Page No.# 1/2 vs Md. Karim Uddin Laskar And 2 Ors
2021 Latest Caselaw 2597 Gua

Citation : 2021 Latest Caselaw 2597 Gua
Judgement Date : 28 October, 2021

Gauhati High Court

Page No.# 1/2 vs Md. Karim Uddin Laskar And 2 Ors on 28 October, 2021

Page No.# 1/2

GAHC010122462021

THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

Case No : I.A.(Civil)/1794/2021

MD. BAHAR UDDIN LASKAR AND ANR.
S/O- SONAHAR ALI LASKAR
VILL.- RAKARPAR
KAPTANPUR PART-XIII
P.O. RUPAIBALI
DIST. CACHAR
ASSAM

2: MD. BABUR ALI LASKAR
S/O- LATE RAJA MIA LASKAR
VILL.- RAKARPAR
KAPTANPUR PART-XIII
P.O. RUPAIBALI
DIST. CACHAR
ASSAM
VERSUS

MD. KARIM UDDIN LASKAR AND 2 ORS.
S/O- LATE KARI MASUR UDDIN LASKAR
R/O- VILL.- RANIRGHAT PART-I
P.O. GOVINDAPUR
DIST.- CACHAR
ASSAM
PIN- 788101.

2:MD. NAIM UDDIN LASKAR
S/O- LATE KARI MASUR UDDIN LASKAR
R/O- VILL.- RANIRGHAT PART-I
P.O. GOVINDAPUR
DIST.- CACHAR
ASSAM
PIN- 788101.
3:MD. RAHIM UDDIN LASKAR
Page No.# 2/2

S/O- LATE KARI MASUR UDDI
LASKAR R/O- VILL.- RANIRGHAT PA
T-I P.O. GOVINDAPUR DIST.-
ACHAR ASSAM PI
- 788101. ---
------
- Advocate f
r : MR. J LAS
ARAdvocate for : appearing
or MD. KARIM UDDIN LASKAR AND 2 ORS.

BEFORE
HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

ORDER

28.10.2021

In view of the admission of RSA 104/2021, the Judgment and Decree dated 30.04.2021 passed in Title Appeal No. 32/2017 by the learned Civil Judge No. 1, Cachar, Silchar, shall remain stayed till disposal of the appeal.

IA(C) stands disposed of.

JUDGE

Comparing Assistant