Gauhati High Court
Page No.# 1/6 vs Dr. Manoj Kumar Paul And 2 Ors on 9 August, 2022
Page No.# 1/6
GAHC010075962022
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/1258/2022
GOVERNING BODY,
WOMENS COLLEGE, SILCHAR, REPRESENTED BY ITS PRESIDENT, DIST.
CACHAR, ASSAM PIN-788001
2: DR. SANKAR BHATTACHARJEE
PRESIDENT
GOVERNING BODY
WOMENS COLLEGE
SILCHAR
DIST. CACHAR
ASSAM
PIN-78800
VERSUS
DR. MANOJ KUMAR PAUL AND 2 ORS
S/O SRISTIDHAR PAUL, R/O AJC BOSE LANE, HAILAKANDI ROAD,
SILCHAR, DIST. CACHAR, ASSAM, PIN-788015
2:STATE OF ASSAM
REP. BY THE ADDITIONAL CHIEF SECRETARY TO THE GOVT. OF ASSAM
HIGHER EDUCATION
DISPUR
GUWAHATI-781006
ASSAM
3:DIRECTOR OF HIGHER EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-78101
Advocate for the Petitioner : MR. K N CHOUDHURY
Advocate for the Respondent :
Page No.# 2/6
Linked Case : WP(C)/8333/2019
MANOJ KUMAR PAUL
R/O- AJC BOSE LANE
HAILAKANDI ROAD
SILCHAR
DIST- CACHAR
ASSAM
PIN- 788015
VERSUS
THE STATE OF ASSAM AND 4 ORS
REP. BY THE ADDITIONAL CHIEF SECRETARY TO THE GOVT OF ASSAM
HIGHER EDUCATION
DISPUR
GUWAHATI- 6
2:THE DIRECTOR OF HIGHER EDUCATION
ASSAM
KAHILIPARA
GHY- 19
3:GOVERNING BODY WOMENS COLLEGE
SILCHAR
REP. BY ITS PRESIDENT
DIST- CACHAR
ASSAM
PIN- 788001
4:DR SANKAR BHATTACHARJEE
PRESIDENT GOVERNING BODY
WOMENS COLLEGE
SILCHAR
DIST- CACHAR
ASSAM
PIN- 788001
5:SMT MADHUMITA DAS
PRESIDING OFFICER
INTERNAL COMPLAINT COMMITTEE
WOMENS COLLEGE
SILCHAR
DIST- CACHAR
ASSAM
Page No.# 3/6
------------
Advocate for : MR. B CHAKRABORTY
Advocate for : SC
HIGHER EDU appearing for THE STATE OF ASSAM AND 4 ORS
Linked Case : WP(C)/5529/2020
DR. MANOJ KUMAR PAUL
R/O A.J.C. BOSE LANE
HAILAKANDI ROAD
SILCHAR
DIST. CACHAR
ASSAM
PIN-788015
VERSUS
THE STATE OF ASSAM AND 3 ORS
REP. BY THE ADDITIONAL CHIEF SECRETARY TO THE GOVT. OF ASSAM
HIGHER EDUCATION
DISPUR
GUWAHATI-6
2:DIRECTOR OF HIGHER EDUCATION ASSAM
KAHILIPARA
GUWAHATI-781019
3:GOVERNING BODY
WOMENS COLLEGE SILCHAR REP. BY ITS PRESIDENT DIST. CACHAR
ASSAM
PIN-788001
4:SANKAR BHATTACHAARJEE
PRESIDENT
GOVERNING BODY
WOMENS COLLEGE SILCHAR
DIST. CACHAR
ASSAM
PIN-788001
------------
Advocate for : MR B CHAKRAVORTY
Advocate for : SC
HIGHER EDU appearing for THE STATE OF ASSAM AND 3 ORS
Linked Case : WP(C)/877/2021
Page No.# 4/6
DR. MANOJ KUMAR PAUL
R/O A.J.C. BOSE LANE
HAILAKANDI ROAD
SILCHAR
DIST. CACHAR
ASSAM
PIN 788015
VERSUS
THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE ADDITIONAL CHIEF SECY. TO THE GOVT. OF
ASSAM
HIGHER EDUCATION
DISPUR
GUWAHATI 6
2:DIRECTOR OF HIGHER EDUCATION
ASSAM
KAHILIPARA
GUWAHATI 781019
3:GOVERNING BODY
WOMEN'S COLLEGE
SILCHAR
REPRESENTED BY ITS PRESIDENT
DIST. CACHAR
ASSAM PIN 788001
4:DR. SANKAR BHATTACHARJEE
PRESIDENT
GOVERNING BODY
WOMEN'S COLLEGE
SILCHAR
DIST. CACHAR
ASSAM
PIN 788001
------------
Advocate for : MR. B CHAKRABORTY
Advocate for : SC
HIGHER EDU appearing for THE STATE OF ASSAM AND 3 ORS
Linked Case : WP(C)/2870/2019
Page No.# 5/6
MANOJ KUMAR PAUL
R/O A.J.C.BOSE LANE
HAILAKANDI ROAD
SILCHAR
DIST.-CACHAR
ASSAM
PIN-788015
VERSUS
THE STATE OF ASSAM AND 3 ORS.
REP. BY THE ADDITIONAL CHIEF SECRETARY TO THE GOVT. OF ASSAM
HIGHER EDUCATION
DISPUR
GUWAHATI-6
2:DIRECTOR OF HIGHER EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-781019
3:GOVERNING BODY
WOMENS' COLLEGE
SILCHAR
REP. BY ITS PRESIDENT
DIST.-CACHAR
ASSAM
PIN-788001
4:SANKAR BHATTACHAARJEE
PRESIDENT
GOVERNING BODY
WOMEN' COLLEGE
SILCHAR
DIST.-CACHAR
ASSAM
PIN-788001
------------
Advocate for : MR. B CHAKRABORTY
Advocate for : SC
HIGHER EDU appearing for THE STATE OF ASSAM AND 3 ORS.
Page No.# 6/6
BEFORE
HONOURABLE MR. JUSTICE LANUSUNGKUM JAMIR
ORDER
Date : 09.08.2022
Heard Mr. D. Das, learned Senior counsel assisted by Mr. S. Chakraborty,
learned counsel for the petitioner. Also heard Mr. K. Gogoi, learned standing
counsel, Higher Education, Assam. Mr. K.N. Choudhury, learned Senior counsel
assisted by Mr. A. Dhar, learned counsel for respondent Nos. 3 and 4.
Hearing concluded.
Judgment reserved.
JUDGE
Comparing Assistant
