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Oriental Insurance Company Ltd vs Malancha Bala Das And 5 Ors
2021 Latest Caselaw 2460 Gua

Citation : 2021 Latest Caselaw 2460 Gua
Judgement Date : 7 October, 2021

Gauhati High Court
Oriental Insurance Company Ltd vs Malancha Bala Das And 5 Ors on 7 October, 2021
                                                              Page No.# 1/3

GAHC010145412021




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                             I.A.(Civil)/1658/2021

         ORIENTAL INSURANCE COMPANY LTD.
         HAVING ITS REGISTERED OFFICE AT ORIENTAL HOUSE
         A-25/27
         ASAF ALI ROAD
         NEW DELHI-110002 AND REGIONAL OFFICE AT GUWAHATI-7
         REP. BY THE REGIONAL MANAGER.


          VERSUS

         MALANCHA BALA DAS AND 5 ORS.
         W/O- LATE DEBENDRO DAS @ DEBENDRO
         PERMANENT RESIDENT OF KARIMGANJ RAILWAY COLONY (GHAT LINE)
         P.O. RAIL COLONY
         P.S. AND DIST.- KARIMGANJ
         ASSAM

         2:LITON DAS
         S/O- LATE DEBENDRO DAS @ DEBENDRO
          PERMANENT RESIDENT OF KARIMGANJ RAILWAY COLONY (GHAT LINE)
          P.O. RAIL COLONY
          P.S. AND DIST.- KARIMGANJ
         ASSAM
          3:MISS PRIYANKA DAS
         D/O- LATE DEBENDRO DAS @ DEBENDRO
          PERMANENT RESIDENT OF KARIMGANJ RAILWAY COLONY (GHAT LINE)
          P.O. RAIL COLONY
          P.S. AND DIST.- KARIMGANJ
         ASSAM
          4:MASTER DIP DAS
         S/O- LATE DEBENDRO DAS @ DEBENDRO
          PERMANENT RESIDENT OF KARIMGANJ RAILWAY COLONY (GHAT LINE)
          P.O. RAIL COLONY
          P.S. AND DIST.- KARIMGANJ
                                                             Page No.# 2/3

ASSAM
5:DEBANGSHU CHAKRABORTY
S/O- LATE DILIP CHAKRABORTY
WARD NO. 25
RAJ NAGAR
P.O. RAJ NAGAR
P.S. AND DIST.- KARIMGANJ
ASSAM
6:JADAV DEB
S/O- JAYANTA KUMAR DEB
VILL.- DHUHALIA
P.O. AND P.S. PATHERKANDI
DIST.- KARIMGANJ
ASSAM
------------
Advocate for : MR SISHIR DUTTA
Advocate for : appearing for MALANCHA BALA DAS AND 5 ORS.

                         In MACApp./245/2021

ORIENTAL INSURANCE COMPANY LTD.
HAVING ITS REGISTERED OFFICE AT ORIENTAL HOUSE, A-25/27, ASAF
ALI ROAD, NEW DELHI-110002 AND REGIONAL OFFICE AT GUWAHATI-
7, REP. BY THE REGIONAL MANAGER.

VERSUS

MALANCHA BALA DAS AND 5 ORS.
W/O- LATE DEBENDRO DAS @ DEBENDRO, PERMANENT RESIDENT OF
KARIMGANJ RAILWAY COLONY (GHAT LINE), P.O. RAIL COLONY, P.S.
AND DIST.- KARIMGANJ, ASSAM

2:LITON DAS
 S/O- LATE DEBENDRO DAS @ DEBENDRO
 PERMANENT RESIDENT OF KARIMGANJ RAILWAY COLONY (GHAT
LINE)
 P.O. RAIL COLONY
 P.S. AND DIST.- KARIMGANJ
ASSAM

3:MISS PRIYANKA DAS
 D/O- LATE DEBENDRO DAS @ DEBENDRO
 PERMANENT RESIDENT OF KARIMGANJ RAILWAY COLONY (GHAT
LINE)
 P.O. RAIL COLONY
 P.S. AND DIST.- KARIMGANJ
ASSAM
                                                                             Page No.# 3/3


             4:MASTER DIP DAS
              S/O- LATE DEBENDRO DAS @ DEBENDRO
              PERMANENT RESIDENT OF KARIMGANJ RAILWAY COLONY (GHAT
             LINE)
              P.O. RAIL COLONY
              P.S. AND DIST.- KARIMGANJ
             ASSAM

             5:DEBANGSHU CHAKRABORTY
              S/O- LATE DILIP CHAKRABORTY
             WARD NO. 25
              RAJ NAGAR
              P.O. RAJ NAGAR
              P.S. AND DIST.- KARIMGANJ
             ASSAM

             6:JADAV DEB
              S/O- JAYANTA KUMAR DEB
             VILL.- DHUHALIA
              P.O. AND P.S. PATHERKANDI
              DIST.- KARIMGANJ
             ASSA

            Advocate for the Petitioner   : MR SISHIR DUTTA

            Advocate for the Respondent :

                                     BEFORE
                    HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                            ORDER

Date : 07-10-2021

Heard the learned counsel Mr. S. Dutta appearing for the applicant. In view of admission of MAC App. No. 245/2021, the operation of the impugned judgment and award dated 07-04-2021 passed by the MACT, Cachar at Silchar in MAC Case No. 1323/2016 shall remain stayed till disposal of the appeal.

The IA stands disposed of.

JUDGE

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