Citation : 2021 Latest Caselaw 2456 Gua
Judgement Date : 7 October, 2021
Page No.# 1/56
GAHC010155582021
THE GAUHATI HIGH COURT (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/5205/2021
HARI PRASAD SARMA AND ORS. C/O-KESHAB SARMA VILL-SANTINAGAR P.O-BALADMARI P.S-GOALPARA DIST-GOALPARA (ASSAM) PIN-783121
2: PINKI MANDAL FATHER NAME NAKUL MANDAL VILL- KAHIBARI P.O- CHHAMARIA P.S- BOKO DIST- KAMRUP (R) ASSAM PIN CODE- 781136
3: SUBRATA DHAR S/O SUSHIL DHAR VILL LANKA P.O AND PS LANKA DIST HOJAI (ASSAM) PIN 782446
4: RAKIBUL ISLAM S/O MATIAR RAHMAN VILL HATIJANA PO JOSHIHATIPARA P.S HOWLY DIST BARPETA (ASSAM) PIN 781316
5: BISHNU PRASAD UPADHAYA C/O DHIREN UPADHAYA Page No.# 2/56
VILL THEKASU PT II P.O AND P.S DUDHNOI DIST GOALPARA ASSAM PIN 783124
6: PINZIRA KHATUN ANSOB ALI VILL NOON KHOWA PARA P.O JOYPUR BAZAR P.S PANCHARATNA DIST GOALPARA ASSAM PIN 783129
7: ELORA HAJONG D/O JITENDRA HAJONG VILLAGE THEKASU POST OFFICE DUDHNOI P.S DUDHNOI DIST GOALPARA (ASSAM) PIN NO 783124
8: JUNU MANDAL C/O PARAMLAL MANDAL VILL PUTHIMARI P. O CHHAMARIA P. S BOKO DIST KAMRUP (R) ASSAM PIN 781136
9: NIBHA BASUMATARY C/O BHABEN BASUMATARY VILL SAKHATI P.O GOHALKONA(RAJA PARA) P.S BOKO DIST KAMRUP(R) ASSAM PIN 78112
10: JITU DAS C/O NIRANJAN DAS VILL DARANGGIRI P.O DARANGGIRI P.S RANGJULI DIST GOALPARA ( ASSAM) PIN 783134 Page No.# 3/56
11: BIJAY SUTRADHAR C/O JARAGURI PGR.1 P.O JARAGURI P.S GOSSAIGOAN DIST KOKRAJHAR PIN 783361
12: PRANJAL KALITA C/O PRAMESWAR DAS VILL KHUDNAMARI PT 1 P.O HARALTARI P.S SAPATGRAM DIST DHUBRI (ASSAM) PIN 783337
13: JUBAHIL ISLAM C/O JAKIR HUSSAIN VILL SILPUKHURI P.O SILPUKHURI P.S MIKIRBHETA DIST MORIGAON PIN 782123
14: MADHABI BARMAN C/O MADHU SUDAN BARMAN VILL DHUMERGHAT NO.2 P.O. DHUMERGHAT P.S LAKHIPUR DIST GOALPARA (ASSAM) PIN 783330
15: DEEPRAJ DEBNATH S/O BIMAL DEBNATH VILL KRISHNA NAGAR WARD NO 11 P.O HOJAI DIST HOJAI (ASSAM) PIN 782435
16: PANKAJ GOSWAMI C/O MANTU GOSWAMI VILL KOMARAGURI P.O KOMARAGURI DIST MORIGAON (ASSAM) PIN 782105
17: GIRIDHAR SARMA Page No.# 4/56
C/O KRISHNA PRASHAD SARMA VILL RANGCHALI SONARI P.O JANATA P.S BEHALI DIST BISWANATH (ASSAM) PIN 784179
18: PARAG DAS C/O DWIJENDRA CH. DAS VILL AND P.O DUBAPARA DIST GOALPARA ASSAM PIN 783101
19: GAMBHIR PATIR S/O FIROJ PATIR VILL KANKAN NAGR P.O AND P.S JONAI DIST DHEMAJI PIN 787060
20: SAMIKSHYA BARUAH C/O BIJU DOWERAH VILL BAGHCHUNG RANGPUR NAGAR NEAR DONBOSCO H.S. SCHOOL BAGHCHUNG P.O. KUNWARI PUKHURI DIST JORHAT (ASSAM ) PIN 785008
21: RANOJ KALITA VILL RABANTARI P.O HARALTARI P.S SAPATGRAM DIST DHUBRI (ASSAM) PIN 783337
22: MD MOSTAQUE ARIF S/O ABDUL HAKIM VILL DHUMBANDHA P.O BASHBARI P.S BAGUAN DIST GOALPARA PIN 783129
23: ASHAMI SINGHA D/O BISHNU SINGHA VILL 1NO PIPAL PUKHURI LANKA Page No.# 5/56
P.O AND P.S LANKA DIST HOJAI PIN 782446
24: RAJKUMAR DAS S/O GANESH DAS VILL MALIBURI SATRA P.O MALIBURI BAZAR P.S BOKO DIST KAMRUP(R) PIN 781136
25: BAHAR UDDIN LASKAR S O ABDUR RASHID LASKAR VILL/P.O CHANGMAJI P.S DOBOKA DIST HOJAI PIN 782440
26: SANJIB SAHA S/O PORIMOL SAHA VILL/P.O MODERTOLI P/S DOBOKA DIST HOJAI PIN 782440
27: ZIAUL HOQUE S/O HANIF ALI VILL NO 5 BARUAJHAR P.O BECHIMARI P/S DALGAON DIST DARRANG PIN 784514
28: DOLI DEKA D/O BIDYA DEKA VILL DIGHELI P/O BAR DIGHELI P/S NALBARI DIST NALBARI PIN 781334
29: RAJU ARJYA S/O JITEN CHANDRA ARJYA VILL ATHIABARI GAON P/O BARPETA ROAD P/S GOBARDHANA Page No.# 6/56
DIST BAKSA PIN 781315
30: MADHUSMITA DUTTA C/O MR KUSHRAM DUTTA VILL HOUSE NO 6 URMI NAGAR NARANGI NARANGI CHANDRAPUR ROAD P/O NARANGI P/S NOONMATI DIST KAMRUP (M) PIN 781026
31: RUNA NAZNIN C/O FARHAD ALI VILL NIZBORIGOG P/O KANIHA P/S RANGIA DIST KAMRUP PIN 781380
32: WAHIDA KHATUN D/O ABDUL HYE SHEIKH VILL SHIMULTAPU NO 3 P/O SHIMULAPU P/S GOSSAIGAON DIST KOKRAJHAR PIN 783361
33: SHAZIDUL ISLAM S/O NAZRUL ISLAM VILL KUMULLI PARA P/O GAREMARI P/S HOWLY DIST BARPETA PIN 781314
34: NAJMA SULTANA D/O ABDUSS ALAM CHOUDURY VILL RAKHYASIN PART 2 P.S MORNAI DIST GOALPARA (ASSAM) PIN 783101
35: LAKSHYA DHAR BORO VILL SOUTH BHOKELIKANDA P.O BHOKELIKANDA P.S KALAIGAON Page No.# 7/56
DIST UDALGURI (BTAD) ASSAM PIN 784525
36: SAHIDUL ISLAM C/O SADAGARSK VILL KHEROPARA P.O CHECHAPANI P.S RONGJULI DIST GOALPARA (ASSAM) PIN 783134
37: MOTALIB HUSSAIN S/O HOZROT ALI VILL JOYPUR (ROWMARI) P.O JOYPUR BAZAR P.S BAGUAN DIST GOALPARA (ASSAM) PIN 783129
38: MUKTARUL ISLAM S/O MOHIBUL ISLAM VILL KHAMAR MANIKPUR P.O KRISHNAI P.S KRISHNAI DIST GOALPARA ( ASSAM) PIN 783126
39: BULBUL DAS C/O SHYAMAL CH DAS VILL MOLANDUDI P.O KRISHNAI P.S KRISHNAI DIST GOALPARA ( ASSAM) PIN 783126
40: MANJUWARA BEGUM D/O MOYNAL HOQUE VILL BHELTERGHAT P.O KRISHNAI P.S KRISHNAI DIST GOALPARA (ASSAM) PIN NO 783126
41: SANJU KUMARI SHARMA D/O SHUBASH SHARMNA VILL JAGRATAPARA P.O KRISHNAI Page No.# 8/56
P.S KRISHNAI DIST GOALPARA ( ASSAM) PIN 783126
42: RASIDA BEGUM D/O REZZAK ALI VILL NAYAPARA P.O KRISHNAI P.S KRISHNAI DIST GOALPARA (ASSAM) PIN 783126
43: AJOY SEAL C/O HELAN SEAL VILL GAIBARI P.O DONGARGAON P.S TAMULPUR DIST BAKSA (ASSAM) PIN 781368
44: IMRAN HUSSAIN C/O GOLAP HUSSAIN VILL SUTARPARA P.O SUTARPARA P.S MATIA DIST GOALPARA (ASSAM) PIN 783125
45: SOFIQUR RAHMAN S/O ABDUR RAHMAN VILL DUBAPARA LUPTACHAR P.O DUBAPARA P.S MORNAI DIST GOALPARA (ASSAM) PIN 783101
46: ABDUL MATLEB ALI C/O MONOWAR ALI VILL DAKAIDAL P.O MORNAI P.S MORNAI DIST GOALPARA (ASSAM) PIN 783101
47: PALLABI TALUKDAR C/O AJIT TALUKDAR VILL DIGHALIATI P.O DIGHALIATI Page No.# 9/56
DIST NAGAON (ASSAM)
48: PRABHAKAR NATH O TARANGA KR NATH VILL BAKAITARI P.O BAKAITARI DIST GOALPARA (ASSAM) PIN 783125
