRA PANDEY
         S/O SRI JAGANNATH PANDEY
          R/O VILL BAJHRAJHAR
          P.O. ROWTA CHARALI
          P.S. ROWTA
                                                         Page No.# 2/3

DIST. UDALGURI
ASSAM
PIN 784508.
3:SRI PRAHLAD BARMAN
S/O SRI NIBARAN BARMAN
R/O VILL BELGURI
P.O. AND P.S. UDALGURI
DIST. UDALGURI (BTAD)
ASSAM
PIN NO. 784509.
4:THE NEW INDIA ASSURANCE CO. LTD.

DHEKIAJULI BRANCH
DHEKIAJULI
REPRESENTED BY ITS REGIONAL MANAGER
STAR CITY COMPLEX
5TH FLOOR
G.S. ROAD
LACHIT NAGAR
P.O. ULUBARI
P.S. PALTAN BAZAR
DIST. KAMRUP(M)
GUWAHATI
ASSAM
PIN 781007.
5:SRI DEBI DATT PANDEY
C/O LODHI ROAD COMPLEX
DELHI
PIN 110001.
------------
Advocate for : MR. R C PAUL
Advocate for : appearing for SMTI BINA DEVI AND 4 ORS
                                                                                        Page No.# 3/3




                                      BEFORE
                     HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                                 ORDER

16.08.2022

Since the connected appeal has been admitted for hearing, the operation of the Judgment and Award dated 30.10.2019 passed by the Member, MACT, Sonitpur, Tezpur in MAC Case No. 11/2018 (D) shall remain stayed till disposal of the appeal.

The IA(C) stands disposed of.

JUDGE

Comparing Assistant