Pragati Impex Ltd vs Pulin Das
2022 Latest Caselaw 2914 Gua

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GAHC010038252019




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : Crl.Rev.P./68/2019

             PRAGATI IMPEX LTD.
             A COMPANY INCORPORATED UNDER THE INDIAN COMPANIES ACT, 1956,
             HAVING ITS OFFICE AT 2ND FLOOR, CHAND MARKET, A.T. ROAD,
             GUWAHATI-781001, ASSAM, REP. BY PP, ASSAM ITS DIRECTOR, MR.
             NARENDRA KUMAR SETHIA



             VERSUS

             PULIN DAS
             S/O LATE AMRIT CHANDRA DAS, R/O KRISHNA NAGAR, HILL SIDE, NEAR
             NEPALI SCHOOL, TETELIA, GUWAHATI-781003, ASSAM



Advocate for the Petitioner   : MR G N SAHEWALLA

Advocate for the Respondent : MR. S SHARMA

BEFORE THE HON'BLE MR. JUSTICE ARUN DEV CHOUDHURY Order

10.08.2022

Heard Mr. P Deka, learned counsel for the petitioner. He submits that this revision petition has wrongly been filed and he ought to have filed criminal appeal against the Page No.# 2/2

impugned judgment. Accordingly, he prays for and is granted two weeks time to do the needful.

List this matter after two weeks.

JUDGE

Comparing Assistant