Oriental Insurance Co. Ltd vs Najir Hussain Laskar @ Najir ...
2021 Latest Caselaw 2151 Gua

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GAHC010118662021




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : MACApp./191/2021

            ORIENTAL INSURANCE CO. LTD.
            HAVING ITS REGISTERED OFFICE AT ORIENTAL HOUSE, A-25/27, ASAF ALI
            ROAD, NEW DELHI-110002 AND REGIONAL OFFICE AT GUWAHATI-7, REP.
            BY THE REGIONAL MANAGER.



            VERSUS

            NAJIR HUSSAIN LASKAR @ NAJIR HUSSAIN AND 2 ORS.
            S/O- LATE MIA LASKAR, R/O- HAILAKANDI TOWN, WARD NO. 10, P.O., P.S.
            AND DIST.- HAILAKANDI, ASSAM

            2:AZIB UDDIN LASKAR
            VILL.- JAMILA BAZAR BASTI
             P.O. JAMILA BAZAR
             PIN- 788162
             P.S. RAMNATHPUR
             DIST.- HAILAKANDI
            ASSAM.

            3:RIYAS ALI BARBHUIYA
             S/O- MOHAMMAD ALI BARBHUIYA
             R/O- HAILAKANDI TOWN
            WARD NO. 10
             PIN- 788151
             P.O.
             P.S. AND DIST.- HAILAKANDI
            ASSAM

Advocate for the Petitioner   : MR SISHIR DUTTA

Advocate for the Respondent :
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Linked Case : I.A.(Civil)/1345/2021

ORIENTAL INSURANCE CO. LTD.
HAVING ITS REGISTERED OFFICE AT ORIENTAL HOUSE
A-25/27
ASAF ALI ROAD
NEW DELHI-110002 AND REGIONAL OFFICE AT GUWAHATI-7
REP. BY THE REGIONAL MANAGER.


VERSUS

NAJIR HUSSAIN LASKAR @ NAJIR HUSSAIN AND 2 ORS.
S/O- LATE MIA LASKAR
R/O- HAILAKANDI TOWN
WARD NO. 10
P.O.
P.S. AND DIST.- HAILAKANDI
ASSAM

2:AZIB UDDIN LASKAR
VILL.- JAMILA BAZAR BASTI
 P.O. JAMILA BAZAR
 PIN- 788162
 P.S. RAMNATHPUR
 DIST.- HAILAKANDI
ASSAM.
 3:RIYAS ALI BARBHUIYA
S/O- MOHAMMAD ALI BARBHUIYA
 R/O- HAILAKANDI TOWN
WARD NO. 10
 PIN- 788151
 P.O.
 P.S. AND DIST.- HAILAKANDI
ASSAM.
 ------------
Advocate for : MR SISHIR DUTTA
Advocate for : appearing for NAJIR HUSSAIN LASKAR @ NAJIR HUSSAIN AND
2 ORS.
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                                     BEFORE
                      HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                         ORDER

Date : 10.09.2021 Heard Mr. S. Dutta, learned counsel for the applicant. This is an application filed by the appellant/applicants praying for stay of the impugned Judgment dated 15.03.2021 passed in MAC Case No. 226/2016 by the learned Member, Motor Accident Claims Tribunal Cachar at Silchar.

Heard Mr. S. Dutta, learned counsel for the appellant on the prayer of stay and also perused the grounds urged.

Issue Notice Returnable within 4 (four) weeks. The learned counsel for the applicant will take steps by usual course and also by Registered post within 1 (one) week from today upon the respondent.

Until further order(s) the impugned Judgment and Order dated 15.03.2021 passed in MAC Case No. 226/2016 by the learned Member, Motor Accident Claims Tribunal Cachar at Silchar shall remain stayed, subject however, to a deposit of 50% of the awarded amount before the Registry of this Court. The amount so deposited, however, shall not be withdrawn without leave of this Court.

List after 4 (four) weeks upon completion of service along with the MAC App./191/2021.

JUDGE

Comparing Assistant