National Insurance Company Ltd vs Rantu Patowary And 2 Ors
2022 Latest Caselaw 2910 Gua

                                                                Page No.# 1/2

GAHC010141792022




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)


                                   I.A.(Civil)/2302/2022
                                   in
                                   MAC Appeal No. 450/2022

         NATIONAL INSURANCE COMPANY LTD.
         HAVING ITS REGISTERED AND HEAD OFFICE AT 3 MIDDLETON STREET
         KOLKATA-700071 AND ONE OF THE REGIONAL OFFICES AT M.S.S. PATH
         BHANGAGARH
         GUWAHATI-781005.


          VERSUS

         RANTU PATOWARY AND 2 ORS.
         S/O- SRI GOPAL CHANDRA PATOWARY
         R/O- BHANKUCHI
         P.O. KALAG
         P.S. AND DIST. NALBARI
         ASSAM
         PIN- 781351.

         2:MONOJ KUMAR SARMA
         S/O- LATE SAHEB SARMA
          R/O- GAUHATI UNIVERSITY COMPLEX
          NEAR HINDI SCHOOL
          GUWAHATI
          KAMRUP(M)
         ASSAM
          PIN- 781014.
          3:NITAN SAHA
         S/O- NARAYAN SAHA
          R/O- UPARHALI
          BIJOYNAGAR
          P.S. PALASHBARI
          DIST. KAMRUP
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           ASSAM
           PIN- 781122.
           ------------
           Advocate for : MR. A J SAIKIA
           Advocate for : MR. R GOSWAMI appearing for RANTU PATOWARY AND 2 ORS.



                                  BEFORE
                 HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                           ORDER

10.08.2022

Since the connected appeal has been admitted for hearing, the Judgment and Order dated 28.04.2022 passed in MAC Case No. 2871/2015 by the Member, MACT No. 2, Kamrup (M), Guwahati shall remain stayed till disposal of the appeal, subject to deposit of 50% of the awarded amount by the Insurance Company in the Registry of this Court in next four weeks.

The claimants shall be at liberty to withdraw the aforesaid 50% amount from the Registry on proper identification.

The IA(C) stands disposed of.

JUDGE

Comparing Assistant