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National Insurance Company Ltd vs Tinku Saikia And Anr
2021 Latest Caselaw 2321 Gua

Citation : 2021 Latest Caselaw 2321 Gua
Judgement Date : 27 September, 2021

Gauhati High Court
National Insurance Company Ltd vs Tinku Saikia And Anr on 27 September, 2021
                                                                       Page No.# 1/3

GAHC010124572021




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                   Case No. : MFA/129/2021

            NATIONAL INSURANCE COMPANY LTD.
            HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT 3, MIDDLETON
            STREET, KOLKATA AND IT REGIONAL OFFICE AT G.S. ROAD,
            BHANGAGARH, GUWAHATI.



            VERSUS

            TINKU SAIKIA AND ANR.
            S/O- SRI JAGA @ JOGA SAIKIA, R/O- VILL.- MALARGAON, P.S. SOOTEA,
            DIST.- SONITPUR, ASSAM, PIN- 784175 AND PRESENT ADDRESS- C/O-
            ABDUL JABBAR, R/O- VILL.- DATALPARA, NATUNBASTI, GO-PATH, P.S.
            FATASIL AMBARI, DIST.- KAMRUP(M), ASSAM, PIN- 781025.

            2:MD. ABDUR RAHIM
             S/O- LATE MARSOB ALI
             R/O- VILL.NO. 1
             GARUMARA GAON
             SIVASTHAN
             P.S. SAMAGURI
             DIST.- NAGAON
            ASSAM
             PIN- 782140

Advocate for the Petitioner   : MR. R GOSWAMI

Advocate for the Respondent :




             Linked Case : I.A.(Civil)/1434/2021
                                                                  Page No.# 2/3


            NATIONAL INSURANCE COMPANY LTD.
            HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT 3
            MIDDLETON STREET
            KOLKATA AND IT REGIONAL OFFICE AT G.S. ROAD
            BHANGAGARH
            GUWAHATI.


            VERSUS

            TINKU SAIKIA AND ANR.
            S/O- SRI JAGA @ JOGA SAIKIA
            R/O- VILL.- MALARGAON
            P.S. SOOTEA
            DIST.- SONITPUR
            ASSAM
            PIN- 784175 AND PRESENT ADDRESS- C/O- ABDUL JABBAR
            R/O- VILL.- DATALPARA
            NATUNBASTI
            GO-PATH
            P.S. FATASIL AMBARI
            DIST.- KAMRUP(M)
            ASSAM
            PIN- 781025.

            2:MD. ABDUR RAHIM
            S/O- LATE MARSOB ALI
             R/O- VILL.NO. 1
             GARUMARA GAON
             SIVASTHAN
             P.S. SAMAGURI
             DIST.- NAGAON
            ASSAM
             PIN- 782140.
             ------------
            Advocate for : MR. R GOSWAMI
            Advocate for : appearing for TINKU SAIKIA AND ANR.



                                     BEFORE
                    HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                        ORDER

Date : 27.09.2021 Page No.# 3/3

Heard Mr. R. Goswami, learned counsel for the applicant

In view of admission of the connected appeal, the operation of the impugned judgment and order dated 26.03.2021 passed by the learned Commissioner for Employee's Compensation, Kamrup (M) in W.C. Case No. 59/2017 shall remain stayed till disposal of the connected appeal.

I.A. stands disposed of.

JUDGE

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