49: RUBINA BEGUM C/O MEHERUL ISLAM VILL BHATIPARA P.O GOALPARA P.S GOALPARA DIST GOALPARA (ASSAM) PIN 783101
50: MAHMUDUL HASSAN C/O ENTAZ ALI VILL TINKONIA PARA P.O DUBAPARA P.S MORNAI DIST GOALPARA (ASSAM) PIN 783101
51: SADDAM HUSSAIN C/O SUKUR ALI VILL RAKHYASINI GAROPARA PT II P.O RAKHYASINI P.S MORNAI DIST GOALPARA (ASSAM) PIN 783101
52: PLABITA NEOG C/O BHUPEN NEOG VILL BHUYANHUT AMGURI P/O AMGURI P/S AMGURI DIST SIVASAGAR PIN 785680
53: JOYNAL ABDIN C/O ABUL HOSSAIN MONDAL VILL BOROKALIA PT I DAKURVITA P.O FAKIRGANJ PIN 783330 Page No.# 10/56
DIST DHUBRI (ASSAM)
54: ABDUR RAHIM MONDAL S/O AMIR CHAND MONDAL VILL CHINABARI P.O B.K.SERSOW DIST DHUBRI(ASSAM) PIN 783330
55: SAKTI RANJAN MODAK C/O KRISHNA KANTA MODAK VILL BHUTIADANGA P.O SUKCHAR DIST SOUTH SALMARA MANKACHAR(ASSAM) PIN 783128
56: RASHIDUL HOQUE CHOUDHURY S/O NUR HUSSAIN CHOWDHURY VILL BANACHAPA PO JAMADARHAT DIST DHUBRI PIN 783330
57: ABDUL LATIF AHMED S/O ABDUL MONNAF MIAH VILL SHIMUL CHALA P.O BORKALIA SERSOW DIST DHUBRI PIN 783330
58: SAIFUL ISLAM S/O ABDUS SOBUR VILL MAIRAKICHI PART 2 PO AIRKATA DIST DHUBRI PIN 783330
59: ASHRAFUL ISLAM S/O ABDUR RASHID TALUKDAR VILL BORO RAVATARI PT II P.O RAVATARI DIST DHUBRI(ASSAM) PIN 783127
60: ALI RAHOSAN C/O MAKBUL HOSSAIN VILL BHELAKOBA PT 3 P.O SAPATGRAM Page No.# 11/56
DIST DHUBRI(ASSAM) PIN 783337
61: MANOJ KUMAR ROY C/O MANTU RAM ROY VILL SAPATGRAM W/NO I P.O SAPATGRAM DIST DHUBRI (ASSAM) PIN 783337
62: JOYNAL ABEDIN S/O SHIKIM ALI VILL BORKOLIA CHATLARPER P.O B.K. SERSOW DIST DHUBRI (ASSAM) PIN 783330
63: JAHANGIR ALOM ANSARY C/O RAJ ALI ANSARY VILL NAMA SERSHOW P.O BORKOLIA SHERSHOW DIST DHUBRI(ASSAM) PIN 783330
64: ENJAMUL HOQUE S/O ABU TAHER ALI VILL SUKCHAR PT 1 P.O SUKCHAR DIST SOUTH SALMARA MANKACHAR (ASSAM) PIN 783128
65: ABU MUKADIS HUSSAIN C/O MOKBUL HUSSAIN VILL BHUTIADANGA P.O SUKCHAR DIST SOUTH SALMARA MANKACHAR (ASSAM) PIN 783128
66: ANANTA DAS S/O JADU DAS VILL RAMRAI KUTI PT.II P.O SATRASAL DIST DHUBRI (ASSAM) PIN 783335
67: ABHIMANNU BHAKAT S/O AMAL CHANDRA BHAKAT Page No.# 12/56
VILL KAIMARI PT 6 PO KAIMARI DIST DHUBRI (ASSAM) PIN 783335
68: MD. EYARCHAND ALI C/O ABDUL KADER VILL CHIRAKUTI CHATAPARA P.O CHIRAKUTI DIST DHUBRI(ASSAM) PIN 783330
69: FARAEZ UDDIN S/O EASIN ALI VILL JHARNARCHAR PT 3 P.O JORUARCHAR DIST DHUBRI (ASSAM) PIN 783339
70: KHALILUR RAHMAN S/O SAHAJAMAL SK. VILL PAROWA P.O CHIRAKUTI DIST DHUBRI (ASSAM) PIN 783330
71: NUR MOHAMMAD ALI KHAN C/O BINOD ALI KHAN VILL SUNDAR PARA PT II P.O JAMADAR HAT DIST DHUBRI (ASSAM) PIN 783330
72: RAKIBUL ALOM JODDAR C/O ABDUR REZZAQUE VILL JORUAR CHAR P.O DHUBRI (ASSAM) DIST DHUBRI (ASSAM) PIN 783339
73: SAFIKUL ISLAM C/O NURUL ISLAM SHEIKH VILL KASHIARTARI P.O CHIRAKUTI DIST DHUBRI PIN 783330
74: SANJEEB KUMAR SEN Page No.# 13/56
C/O SUDHIR KUMAR SEN VILL PABARCHARA P.O PABARCHARA DIST DHUBRI (ASSAM) PIN 783335
75: TOSLIMA NASRIN D/O MOFIZUR RAHMAN VILL TARANGA JHAR P.O JAMADAR HAT DIST DHUBRI (ASSAM) PIN 783330
76: LILIMA PARVEEN D/O MOSARAK ALI SK. VILL EAST KANURI P.O GOLAKGANJ DIST DHUBRI(ASSAM) PIN 783334
77: SOIYADA YASMIN C/O ANJUMANARA BIBI VILL BISONDAI PT I P.O GOLAKGANJ DIST DHUBRI(ASSAM) PIN 783334
78: RUPAM JYOTI BHAKAT C/O SHIBU BHAKAT VILL KAIMARI PT 6 P.O KAIMARI DIST DHUBRI(ASSAM) PIN 783335
79: KALLAL KUMAR SEAL S/O BIRENDRA SEAL R/O R.K.MISSION ROAD(KHALILPUR) P.O KHALILPUR DIST DHUBRI (ASSAM) PIN 783325
80: MOUSUMI PARVIN D/O ABU SAIED PRAMANIK VILL KAIMARI PT I P.O KAIMARI DIST DHUBRI (ASSAM PIN 783335 Page No.# 14/56
81: SAIFUL ISLAM C/O SAMSON NEHER VILL SEBOLTARY P.O SOUTH SALMARA DIST SOUTH SALMARA (MANKACHAR) PIN 783127
82: RAFIQUL ISLAM S/O AYNAL HOQUE VILL KAIMARI PT II P.O KAIMARI DIST DHUBRI (ASSAM) PIN 783335
83: SOHIDUL ISLAM C/O KAJINUR ISLAM VILL TALOWA GAON P.O SRINAGAR DIST DHUBRI(ASSAM) PIN 783332
84: MD. BOJLUR RAHMAN S/O ABDUL MOZID MIAH VILL MAIRAKUCHI PT I P.O AIRKATA DIST DHUBRI PIN 783330
85: KISHORE KUMAR BORAH C/O SATYENDRA BORA VILL MAHGARIA ATI P.O KAMPUR DIST NAGAON (ASSAM) PIM 782426
86: MOSFIQUE ALAM C/O AMIR UDDIN VILL KUBAIKATA P.O DHANIA BHETI PS BATADRAVA DIST NAGAON (ASSAM) PIN 782122
87: RAIHAN PARBIN C/o MAMUD ALI VILL PANBARI PO SHALKATI PATHER PS DHING Page No.# 15/56
Dist NAGAON (ASSAM) Pin 782126
88: LEENA BORDOLOI C/O. THANESWAR BORDOLOI VILL . RAHDHALA P. O. GOSAIBORI PIN. 782142 DIST . NAGAON (ASSAM
89: BISWAJIT BORUAH C/O NARENDRA NATH BORUAH VILL POTANI HATI GAON P.O. BIHARI GAON P.S. SADAR DIST NAGAON(ASSAM) PIN 782101
90: JHARNA BORA C/O TILAK BORA VILL PATIAPAM P.O PATIAPAM DIST NAGAON ( ASSAM ) PIN 782426
91: CHANDRAMA BORAH C/O PRADIP KUMAR BORAH VILL MAHGARIA ATI P.O KAMPUR DIST NAGAON (ASSAM) PIN 782426
92: PRIYANKA SAIKIA C/O MRINAL SAIKIA VILL DAKHIN CHANGCHAKI P.O DAKHIN CHANGCHAKI DIST NAGAON ( ASSAM ) PIN 782426
93: LEEZA DEKA C/O MUHIT CHANDRA DEKA VILL BARAPUJIA RAJA GAON PO BARAPUJIA PS RAHA DIST NAGAON ( ASSAM ) PIN 782103
94: NIHARIKA BORA Page No.# 16/56
C/O GANESH CH BORA VILL MOUKHATI P.O RANTHALI DIST NAGAON ( ASSAM ) PIN 782101
95: SUMI BHUYAN C/O CHANDRA KANTA BHUYAN VILL DARANGIAL GAON P.O CHAKALAGHAT P.S JAJORI DIST NAGAON PIN 782142
96: JYOTISMITA BHUYAN C/O KHAGEN BHUYAN VILL MAJPATHARI P.O MAJPATHARI DIST NAGAON( ASSAM ) PIN 782003
97: BABITA BORA C/O KHARGESWAR BORA VILL NARTTAM PANIGAON P.O ITACHALI DIST NAGAON ( ASSAM ) PIN 782003
98: SHAHANAZ BEGUM C/O ABDUL MATIN VILL BHUYANBARI PAM P.O FALIHAMARI PATHER DIST MORIGAON(ASSAM PIN 782127
99: ASHIF IKBAL S/O MOFIZ UDDIN VILL KACHARIGAON P.O KALIADINGA P.S JURIA DIST NAGAON(ASSAM) PIN 782124
100: BARNALI DAS C/O HAREN DAS.
