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United India Insurance Company ... vs Anjali Kalita And 3 Ors. A
2021 Latest Caselaw 2413 Gua

Citation : 2021 Latest Caselaw 2413 Gua
Judgement Date : 4 October, 2021

Gauhati High Court
United India Insurance Company ... vs Anjali Kalita And 3 Ors. A on 4 October, 2021
                                                           Page No.# 1/2

GAHC010146922021




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. I.A.(Civil)/1573/2021


         UNITED INDIA INSURANCE COMPANY LTD.
         REGISTERED HEAD OFFICE AT 24 WHITES ROAD
         MADRAS-600014
         REP. BY THE MANAGER
         GAUHATI REGIONAL OFFICE
         G.S. ROAD
         GUWAHATI-781005
         KAMRUP(M)
         ASSAM


          VERSUS

         ANJALI KALITA AND 3 ORS. A
         W/O- SRI DANDI RAM KALITA
         R/O- VILL.- SAHARA
         P.O. AND P.S. RANGIA
         DIST.- KAMRUP
         ASSAM
         PIN- 781354.

         2:DANDI RAM KALITA
         S/O- LATE DEBIRAM KALITA
          R/O- VILL.- SAHARA
          P.O. AND P.S. RANGIA
          DIST.- KAMRUP
         ASSAM
          PIN- 781354.
          3:MINTU KALITA
         S/O- LATE BAPI RAM KALITA
          R/O- VILL.- RANGIA TINIALI
          P.O. RANGIA TINIALI
          P.S. RANGIA
                                                                                Page No.# 2/2

           DIST.- KAMRUP
           ASSAM
           PIN- 781365.
           4:MD. SOUN ALI
           S/O- LATE JAHUR ALI
           R/O- VILL.- MADANPUR
           P.O. AND P.S. MOROWA
           DIST.- NALBARI
           ASSAM
           PIN- 781348.
           ------------
           Advocate for : MS. R D MOZUMDAR
           Advocate for : appearing for ANJALI KALITA AND 3 ORS. A



                                  BEFORE
                 HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                         ORDER

04.10.2021

Heard Ms. R. D. Mozumdar, learned counsel appearing for the applicant. In view of the admission of MAC App. 225/2021, the Judgment and Award dated 15.06.2021 passed by the learned Member, MACT No. 1, Kamrup (M), Guwahati in MAC Case No. 1702/2016 shall remain stayed till disposal of the appeal. IA(C) is disposed of.

JUDGE

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