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M/S United India Insurance Co. Ltd vs Smti. Srimati Devi And 7 Ors (H)
2022 Latest Caselaw 3014 Gua

Citation : 2022 Latest Caselaw 3014 Gua
Judgement Date : 16 August, 2022

Gauhati High Court
M/S United India Insurance Co. Ltd vs Smti. Srimati Devi And 7 Ors (H) on 16 August, 2022
                                                                  Page No.# 1/3

GAHC010010022020




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)



                                     I.A.(Civil)/2399/2022
                                     IN MAC APPEAL NO. 488/2022


         M/S UNITED INDIA INSURANCE CO. LTD.
         HAVING ITS REGISTERED OFFICE AT 24 WHITES ROAD
         CHENNAI-600014 WITH ONE OF ITS REGIONAL OFFICE AT G.S. ROAD
         CHRISTIANBASTI
         GUWAHATI-5
         REPRESENTED BY ITS CHIEF REGIONAL MANAGER


          VERSUS

         SMTI. SRIMATI DEVI AND 7 ORS (H)
         W/O LATE BINAY PRASAD
         GNB ROAD
         SHANTI NAGAR
         P.O.
         P.S. AND DIST. TINSUKIA
         ASSAM
         PIN 786125.

         2:SRI LAKHIRAJ KUMAR PRASAD
         S/O LATE BINAY PRASAD
          RESIDENT OF GNB ROAD
         SHANTI NAGAR
          P.O.
          P.S. AND DIST. TINSUKIA
         ASSAM
          PIN 786125.
          3:SRI BIKASH KUMAR PRASAD
         S/O LATE BINAY PRASAD
          REPRESENTED BY HIS MOTHER SRIMATI DEVI
                                                      Page No.# 2/3

 RESIDENT OF GNB ROAD
SHANTI NAGAR
 P.O.
 P.S. AND DIST. TINSUKIA
 ASSAM
 PIN 786125.
 4:SRI BIHAL KUMAR PRASAD
S/O LATE BINAY PRASAD
 REPRESENTED BY HIS MOTHER SRIMATI DEVI
 RESIDENT OF GNB ROAD
SHANTI NAGAR
 P.O.
 P.S. AND DIST. TINSUKIA
 ASSAM
 PIN 786125.
 5:MD. ABDUL AZID
S/O SUKUL ALI
 RESIDENT OF VILL NO.2 COLONY
 P.S.
 P.O. AND DIST. GOALPARA-783101
 C/O SMTI SABITA SAHA
 W/O MRIDUL K. SAHA
 ASSAM
(DRIVER OF VEHICLE NO. AS-18-A-4413 BUS)
 6:SMTI SABITA SAHA
W/O SRI MRIDUL KRISHNA SAHA
 RESIDENT OF VILL NO.2 COLONY
 P.O.
 P.S. AND DIST. GOALPARA-783101
 ASSAM
(OWNER OF VEHICLE NO. AS-18-A-4413 BUS)
 7:SRI LITAN DEBNATH
S/O PARIMAL DEBNATH
 RESIDENT OF VILL. SILCHAR
 G.C. COLLEGE ASHRAM ROAD
 P.O. AND P.S. SILCHAR-788001
 DIST. CACHAR
 ASSAM
 OWNER AND DRIVER OF VEHICLE NO. AS-01-AG-7350
 8:FUTURE GENERALI INDIA INSURANCE CO. LTD
CORPORATE AND REGISTERED OFFICE 001 DELTA PLAZA414
 VEER VEER SAVARKAR MARG
 PRABHA DEVI
 MUMBAI-400025
 BRANCH OFFICE DEE TEE TOWER
 7TH FLOOR
 DOWN TOWN HOSPITAL COMPLEX
 G.S. ROAD
                                                                                        Page No.# 3/3

              DISPUR
              GUWAHATI-781006
              ASSAM
              ------------
              Advocate for : MD. A AHMED
              Advocate for : appearing for SMTI. SRIMATI DEVI AND 7 ORS (H)



                                     BEFORE
                    HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                              ORDER

16.08.2022

Since the connected appeal has been admitted for hearing, the operation of the Judgment and Award dated 26.07.2019 passed by the Member, MACT, Tinsukia, in MAC Case No. 11/2013 shall remain stayed till disposal of the appeal.

The IA(C) stands disposed of.

JUDGE

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