VILL AND P.O UTTAR PET BORHA. P.S RAHA.
DIST NAGAON (ASSAM) Page No.# 17/56
PIN NO. 782144
101: MRIDUSMITA SAIKIA C/O LATE BHABAJIT SAIKIA VILL KHUTIKATIA P.O HAIBORGAON DIST NAGAON PIN 782002
102: LAKHINDAR DAS S/O BHUBAN DAS VILL FOUZDARI PATTY NAGAON PO NAGAON PS SADAR PIN 782001 DIST NAGAON
103: AMAR SARKAR S/O KRISHNA SARKAR VILLAGE HATIPUKHURI P. O. HATIPUKHURI DIST NAGAON(ASSAM) PIN 782125
104: SIMI DAS C/O MUKTI RAM DAS VILL SENCHOWA P.O SENCHOWA P.S SADAR DIST NAGAON (ASSAM) PIN 782002
105: TRIBENI BORAH C/O HARA KANTA BORAH VILL BORANGATOLI P. O BORANGATOLI P. S KHATOWAL DIST NAGAON (ASSAM) PIN 782141
106: DIMPI SAIKIA C/O DIMBESWAR SAIKIA VILL DHEMAJI GAON P.O PHULAGURI P.S RAHA DIST NAGAON(ASSAM) PIN NO 782103 Page No.# 18/56
107: SHARIFUL ALOM S/O KAMAL UDDIN VILL BHAKATGAON P.O. SHILLONGANI PS. SADAR PIN 782002 DIST NAGAON (ASSAM)
108: BANDANA DAS C/O LATE SUNIT CHANDRA DAS VILL DURGAJAN P.O. HARIAMUKH P.S. RAHA DIST NAGAON (ASSAM) PIN 782103
109: MAFIZUL ISLAM S/O HAZRAT Ali.
VILL LALUNG GAON. P.O KASHORI.
P. S JURIA.
DIST Nagaon. (Assam) PIN 782124
110: PERBINA BEGOM C/O ABDUS SATTAR VILL SOLMARI P.O MAGURMARI P.S RUPAHI HAT DIST NAGAON PIN 782140
111: SALIM AKTAR ZAMAN C/O AFAZ UDDIN VILL SAPAT KARA P.O GERUATI BAZAR P.S KHATOWAL DIST NAGAON (ASSAM) PIN 782140
112: JIABUR RAHMAN S/O LATE ABDUL MOJIT VILL SONARIBALI PO SAMAGURI PS SAMAGURI DIST NAGAON (ASSAM) PIN 782140 Page No.# 19/56
113: NAJIA AKHTER SULTANA C/O SHAHIDUZ ZAMAN VILL SING GAON P.O FULTOLI BAZAR DIST HOJAI ASSAM PIN 782446
114: IKRAMUL ISLAM C/O SHAHAB UDDIN VILL JUKUTA NO 2 SIMALUGURI NAGAON ASSAM 782426
115: NURUL ISLAM C/O GIYAS UDDIN VILL JARATHONI P.O TELIACHAPURI DIST NAGAON PIN 782125
116: RIMI CHAKRABORTY C/O AJIT CHAKRABORTY
P.O. KARIMGANJ DIST KARIMGANJ PIN 788710
117: SUPRIYA DAS C/0 BALARAM DAS TOWN ADDRESS LONGAI ROAD
P.O SETTLEMENT DIST KARIMGANJ PIN 788712
118: MAHAMAYA DEB C/0 BISWAJIT DEB ADDRESS BONOMALI ROAD
P.O. KARIMGANJ DIST KARIMGANJ PIN NO. 788710
119: DIBAKAR ROY C/O ROSOSINDHU ROY TOWN KARIMGANJ Page No.# 20/56
P.O. KARIMGANJ DIST KARIMGANJ PIN 788710
120: ABDUS SATTAR C/O ALTAF HUSSAIN VILL RONGPUR P.O. BHANGA BAZAR DIST. KARIMGANJ PIN 788701
121: RUMAN PAUL C/O RAKHAL PAUL
TOWN SREE NAGAR COLONY KARIMGANJ P.O KARIMGANJ DIST KARIMGANJ PIN 788710
122: SAYED DILWAR HUSSAIN C/0 SAYED ABDUL KADIR VILL BUNDASHIL P.O BADARPUR DIST KARIMGANJ PIN 788806
123: ABU NAYEZ HUSSAIN LASKAR C/0 LT NOOR UDDIN LASKAR VILL KANCHANPUR PT 2 P.O. KANCHANPUR DIST HAILAKANDI PIN 788152
124: MRINAL DEY C/0 MOHESH CHANDRA DEY TOWN KARIMGANJ P.O. SILCHAR ROAD DIST KARIMGANJ PIN 788713
125: MUSTAFA AHMED C/0 AKRAM ALI VILL ARJANPUR P.O. KANAIBAZAR DIST KARIMGANJ Page No.# 21/56
PIN 788724
126: KALIM UDDIN TAPADAR C/O LATE MOIN UDDIN TAPADAR VILL BATAIYA P.O. MULLAGANJ BAZAR DIST. KARIMGANJ PIN 788719
127: RIMPI DEB C/O PURANJAN DEB VILL BISHKUT P.O AYLABARI DIST KARIMGANJ PIN 788712
128: ANAMIKA DASGUPTA C/0 DIBAKAR DASGUPTA NETAJI PALLY SETTLEMENT ROAD P.O. SETTLEMENT ROAD DIST KARIMGANJ PIN. 788712
129: NURUL ALOM CHOUDHURY C/O FARID UDDIN CHOUDHURY TOWN ADDRESS BONOMALI ROAD
P.O. KARIMGANJ DIST. KARIMGANJ PIN 788710
130: HAFIZ MD SUHAIL AHMED C/O MD FAKHAR UDDIN VILL NUTAN CHANDPUR P.O. KANAIBAZAR DIST. KARIMGANJ PIN 788724
131: SUSMITA DAS C/O RANJIT DAS ADDRESS SILCHAR ROAD KARIMGANJ P.O. SARISHA DIST KARIMGANJ PIN 788713
132: HUMAIRA BEGUM Page No.# 22/56
C/O ABDUR ROUF VILL BATAIYA P.O MULLAGANJ BAZAR DIST. KARIMGANJ PIN 788719
133: MD YEAHYEA ALOM C/O MD SIRAJ UDDIN VILL UTTAR BADEJAMA P.O BARAIGRAM DIST KARIMGANJ PIN 788723
134: ALOK AHMED BORBHUIYA C/O AKMOL ALI BORBHUIYA VILL DURGANAGAR PT V P.O LATHIGRAM DIST CACHAR PIN 788030
135: JUBER AHMED C/O MAKLISUR RAHMAN VILL BUNDASHIL P.O BADARPUR DIST KARIMGANJ PIN 788806
136: SHAHID AHMED BARBHUIYA C/O KUTUB UDDIN BARBHUIYA VILL BURIBAIL PART I P.O GONIRGRAM DIST CACHAR PIN 788025
137: PINAK PANI NATH C/O LT PRABHAT CHANDRA NATH VILL KHELMA PART VII P.O KHELMA PART VII DIST CACHAR PIN 788815
138: M.A. SAHID BARBHUIYA S/O FAKAR UDDIN BARBHUIYA VILL RONGPUR PT.1 P.O. SAHABAD PS KATLICHERRA DIST HAILAKANDI PIN 788163
139: FAZLUL HAQUE Page No.# 23/56
C/O ANOWAR HUSSAIN VILL FATEHPUR P.O CHATAL DIST KARIMGANJ PIN 788720
140: A M TAHIR HUSSAIN LASKAR C/O NIZAM UDDIN LASKAR VILL CHANDPUR P.O. CHANDPUR DIST CACHAR PIN 788110
141: ABU SADAT SAHARIAR C/O ABDUL HANNAN VILL LAMAJUAR P.O LAMAJUAR DIST KARIMGANJ PIN 788701
142: PUJA DEB PURKAYASTHA C/O BASAB BIJOY DEB PURKAYASTHA ADDRESS FIRE BRIGADE ROAD KARIMGANJ P.O KARIMGANJ DIST KARIMGANJ PIN 788710
143: ABDUL MUNIM C/O ABDUL SALAM VILL KUJAB P.O MANIKGANJ DIST KARIMGANJ PIN 788712
