Bitul Mohan @ Singh vs The State Of Assam And Anr
2021 Latest Caselaw 2334 Gua

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GAHC010128062021




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : Crl.A./150/2021

            BITUL MOHAN @ SINGH
            S/O- SRI TARAN MOHAN, VILL.- KHARANGI GAON, P.O. AND P.S.
            HALWATING SIVSAGAR, DIST.- SIVASAGAR, ASSAM



            VERSUS

            THE STATE OF ASSAM AND ANR.
            REP. BY THE PUBLIC PROSECUTOR, ASSAM

            2:SMTI. RISHIKA SENSUWA
             D/O- LATE THANESWAR SENSUWA
            VILL.- KHARANGI GAON
             P.O. AND P.S. HALWATING
             DIST.- SIVASAGAR

Advocate for the Petitioner   : MR. B KHAKHLARY

Advocate for the Respondent : PP, ASSAM




                                   BEFORE
                      HONOURABLE MR. JUSTICE SUMAN SHYAM
                      HONOURABLE MR. JUSTICE ROBIN PHUKAN

                                          ORDER

Date : 27-09-2021 Suman Shyam, J

Heard Mr. B. Khakhlary, learned counsel appearing for the appellant.

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This appeal is presented against the judgment and order dated 19-04-2021 passed

by the learned Special Judge-cum-Addl. Sessions Judge, Sivasagar in connection with

Special POCSO Case No. 17/2016 convicting the appellant under Section 6 of the POCSO

Act and sentencing him to undergo rigorous imprisonment for 20 years and also to pay

fine of Rs. 10,000/- with default stipulation.

We have perused the grounds stated in the memo of appeal.

Admit the appeal.

Call for the LCR.

Issue notice returnable in 06 weeks.

Since Ms. B. Bhuyan, learned Addl. P.P. Assam has entered appearance and

accepted notice on behalf of the State/ respondent No. 1, no formal notice is required to

be sent to the said respondent.

Appellant to take steps for service of notice upon the informant/ respondent No. 2

by registered post with A/D as well as by usual process.

Steps within a week from today.

                           JUDGE                     JUDGE
GS


Comparing Assistant