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The National Insurance Company ... vs Md. Abdul Awal And 6 Ors
2022 Latest Caselaw 2974 Gua

Citation : 2022 Latest Caselaw 2974 Gua
Judgement Date : 13 August, 2022

Gauhati High Court
The National Insurance Company ... vs Md. Abdul Awal And 6 Ors on 13 August, 2022
                                                                     Page No.# 1/3

GAHC010106312020




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : I.A.(Civil)/1634/2020

         THE NATIONAL INSURANCE COMPANY LIMITED
         REGD. HEAD OFFICE AT 3, MIDDLETON STREET, CALCUTTA- 700071, REP.
         BY THE DY. MANAGER, GAUHATI REGIONAL OFFICE, BHANGAGARH,
         GHY- 5.



         VERSUS

         MD. ABDUL AWAL AND 6 ORS
         S/O- LT. ABDUL KARIM, R/O VILL.- 2 NO. PANIGAON, CHARIKHUTI, P.O.,
         P.S. AND DIST.- NAGAON, ASSAM, PIN- 782002.

         2:SAHIDA BEGUM
         W/O- ABDUL AWAL
          R/O VILL.- 2 NO. PANIGAON
          CHARIKHUTI
          P.O.
          P.S. AND DIST.- NAGAON
         ASSAM
          PIN- 782002.

         3:NOOSMA KHAN
         W/O- LT. ABDUL SABIR
          R/O VILL.- 2 NO. PANIGAON
          CHARIKHUTI
          P.O.
          P.S. AND DIST.- NAGAON
         ASSAM
          PIN- 782002.

         4:ABDUL JUNAYED
          S/O- LT. ABDUL SABIR
          R/O VILL.- 2 NO. PANIGAON
                                                                           Page No.# 2/3

             CHARIKHUTI
             P.O.
             P.S. AND DIST.- NAGAON
             ASSAM
             PIN- 782002.

            5:ATIKA BEGUM
             D/O- ABDUL AWAL
             R/O VILL.- 2 NO. PANIGAON
             CHARIKHUTI
             P.O.
             P.S. AND DIST.- NAGAON
            ASSAM
             PIN- 782002.

            6:ABDUL ALI
             S/O- ABDUL MANNAF
             R/O- URIAGRANT TUBUKI
             P.O.- URIAGAON
             P.S. AND DIST.- NAGAON
            ASSAM
             PIN- 782003.

            7:RAFIQUL ISLAM
             S/O- A SIDDIK
             R/O- TAMULITOOP
             P.O.- RUPAHI
             P.S.- RUPAHIHAT
             DIST.- NAGAON
            ASSAM
             PIN- 782125

Advocate for the Petitioner   : MS R D MAZUMDAR

Advocate for the Respondent : MR. M DUTTA



                                  IA(Civil)/1634/2020


                          National Insurance Company Limited
                                                            - Applicant
                                            Vs.
                                Md. Abdul Awal and 6 Ors.
                                                               - Opp. Parties
                                                                       Page No.# 3/3



                                      PRESENT
                      HON'BLE MR. JUSTICE PARTHIVJYOTI SAIKIA


NAME OF THE CONCILIATORS:               MS. PEACE LAHKAR
                                        MR. GAUTAM CHOUDHURY


                                    O R D E R

The claimants is represented by the learned counsel. The Insurance Company is represented by its officials.

This Interlocutory Application has been filed for condonation of the delay of 14 days in filing the connected appeal against the judgment dated 26.11.2019 passed by the learned Member, MACT, Nagaon, Assam in MAC Case No.188/2017.

A perusal of the records, the grounds cited for condonation of delay are found to be satisfactory and as such, the delay is condoned.

Registry shall number the connected MAC Appeal.

The matter stands disposed of.

JUDGE

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