144: HIFJUL ALAM BARBHUIYA C/O NUR UDDIN BARBHUIYA VILL NIFZULBARI PT 3 P.O FULBARI DIST. CACHAR PIN 788802
145: PUJA DAS C/O JAGANMAY DAS ADDRESS NETAJI PALLI ROAD P.O SETTLEMENT ROAD DIST KARIMGANJ PIN 788712 Page No.# 24/56
146: TAHER AHMED C/O MD KHALILUIR RAHMAN VILL BRAHMANSHASAN P.O. BRAHMANSHASAN DIST KARIMGANJ PIN 788722
147: MANJURUL ALAM C/O SOKAOT ALI VILL MURAURA P.O. ASALKANDI DIST KARIMGANJ PIN 788723
148: MOZIR UDDIN C/O SAMSUL HAQUE VILL FATEHPUR P.O CHATAL DIST. KARIMGANJ PIN 788720
149: RIPON DAS C/O RASHENDRA DAS VILL NARAINPUR P.O. PATHARKANDI DIST KARIMGANJ PIN 788724
150: SHIBAM SINHA C/O TAPAS SINHA VILL GOKILAGRAM P.O. TINOKHAL DIST KARIMGANJ PIN 788724
151: JOYDEB RAKSHIT C/O JEETENDRA RAKSHIT ADDRESS SUBHASH NAGAR ROAD KARIMGANJ P.O KARIMGANJ DIST KARIMGANJ PIN 788710
152: SOURAV SARMA C/O SHYAM SUNDAR SARMA ADDRESS UKIL BAZAR TARAPUR
DIST CACHAR Page No.# 25/56
P.O TARAPUR SILCHAR PIN 788003
153: SANDIPAN ROY C/O LT RANJIT ROY ADDRESS GHATLINE SILCHAR ROAD P.O SILCHAR ROAD DIST KARIMGANJ PIN 788713
154: SADIQUE AHMOD C/O AJMIR UDDIN VILL DALURBOND P.O. MUKTARAMPUR DIST KARIMGANJ PIN 788156
155: ALTAF HUSSAIN C/O KHASRU UDDIN VILL MURAURA P.O. ASHALKANDI DIST KARIMGANJ PIN 788723
156: BANTI KALITA C/O TILAK KALITA VILL PATIDOI BHERELA P.O. MISSAMARI DIST SONITPUR PIN 784506
157: RAJ KUMAR GARERI C/O DAMODAR GARERI VILL BAMUN GAON P.O. GABHARUBHETI DIST TINSUKIA PIN 786160
158: RAJESH KUMAR PRASAD C/O LAKSHMAN PRASAD VILL KUMHARI PATTY P.O DOOMDOOMA DIST TINSUKIA PIN 786151
159: JAKARIA AHMED C/O ABDUL ROKIB Page No.# 26/56
VILL SUNATULA P.O ASHALKANDI DIST KARIMGANJ PIN 788723
160: BAPAN NAMASUDRA C/O PALTAN NAMASUDRA VILL NALGHAR P.O. TELIKHALERPAR DIST KARIMGANJ PIN 788711
161: MD SADIQUE AHMED S/O MD ABDUL QUADIR VILL SUNATULA P.O ASHALKANDI DIST KARIMGANJ PIN 788723
162: SAFIUL ALOM CHOUDHURY VILL MAMBARI P.O. PATHARKANDI DIST KARIMGANJ PIN 788724
163: SK. APPAN AHMED C/O IMAM UDDIN
VILL DHOLCHERRA FV. PO BORTHOL PIN 788113 DIST HAILAKANDI ( ASSAM)
164: ALI AHMED TAPADAR C/O JAMAL UDDIN TAPADAR VILL MAHAMMEDPUR PART II PIN 788163 P.O RONGPUR SOUTH DIST HAILAKANDI ( ASSAM)
165: SADDAM HUSSAIN TAPADAR C/O JAMAL UDDIN TAPADAR P.O RONGPUR SOUTH DIST HAILAKANDI ( ASSAM) VILL MAHAMMEDPUR PART II PIN 788163
166: BAHAR UDDIN LASKAR C/O AKRAM ALI LASKAR VILL UTTAR JASNABAD PART 2. PIN 788163 PO LALAMUKH Page No.# 27/56
HAILAKANDI (ASSAM)
167: ABHISEK DAS C/O ASHIM KUMAR DAS
WARD NO 4 BISHWANATH CINEMA HALL LANE RABINDRA SARANI
P.O HAILAKANDI DISTRICT HAILAKANDI PIN 788151 (ASSAM)
168: SARMIN PARBIN LASKAR D/O LT NURUL HOQUE LASKAR LALA TOWN W/NO 10. PO AND PS LALA PIN 788163 HAILAKANDI (ASSAM)
169: MANIK UDDIN CHOUDHURY C/O ALA UDDIN CHOUDHURY VILL MAHAMMEDPUR PART 1
PIN 788163 P.O RONGPUR SOUTH. DIST HAILAKANDI (ASSAM)
170: NAIMA BEGOM BARBHUIYA D/O ABDUL MUKTADIR BARBHUIYA VILL BAHADUR PUR PART I P.O RANGAUTI PIN 788155 DIST HAILAKANDI (ASSAM)
171: NUSRIN BARBHUIYA C/O LT. ABDUL MANNAN BARBHUIYA VILL AND PO SARBANANDAPUR PIN 788163 DISTRICT HAILAKANDI ASSAM
172: MORIOM KHANOM MAZUMDER C/O TAYOBUR RAHMAN MAZUMDER VILL BOWERGHAT PT II PO BOWERGHAT PIN 788164
HAILAKANDI (ASSAM) Page No.# 28/56
173: ANWARA BEGUM MAZUMDER C/O. LT.MONIR UDDIN MAZUMDER. VILL AND P.O PURBOSUNAPUR
DIST HAILAKANDI PIN 788155
174: MUSTAK AHMED BARBHUIYA C/O SARIF UDDIN BARBHUIYA VILL SAHABAD PART (1) PO SAHABAD DIST HAILAKANDI (ASSAM) PIN 788163
175: HABIB ULLA LASKAR C/O ABDUL HAKIM LASKAR VILL. MAHAMMEDPUR PART 1 P.O. RONGPUR SOUTH DIST.HAILAKANDI (ASSAM). PIN_788163
176: SHAMIMA AKTHAR CHOUDHURY C/O SIRAJ UDDIN CHOUDHURY VILL LAKSHIR BOND PART 2 PO RANGAUTI DIST HAILAKANDI (ASSAM) PIN 788155
177: SALINA MOMTAJ BARBHUIYA C/O ATIQUR RAHMAN BARBHUIYA VILL SAHABAD PT (I) PO SAHABAD PIN 788163 DIST HAILAKANDI (ASSAM)
178: JAFER HASSAN CHOUDHURY C/O MAKLISUR RAHMAN CHOUDHURY VILL BOALIPAR PT II PO BOALIPAR BAZAR PIN 788155 HAILAKANDI (ASSAM)
179: SAHARUL AMIN BARBHUIYA S/O ABDUL KHALIQUE BARBHUIYA VILL RANGAUTI PART 1 P.0 RANGAUTI PIN 788155
HAILAKANDI (ASSAM)
180: SAHAR UDDIN BARBHUIYA C/O NURUL ISLAM BARBHUIYA VILL RONGPUR PART V PO RONGPUR SOUTH PIN 788163 Page No.# 29/56
HAILAKANDI (ASSAM)
181: MUHAMMED ALI LASKAR C/O ATAUR RAHMAN LASKAR VILL DHOLAI MOLAI PT I PO DHOLAI SOUTH PIN 788161 HAILAKANDI (ASSAM)
182: YAHYA SULTAN MAZUMDER S/O BAHAR UDDIN MAZUMDER TOWN HAILKANDI TOWN W/NO IV P.0 VICHINGCHA DIST HAILAKANDI (ASSAM) PIN 788151
183: MUSTAFIZUR RAHMAN BARBHUIYA C/O MINAJ UDDIN BARBHUIYA VILL RONGPUR PT VIII PO SAHABAD PIN 788163 HAILAKANDI (ASSAM)
184: SHAYEMA BEGAM BARBHUIYA D/O SHAMS UDDIN BARBHUIYA ADRESS HAILAKANDI TOWN WARD NO 11
