New India Insurace Co. Ltd vs Minakshi Phukan And 3 Ors
2021 Latest Caselaw 2458 Gua

                                                             Page No.# 1/3

GAHC010099012021




                     THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                             I.A.(Civil)/1663/2021

         NEW INDIA INSURACE CO. LTD.
         HAVING ITS REGISTERED OFFICE AT NEW ASSURANCE BUILDING 87
         MAHATMA GANDHI ROAD
         MUMBAI AND ONE OF THE REGIONAL OFFICE AT STAR CITY COMPLEX
         5TH FLOOR
         LACHIT NAGAR
         GUWAHATI-781005
         NEAR HANUMAN MANDIR.


          VERSUS

         MINAKSHI PHUKAN AND 3 ORS.
         W/O- LATE BIJU PHUKAN
         R/O- VILL.- MELENGIAL GAON
         P.O. AND P.S. LAHUWAL
         DIST.- DIBRUGARH
         ASSAM AND PRESENTLY RESIDING AT CACHAL
         VIP ROAD SIX MILE
         P.O. KHANAPARA
         P.S. DISPUR
         DIST.- KAMRUP(M)
         ASSAM-781022.

         2:SMTI. AGHONI PHUKAN
         MOTHER OF LATE BIJU PHUKAN
          R/O- VILL.- MELENGIAL GAON
          P.O. AND P.S. LAHUWAL
          DIST.- DIBRUGARH
         ASSAM AND PRESENTLY RESIDING AT CACHAL
         VIP ROAD SIX MILE
          P.O. KHANAPARA
          P.S. DISPUR
          DIST.- KAMRUP(M)
         ASSAM-781022.
                                                            Page No.# 2/3

3:JOY RAM KARMAKAR
S/O- BOLO RAM KARMAKAR
R/O- VILL.- MALAN PUKHURI
BALIPARA
P.O. AND P.S. CHARIDUAR
DIST.- SONITPUR
ASSAM-784103.
4:TILAK KAKATI
S/O- B. K. KAKATI
H/NO. 24
P.O. AND P.S. NOONMATI
DIST.- KAMRUP(M)
GUWAHATI-781020.
------------
Advocate for : MR. K K BHATTA
Advocate for : appearing for MINAKSHI PHUKAN AND 3 ORS.

                     In MACApp./248/2021

M/S NEW INDIA ASSURANCE CO. LTD.
HAVING ITS REGISTERED OFFICE AT NEW ASSURANCE BUILDING 87,
MAHATMA GANDHI ROAD, MUMBAI AND ONE OF THE REGIONAL OFFICE
AT STAR CITY COMPLEX, 5TH FLOOR, LACHIT NAGAR, GUWAHATI-
781005, NEAR HANUMAN MANDIR.

VERSUS

MINAKSHI PHUKAN AND 3 ORS.
W/O- LATE BIJU PHUKAN, R/O- VILL.- MELENGIAL GAON, P.O. AND P.S.
LAHUWAL, DIST.- DIBRUGARH, ASSAM AND PRESENTLY RESIDING AT
CACHAL, VIP ROAD SIX MILE, P.O. KHANAPARA, P.S. DISPUR, DIST.-
KAMRUP(M), ASSAM-781022.

2:SMTI. AGHONI PHUKAN
 MOTHER OF LATE BIJU PHUKAN
 R/O- VILL.- MELENGIAL GAON
 P.O. AND P.S. LAHUWAL
 DIST.- DIBRUGARH
ASSAM AND PRESENTLY RESIDING AT CACHAL
VIP ROAD SIX MILE
 P.O. KHANAPARA
 P.S. DISPUR
 DIST.- KAMRUP(M)
ASSAM-781022.

3:JOY RAM KARMAKAR
 S/O- BOLO RAM KARMAKAR
 R/O- VILL.- MALAN PUKHURI
                                                                                  Page No.# 3/3

             BALIPARA
             P.O. AND P.S. CHARIDUAR
             DIST.- SONITPUR
             ASSAM-784103.

            4:TILAK KAKATI
             S/O- B. K. KAKATI
             H/NO. 24
             P.O. AND P.S. NOONMATI
             DIST.- KAMRUP(M)
             GUWAHATI-781020

Advocate for the Petitioner   : MR. K K BHATTA

Advocate for the Respondent :


                                     BEFORE
                    HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                         ORDER

Date : 07-10-2021

Heard the learned counsel Mr. K.K. Bhatta appearing for the applicant. In view of admission of MAC App. No. 248/2021, the operation of the impugned judgment and award dated 23-02-2021 passed by the MACT No. 1, Kamrup at Guwahati in MAC Case No. 1414/2016 shall remain stayed subject to deposit of 50% of the awarded amount by the insurance company within next 6 (six) weeks before the Registry.

The IA stands disposed of.

JUDGE

Comparing Assistant