HASHIM CHOUDHURY LANE. PIN 788155 DIST HAILAKANDI (ASSAM)
185: ABU SUPION BARBHUIYA C/O NASIR UDDIN BARBHUIYA PO/VILL BOWERGHAT DIS HAILAKANDI PIN 788164 (ASSAM)
186: BAHARUL ISLAM LASKAR C/O HAMID RAJA LASKAR VILL RONGPUR PT II PO SHAHABAD PIN 788163 DIST HAILAKANDI (ASSAM)
187: ROFIQUE UDDIN LASKAR C/O ABDUR RAHMAN LASKAR VILL ABDULLAPUR PT II PO SARBANANDAPUR PIN 788163 DIST HAILAKANDI (ASSAM)
188: DIDAR AHMED LASKAR C/O MATUK RAJA LASKAR VILL AND PO SARBANANDAPUR PIN 788163 DIST HAILAKANDI (ASSAM) Page No.# 30/56
189: SYED SAKIRUDDIN AHMED C/O SYED KHALIL ALI VILL RAIMADHA P.O KAMARKUCHI DIST NALBARI(ASSAM) PIN 781347
190: ASRAF ALI C/O AYSHA KHATUN VILL KHOPANI KUCHI PO KHOPANI KUCHI DIST KAMRUP ( R ) ASSAM PIN 781102
191: LABHITA DAS C/O MAHAN DAS VILL DOKOHA P.O ARANGAMOW DIST NALBARI(ASSAM) PIN 781347
192: JEUTIREKHA HALOI D/O DILIP KUMAR HALOI VILL KARIA P.O KARIA DIST NALBARI(ASSAM) PIN 781339
193: BARNALI THAKURIA C/O SARBESWAR THAKURIA VILL ARANGAMOW P.O ARANGAMOW DIST NALBARI(ASSAM) PIN 781347
194: INSAN ALI C/O MUBARAK ALI VILL BHUTUNIDUBA P.O MOHANPUR DIST UDALGURI(BTR ASSAM) PIN 784509
195: MAHAMMAD ALI C/O HABEZ ALI VILL NO. 1 JHARGAON P.O RANIPUKHURI Page No.# 31/56
DIST UDALGURI PIN 784190
196: IKRAMUL HOQUE S/O ABDUL HAMID VILL NO. 1 JHARGAON P.O. RANIPUKHURI DIST UDALGURI PIN 784190
197: PUJA SAHA D/O ASHUTOSH SAHA VILL RAMKRISHNA PALLY P.O UDALGURI DIST UDALGURI(ASSAM) PIN 784509
198: SHYAMOLI MODAK C/O BIPIN BIHARI MODAK VILL BALLAMGURI (PURADIA) P.O BALLAMGURI DIST CHIRANG PIN 783393
199: SUMI HAZARIKA SAIKIA C/O DIPJYOTI SAIKIA VILL CHOLADHARA SUWAGPUR P.O JORHAT DIST JORHAT ASSAM PIN 785001
200: GITUMANI DEVI C/O ABANI SARMA VILL AMAYAPUR P.O BAGALS ROAD DIST NALBARI (ASSAM) PIN 781334
201: BHAIRAB DEKA C/O JAGAT DEKA VILL BARPATHAR PO TENGERA DIST DARRANG ASSAM PIN 784148
202: SHARIF ALI Page No.# 32/56
S/O FAZAR ALI VILL CHUKABAHI P.O DAIPAM DIST DARANG PIN 784514
203: SHAHA ALOM C/O MOHUR UDDIN VILL BHUTUNIDUBA P.O MOHANPUR DIST UDALGURI(BTR ASSAM) PIN 784509
204: UMA DAS C/O JIBAN DAS VILL RAM NAGAR PO KHARUPETIA DIST DARRANG ASSAM PIN 784115
205: PRABHAT TIWARI S/O BIRENDRA TIWARI VILL SONAJULI P.O. ORANG DIST UDALGURI PIN 784114
206: PRAKASH SARMAH C/O PRAFULLA SARMAH VILL BALIPOTA PO LAKSHIMPUR DIST DARRANG ASSAM PIN 784525
207: JAGANNATH DAS C/O KHAGENDRA DAS VILL NAGAON PO CHAMATIAPARA DIST DARRANG ASSAM PIN 784147
208: AJOY PAUL S/O AMAL PAUL VILL BAHABARI Page No.# 33/56
P.O. GUWAGACHA DIST BAJALI ASSAM PIN CODE 781313
209: ANANDA CHANDRA PAUL S/O NITAI PAUL VILL LUASHUR P.O. GUWAGACHA DIST BAKSA ASSAM PIN CODE 781313
210: NOYANA BORA D/O JYOTHI KANTA BORA VILL SARUKACHARI GAON PO BAMBORAHI DIST GOLAGHAT ASSAM PIN 785702
211: PALLABI PATHAK C/O PRAFULLA CHANDRA PATHAK VILL BOKIAL TEA ESTATE PO LETEKUJAN DIST GOLAGHAT ASSAM PIN 785613
212: NAYANDITA DUTTA C/O SHYAMAL KUMAR DUTTA VILL GOLAGHAT WARD NO 5 PO GOLAGHAT DIST GOLAGHAT ASSAM PIN 785621
213: ADITYA KOUSHIK C/O ANJALI BORTHAKUR VILL KUMARGAON WARD NO 3 PO DERGAON DIST GOLAGHAT ASSAM PIN 785614
214: KRISHNASHMA DHAR C/O BIBEKANONDA DHAR VILL KURUABAHI RAJGARH WARD NO 9 PO KURUABAHI TINIALI Page No.# 34/56
DIST GOLAGHAT ASSAM PIN 785615
215: SUMAN DAS C/O LACHIT DAS VILL DHARAPUR PO DHARAPUR DIST KAMRUP ( M ) ASSAM PIN 781017
216: MINAKHI NATH C/O GAURANGA NATH VILL NORTH GUWAHATI SILSAKOO PO MADHYAMKHANDA DIST KAMRUP ( M) ASSAM PIN 781030
217: CHIMPI SAIKIA C/O JATIN SAIKIA VILL CHIRIPURIA P.O NAKATANI DIST SIVASAGAR(ASSAM) PIN 785667
218: GEETALI BHUYAN C/O MOHEN BHUYAN VILL KANU GAON PO BOKOLAI DIST GOLAGHAT ASSAM PIN 785625
219: SANGITA KALITA C/O DIMBESWAR KALITA VILL MURARA PO RANGIA DIST KAMRUP ( R ) ASSAM PIN 781354
220: NISHA RANI DAS C/O DIPALI DAS VILL RANGAMATI PO RANGAMATI DIST KAMRUP ( R ) Page No.# 35/56
ASSAM PIN 781122
221: IMON SARMA C/O ANIL SARMA BORDOLOI VILL BARUA GAON PO BARUA GAON DIST GOLAGHAT PIN 785603
222: NAYANJIT SONOWAL S/O AJIT SONOWAL VILL NATUN NIRMALI GAON P.O. NIRMALI GAON DIST DIBRUGARH ASSAM PIN 786003
223: PRANABJYOTI NATH C/O DHARMESWAR NATH VILL BASACHUBA PO DHEKIPARA DIST DARRANG ASSAM PIN 784145
224: ANUPAMA CHOUHAN C/O SUDARSHAN CHOUHAN VILL BARKHAT PO SHYAMTILA DIST DARRANG ASSAM PIN 784190
225: PRIYA DEHINGIA C/O HEMANTA DEHINGIA VILL MORAN KUSHAL NAGAR P.O MORAN DIST DIBRUGARH ASSAM PIN 785670
226: JITUMONI PATHAK C/O JIBESWAR PATHAK VILL NO2 BARUA PATHAR PO CHAMARIA DIST KAMRUP ( R ) ASSAM PIN 781136 Page No.# 36/56
227: PUSPANJALI GOHAIN C/O PRADIP GOHAIN VILL BOROTICHUK BHAKUMARA GAON P.O GARPARA (DIKOM) DIST DIBRUGARH ASSAM PIN 786101
228: MANGAL BARMAN S/O MOHAN BASHI BARMAN VILL CHENGELIA PO KALAHA BHANGA PS BARPETA ROAD PIN 781315 DIST BARPETA (ASSAM)
229: TRISHNA RANI DEORI C/O RANA DEURI VILL NAM DEURI P.O NAM DEURI DIST. JORHAT ASSAM PIN 785108
230: TINASHREE BARUAH C/O TARUN BARUAH VILL NAHARSAKU P.O. CHIRINGHULLA P.S. LAHOWAL DIST DIBRUGARH ASSAM PIN 786010
231: BABUL DEWAN S/O MUGRAB ALI DEWAN VILL BALARTARI PO CHENIMARI DISTRICT BARPETA PIN 781305 ASSAM
232: FARIDA AHMED C/O JAHANGIR ALAM SIKDER VILL MALIPARA PO CHENIMARI DIST BARPETA ASSAM Page No.# 37/56
PIN 781305
233: MD FARID ALI S/O SONA MIAH VILL BALARTARI PO CHENIMARI DISTRICT BARPETA ASSAM PIN 781305
234: SABITA NATH W/O HITESH NATH VILL PHULAGURI P/O KAYAKUCHI DIST BARPETA PIN 781352
235: KHIRUD GOGOI S/O DEBEN GOGOI VILL NO.2 BORPATHAR P.O GHOR BANDI BAMUN PUKHURI DIST DIBRUGARH ASSAM PIN 786613
236: BHANITA RAJBONGSHI D/O SACHIN RAJBONGSHI VILL GERUA SANTIPUR P.O. KALAIGAON DIST. UDALGURI (BTAD) PIN 784525
237: SUJATA SAHARIA C/O ABANI KR SAHARIA VILL GERIMARI NEAR FIRE STATION PO DARRANG DIST MANGALDOI ASSAM PIN 784125
238: PALLABI DAS D/O LATE HARENDRA KUMAR DAS VILL MADHYA METUAKUCHI P.O. BARPETA DIST BARPETA PIN 781301 ASSAM Page No.# 38/56
239: AYMONI KALITA D/O ATUL KALITA VILL BORAKHAT P.O. CHHAYGAON DIST KAMRUP (R) PIN 781124
240: JULI DEKA C/O PRASANNA DEKA VILL AGDALA PO BAIHATA CHARIALI DIST KAMRUP ( R ) ASSAM PIN 781381
241: HEMONTI KHARIA D/O INDRA KHERIA VILL BAMUNJULI T.E. P.O KALIKHOLA P.S DIMAKUCHI DIST UDALGURI ASSAM PIN 784526
242: SUBHAM ADHIKARI C/O GHANASHYAM ADHIKARI VILL BALIJAN KACHARI P.O BHANGAMANDIR DIST SONITPUR PIN 784112
243: NIKITA KALITA C/O NAKUL CH KALITA VILL BIRPARA PO BIRPARA DIST KAMRUP ( R ) ASSAM PIN 781123
244: PUJA BASNET C/O SOM BAHADUR BASNET VILL BALIJAN KACHARI P.O BHANGAMANDIR DIST SONITPUR ASSAM PIN 784112 Page No.# 39/56
245: MD NASIR AHMED C/O MD REZZAK VILL BARBALA P.O BARBALA DIST BARPETA (ASSAM) PIN 781316
246: ROSHAN SHARMA C/O DHARAM PRASAD SARMA VILL TINISUTI NO 1 PO LEKHAPANI DIST TINISUKIA ASSAM PIN 786182
247: ASTOMI MANDAL C/O JAYANTA MANDAL VILL SALMARA PO MALIBARI BAZAR DIST KAMRUP (R) ASSAM PIN 781136
248: SIRAJUL HOQUE BARBHUIYA C/O BADIUZZAMAN BARBHUIYA VILL SATKARAKANDI PO SATKARAKANDI DIST CACHAR ASSAM PIN 788013
249: ANISHA PATGIRI C/O NIBARAN PATGIRI VILL CHENGA P.O CHENGA P.S TARABARI DIST BARPETA
250: BHASKAR SAIKIA C/O KAMALA SAIKIA VILL NO. 2 DHEKIAJULI P.O. JORIGURI DIST LAKHIMPUR ASSAM PIN 784160
251: KAKALI BHATTACHARYYA C/O.GHANA KANTA BHATTACHARYYA VILL PITHAKHOWA Page No.# 40/56
PO HAZARIKAPARA DIST DARRANG ASSAM PIN 784145
252: KAVERI DEKA @ HEMAJYOTI DEKA D/O LT RAMESH CHANDRA DEKA VILL 1 NO TALTALA KALITAKUCHI NEAR HINDI LP SCHOOL PO SATGAON DIST KAMRUP (M) ASSAM PIN 781027
253: PRIYANKA DEVI C/O RAJEN SHARMA VILL TILIKIAM BRAHMIN GAON P.O TILIKIAM DIST JORHAT PIN 785006
254: PRADIP BORUAH C/O JOYCHANDRA BORUAH VILL RAIDONGIA P.O. AND P.S. GHILAMARA DIST LAKHIMPUR ASSAM PIN 787053
255: SARAJU SARMA C/O BANAMALI SARMA VILL BARDEKPAR PO BARDEKPAR DIST KAMRUP (R) ASSAM PIN 781382
256: DEBASHREE SHINGHA C/O PRODIP SHINGHA VILL DOHABORA CHUCK P.O. JORHAT DIST JORHAT PIN 785001
257: BISWAJIT DAS S/O BHABA DAS VILL KARATIPAR P.O. GOALGAON Page No.# 41/56
DIST MAJULI PIN 785104
258: SIKHA MONI BHARALI C/O ATUL BHARALI VILL DICHOI NAGAR NIZ BALI GAON P.O KOROKATOLY DIST JORHAT ASSAM PIN 785015
259: ASHIM JYOTI DAS C/O JADU NATH DAS VILL 2 NO. BHURAMORA GAON BHURAMORA P.O BHURAMORA DIST MAJULI ASSAM PIN 785104
260: HIMANGSHU BARUAH C/O RAMESH BARUAH VILL TOKRADIA PO TOKRADIA DIST KAMRUP (R) ASSAM PIN 781102
261: MANASH JYOTI HAZARIKA C/O MOHAN HAZARIKA VILL DEODIATI BENGENAATI SATRA P.O MAJULI DIST MAJULI ASSAM PIN 785106
262: NARAYAN SAIKIA C/O ANU SAIKIA VILL CHARINGAATI GAON P.O. TATAYA DIST MAJULI ASSAM PIN 785106
263: JAGAT SAIKIA C/O TARUN SAIKIA Page No.# 42/56
VILL NO. 2 PHULANI GAON P.O. KARKICHUK DIST MAJULI ASSAM PIN 785105
264: DIKHU DAS C/O RAGHU DAS VILL KATHANIATI P.O BHURAMORA DIST MAJULI ASSAM PIN 785104
265: JUMI BHUYAN C/O JYOTI PRAKASH KALITA VILL BHAKATPARA PARLI P.O PALASHBARI DIST KAMRUP (R) ASSAM PIN 781128
266: RINA BASAK C/O BIMAL BASAK VILL TILAPATTY WARD NO 4 PO KHARUPETIA DIST DARRANG ASSAM PIN 784115
267: DHANJIT SARMAH C/O JOGENDRA NATH SARMAH VILL SAHAN ( BANGAON ) PO HALDHA DIST KAMRUP ( R ) ASSAM PIN 781121
268: JINTU HAZARIKA C/O. BIPIN HAZARIKA VILL BARICOWA GAON P.O MUDOI GAON DIST GOLAGHAT ASSAM PIN 785614
269: NILPOBON NATH Page No.# 43/56
C/O ASHOK KUMAR NATH VILL BORBHAGIA P.O CHARAIBAHI DIST MORIGAON (ASSAM) PIN 782106
270: DEBAJIT BORDOLOI C/O TILAK BORDOLOI. VILL MEDHIGAON.
PO CHARAIBAHI.
DIST MORIGAON (ASSAM). PIN 782106.
271: MAYUREE DEVI C/O GOPAL NATH VILL DANDUA P.O DANDUA DIST MORIGAON (ASSAM) PIN 782104
272: MRINMOYEE KAKATI C/O CHARU CHANDRA KAKATI VILL PACHATIA P.O MORIGAON DIST MORIGAON ( ASSAM) PIN 782105
273: MITAMONI SARMA C/O DIMBESWAR SARMA VILL BHEDUATI GARMARI P.O KUMURAGURI DIST MORIGAON (ASSAM) PIN 782105
274: HIMAKSHI GOSWAMI C/O PRABIN GOSWAMI VILL SIDHABARI P.O AHATGURI DIST MORIGAON (ASSAM) PIN 782412
275: HIMADRI NATH C/O KAMALESWAR NATH VILL NATUN GAON P. O JAGIROAD DIST MORIGAON (ASSAM) PIN 782410 Page No.# 44/56
276: BIVA DEKA C/O BABUL DEKA VILL HANIMARAGHAT P.O CHABUKDHARA DIST MORIGAON (ASSAM) PIN 782103
277: SUNITA DEVI C/O NANDESWAR NATH. VILL DIGHALDARI PO DIGHALDARI.
DIST NAGAON. (ASSAM) PIN 782103.
278: PRANAMI DEKA C/O MADHAB DEKA.
VILL RAJAKUCHI.
PO BORKULOI.
DIST MORIGAON. (ASSAM) PIN 782411.
279: KRISHNA BALA C/O HARAPRASAD BALA Vill GOHAINGAON PO MORIGAON PS MORIGAON DIST MORIGAON. (ASSAM) PIN 782105
280: BULBUL ISLAM C/O MUBARAK ALI VILL BHUYANBARI PAM P.O SATIANTOLI DIST MORIGAON (ASSAM) PIN 782127
281: RAMU KUMAR PATAR C/O LATE BALU RAM PATAR. VILL BARAPUJIA PO BARAPUJIA.
DIST NAGAON. (ASSAM) PIN 782103.
282: SULEMAN ALI C/O MOKBUL ALI VILL DIGHALI AATI P.O BHURAGAON DIST MORIGAON (ASSAM) Page No.# 45/56
PIN 782121
283: RUNA DEKA C/O GOPAL DEKA.
VILL PHULBARI.
PO MORIGAON DIST MORIGAON. (ASSAM) PIN 782105
284: KIRAN MOYEE DEVI C/O ARPAN JYOTI NATH VILL RAJAGAON PO MORIGAON DIST MORIGAON. (ASSAM) PIN 782105
285: SOHAIL AHMED C/O MOZIBUR RAHMAN VILL TUMUKABORI P.O ROWMARI BILL DIST MORIGAON (ASSAM) PIN 782123
286: SWARUPAMA DAS C/O NARESH DAS VILL BAHADALANI. PO BARPAK.
DIST MORIGAON (ASSAM) PIN 782411.
287: BABUL ISLAM S/O DIN ISLAM VILL KALIKAJARI PO NAGABANDHA PS MIKIRBHETA DIST MORIGAON. (ASSAM) PIN 782106
288: BISWAJIT KONWAR C/O HEMEN KONWAR. VILL NELLIE.
PO NELLIE.
DIST MORIGAON (ASSAM) PIN 782413.
289: MONIRUZ ZAMAN C/O SAIFUL ISLAM VILL HATIMURIA Page No.# 46/56
PO MOIRABARI DIST MORIGAON. (ASSAM) PIN 782126.
290: MUSPIARA BEGUM C/O NURUL HOQUE Vill AND PO SILPUKHURI PS MIKIRBHETA DIST MORIGAON.(ASSAM) PIN 782123.
291: KASHMIRI DEVI C/O MATI RAM NATH. VILL BORBHAGIA.
PO CHARAIBAHI.
DIST MORIGAON (ASSAM) PIN 782106.
292: RATUL BHARALI C/O NABIN BHARALI VILL GUWAHATIA GAON P.O SARIHAJAN DIST KARBI ANGLONG ASSAM PIN 782480
293: BIPLAB KUMAR MANDAL S/O GOPAL MANDAL VILL JAKHLIBILL PATHAR P.O BARPETA ROAD DIST BAKSA ASSAM PIN 781315
294: HIROK JYOTI HAZARIKA C/O LT. BABA HAZARIKA VILL AMBIKAPUR DARA GAON P.O NATUN BALIJAN DIST TINSUKIA (ASSAM) PIN 786158
295: ANOWAR HOSSAIN C/O NUR MOHAMMAD SK. VILL BAULURI P.O CHIRAKUTI DIST DHUBRI(ASSAM) PIN 783330 Page No.# 47/56
296: MANISHA SARMA C/O RAMANI SARMA VILL KHATIKUCHI (SANPARA) P.O DHEKIPARA DIST DARRANG PIN 784145
297: PRABHATI KALITA C/O SARAT KALITA VILL PARAKUCHI P.O MANIARI TINIALI KAMRUP (R) PIN 781125
298: BISWAJEET DAS S/O SANJIB DAS VILL RONGAMATI KAYBARTTA GAON P.O RONGAMATI DIST GOLAGHAT ASSAM PIN 785614
299: BARNALI KASHYAP C/O KAMADA SARMA VILL KANIHA PO KANIHA DIST KAMRUP (R) ASSAM PIN 781380
300: JAHIDUL ISLAM S/O MASTAFIZUR RAHMAN R/O VILL BHOWKAMARI P.O KAYAKUCHI DIST BARPETA (ASSAM) PIN 78135
VERSUS
THE STATE OF ASSAM AND ORS. REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM, EDUCATION ELEMENTARY DEPARTMENT, DISPUR, GUWAHATI 781006
2:THE DIRECTOR
ELEMENTARY EDUCATION ASSAM Page No.# 48/56
KAHILIPARA GUWAHATI 78101
Advocate for the Petitioner : MR K K MAHANTA (Sr. Advocate)
Advocate for the Respondent : SC, ELEM. EDU
BEFORE HONOURABLE MR. JUSTICE KALYAN RAI SURANA
ORDER Date : 07.10.2021
Heard Mr. K.K. Mahanta, learned senior counsel, assisted by Mr. K.M. Mahanta, learned counsel for the petitioners. Also heard Mr. D. Saikia, learned Advocate General for the State, assisted by Mr. N.J. Khataniar, learned standing counsel for the Elementary Education Department.
2) The Director of Elementary Education, Assam (respondent no.2) had issued an advertisement dated 18.09.2021, inviting applications to fill up 7242 posts of Assistant Teachers in Lower Primary ("LP" for short) Schools and 2112 posts in Upper Primary ("UP" for short) Schools in Assam. The petitioners are Central- Teacher Eligibility Test (hereinafter referred to as "C-TET") qualified aspirants for the said posts. According to the petitioners, by the said employment advertisement the authorities are seeking to select only Assam- Teacher Eligibility Test (hereinafter referred to as "A-TET") qualified candidates, by not allowing C-TET candidates to apply, the present writ petition has been filed under Article 226 of the Constitution of India.
3) Issue notice returnable on 29.10.2021. As both the respondents Page No.# 49/56
are represented by the learned standing counsel for the respondents, requisite additional copies of the writ petition along with one additional copy for use of the learned Advocate General be served on the learned departmental counsel within 2 days.
4) Under the proviso of Rule 1 of Chapter V-A of the Gauhati High Court Rules, the petitioners are required to pay separate Court fees for each of the petitioners. Therefore, as there are 300 (three hundred) petitioners in this writ petition, and Court fees has been paid for one petitioner, the petitioners are jointly and severally directed to deposit balance Court fees for 299 (two hundred ninety nine) petitioners before the Filing Section.
5) Heard both sides on the prayer for interim relief.
6) The learned senior counsel for the petitioners has submitted that the A-TET was conducted in the year 2012 and no test had been conducted till the year 2019. The next A-TET was conducted in the year 2019. Thereafter, no A-TET test had been conducted till date and that the next A-TET is scheduled sometime in October, 2021. It is submitted that as TET clearance is a requisite eligibility condition to be appointed as Assistant Teacher, the petitioners had cleared C-TET qualification and also possess other requisite educational qualifications like proficiency in languages of the State like Assamese, Bodo and Bengali in which education is to be imparted and but for the A-TET qualification, all the petitioners are otherwise qualified and eligible for being appointed as Assistant Teacher in the State of Assam. It is also submitted that the petitioners are all hailing from State of Assam. It is submitted that as per the relevant Act, Page No.# 50/56
i.e. the Right of Children for Free and Compulsory Education, 2009 (hereinafter referred to as RTE Act, 2009) and Rules framed thereunder, it was envisaged that the States would conduct their respective TET examination, but as the same was not done, the petitioners had armed themselves with C-TET qualification, more so when all along since the year 2012, the State Government had appointed C-TET qualified teachers.
7) It is also submitted that on an earlier occasion, when the State had made an attempt to debar the C-TET qualified candidates to participate in the drive to appoint Assistant Teachers, the aggrieved persons had approached this Court. While the learned Single Judge had dismissed the writ petition, the Division Bench of this Court by judgment and order dated 03.02.2021, allowed W.A. No. 24/2021 on the ground that the action of the respondents to disqualify C-TET qualified persons was violative of Article 14 of the Constitution of India and was also hit by doctrine of legitimate expectation and proportionality. It is also submitted that in SLP filed by the State, by order dated 03.09.2021, the Supreme Court of India did not interfere with the judgment of the Division Bench of this Court and the SLP was dismissed.
8) It is further submitted that the impugned recruitment advertisement provided for two dates to apply, viz., (i) for those candidates who have already qualified in A-TET, the last date to apply was between midnight of 27.09.2021 to midnight of 27.10.2021; and (ii) for candidates who qualifies in the A-TET to be conducted in the month of October, 2021, the last date to apply was from the date of declaration of result of A-TET to be conducted in the month of October, 2021 to midnight of 31.12.2021. In this regard, it is Page No.# 51/56
submitted that while the State is making an attempt to oust C-TET qualified candidates to apply, i.e. those persons who hold valid eligibility, but the State are making way to appoint candidates who are yet to gain or acquire qualification, which if allowed, would enlarge the participation and be unfair to the petitioners who are otherwise qualified. It is submitted that the State had failed to adhere to the mandate of Section 3(1)(a) of the Assam Elementary Education (Provincialization) Rules, 1977 requiring appointments to be made on yearly basis and therefore, by clubbing appointment to be made for a couple of years, persons, who had acquired qualification previously are being made to suffer uncertainty for selection and appointment as Assistant Teachers.
9) It is submitted that factual position as was present when W.A. No. 24/2021 was decided has not changed and therefore, the present recruitment process was liable to be interfered with by allowing the petitioners to participate therein.
10) The learned Advocate General for the State has opposed the prayer for any interim relief and he has elaborately dealt with the submissions made by the learned senior counsel for the petitioners. By producing a copy of advertisement dated 14.09.2021 issued by the Department of Education (Elementary) on A-TET for LP and UP Level- 2021 for the State of Assam, it is submitted that the position in this occasion has changed because after giving wide publicity to persons to acquire A-TET qualification, the present recruitment process has been undertaken. Moreover, to enable participation of the youths of the State in greater number, the persons who would acquire qualification vide A- TET to be conducted in October, 2021 had been given. It is submitted that the Page No.# 52/56
said fact has been withheld in this writ petition. The copy of the said advertisement dated 14.09.2021 is made a part of the record as the same is not disputed at the Bar.
11) In the present case in hand, although the facts of this case appears similar to one which is reflected in W.A. No. 24/2021, but in the considered opinion of the Court there appears to be some distinguishing feature. Firstly, in the present case in hand, as per the advertisement dated 14.09.2021 (document produced by the learned Advocate General), the advertisement on A-TET was issued on 14.09.2021, however, the impugned recruitment advertisement was issued thereafter on 18.09.2021. In this regard, the relevant observations made by the Division Bench of this Court in para-48 of the judgment dated 03.02.2021 in W.A. 24/2021 is to the following effect - " We have also taken note of the fact that the respondents have for the first time made it clear in the advertisement dated 11.09.2020 that only State TET qualified candidates will be eligible to participate in the selection process for filling up 3941 vacancies. However, after issuance of the advertisement dated 11.09.2020, the State Government has not held any State TET examination. Notwithstanding the same, the State Government is unwilling to allow the Central TET candidates to take part in the selection process." However, after issuance of the advertisement dated 11.09.2020, the State Government had not held any State TET examination. Notwithstanding the same, the State Government is unwilling to allow the Central TET candidates to take part in the Selection process. Secondly, in para-13 of the said appellate judgment, paragraph 10(b)(ii) of the Guidelines issued by the NCTE on 11.02.2011, known as Guidelines for Conducting Teacher Eligibility Test (TET) has been quoted.
Page No.# 53/56
However, there is nothing on record to show that as per the requirement of paragraph 10(b)(ii) of the said Guidelines, the State of Assam had decided not to conduct a TET. Rather, the State Government had issued an advertisement for conducting A-TET in Assam in October, 2021. Therefore, the Court is unable to accept that the State Government is obliged to consider and/or accept C-TET qualified candidates for appointment in State controlled LP and UP schools.
12) It would be pertinent to mention here that the learned Advocate General had made a submission that as per the present recruitment scheme, there would be no written examination or viva-voce test, but marks would be allotted on the basis of marks given on specified criteria, which is contained in para-25 of the advertisement dated 18.09.2021 relating to selection process. In the said context, let us take an example, which may not be absolute appropriate to the present facts, but still it is an example. It is an accepted practice throughout the Country that when applicants holding mark-sheets of various Boards and Universities apply for selection, if no separate admission tests are envisaged, in those cases an exercise of moderation of marks is taken up, and naturally so because various Boards and Universities have different marking and/or grading system. Therefore, if moderation of marks and/or grades is not there, then there is high chances that the students obtaining pass certificates from State Education Boards and State Universities may not be able to compete on merit with students who have obtained pass certificates from any other/different Central and/or State Boards or Universities. Therefore, when the Court is not sure whether the marking pattern of C-TET and A-TET are at similar footing, it would not be proper to allow both category of applicants i.e. C-TET and A-TET qualified candidates to be considered together by virtue of an interim Page No.# 54/56
order. It may be mentioned that in para-53 of the judgment in W.A. No. 24/2021, this Court had devised a way out of this anomalous situation by ordering that out of 3941 vacancies advertised, total number of writ petitioners who had approached this Court were 916, as such, it was provided that only 916 writ petitioners therein with C-TET qualification would be considered against the 3941 vacancies. In this case in hand, when the last date of applying has not even expired, no one knows how many more C-TET qualified candidates may approach this Court claiming reliefs similar to one claimed in this writ petition, any interim order at this stage would definitely lead to total disruption and/or disarray of the seamless recruitment process envisaged by the respondents through the impugned advertisement.
13) There is no dispute that under the provisions of Section 2(a) of the RTE Act, 2009, the appropriate Government for a State would be the State Government. As indicated herein before, there is a document on record by way of advertisement dated 14.09.2021 as produced by the learned Advocate General that the State had not abdicated its responsibility to conduct A-TET, as such, notwithstanding the delay in conducting of A-TET, which can be attributed to the recent Covid-19 pandemic, the Court is unable to presume that the State had decided to conduct the A-TET. Therefore, it was open to the petitioners to acquire the A-TET qualification in the opportunity which was given vide advertisement dated 14.09.2021.
14) Moreover, on a perusal of the C-TET Eligibility Certificate, which is annexed to the writ petition as Annexure-1 series, it is seen that in the instructions no. 7(iii) contained therein, it is clearly provided that " A State Page No.# 55/56
Government can also consider the CTET if it decides not to conduct the State TET." This time, the advertisement to conduct A-TET has come some days prior to the issuance of employment advertisement dated 18.09.2021. Therefore, the policy decision of the State to permit those candidates who secure eligibility after the A-TET is conducted in October, 2021 to participate in the recruitment drive to fill up 7242 posts of Assistant Teachers in LP Schools and 2112 posts in UP Schools in Assam cannot be faulted with.
15) Therefore, on the unique facts of the present case in hand, the facts which were present when W.A. No. 24/2021 was adjudicated and decided is found to be distinguishable, as such in the considered opinion of this Court, this is not found to be a fit and proper case to pass any interim order, which would have the effect of making the petitioners, who hold a valid C-TET eligibility certificate to be eligible to apply for the posts of Assistant Teachers where the State Government in its wisdom has taken its decision to fill up such posts from A-TET candidates.
16) As the petitioners admittedly do not have A-TET qualification, at this stage the Court does not find any material on record which would demonstrate that the petitioner would be prejudiced by not staying submissions of applications on two different cut-off dates or not restraining the respondent authorities from accepting applications of persons who acquire A-TET qualification in A-TET examinations to be conducted by the State in this month of October, 2021.
17) Therefore, for the purpose of considering the prayer for interim Page No.# 56/56
relief, as admittedly the petitioners do not have A-TET qualification, the actions of the respondents are not found to be violative of Article 14 of the Constitution of India warranting ad interim interference with the impugned recruitment advertisement dated 18.09.2021. Thus, in view of the discussions above and for the reasons as assigned herein before, prayer for interim relief is refused.
18) It is clarified that the discussions made in this order is only for the purpose of examining as to whether or not the petitioners would be entitled to interim relief in terms of the interim prayers made in this writ petition and, as such, none of the observations made in this order is intended to be construed to be a final opinion on the merit of the issues raised in this writ petition and therefore, this order shall not prejudice any of the parties when the writ petition is taken up for hearing on merit.
19) List in the admission column on 29.10.2021.
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