National Insurance Company ... vs Himani Das And 2 Ors
2021 Latest Caselaw 2404 Gua

                                                         Page No.# 1/3

GAHC010031382021




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            I.A.(Civil)/1587/2021

         NATIONAL INSURANCE COMPANY LIMITED
         REGISTERED HEAD OFFICE AT 3
         MIDDLETON STREET
         CALCUTTA-700071
         REP. BY THE MANAGER
         GAUHATI REGIONAL OFFICE
         BHANGAGARH
         GUWAHATI-781005
         KAMRUP(M)
         ASSAM


          VERSUS

         HIMANI DAS AND 2 ORS
         W/O- LATE BHABEN DAS
         M/O- LATE NIKU MONI DAS
         R/O- HOWLY TOWN
         WARD NO. 1 (JALJALI)
         P.O. AND MOUZA- HOWLY
         DIST.- BARPETA
         ASSAM
         PIN- 781316.

         2:SUMI DAS
         D/O- LATE BHABEN DAS
          S/O- LATE NIKU MONI DAS
          R/O- HOWLY TOWN
         WARD NO. 1 (JALJALI)
          P.O. AND MOUZA- HOWLY
          DIST.- BARPETA
         ASSAM
          PIN- 781316.
          3:ASIF ALI
         S/O- LATE AKBAR ALI
                                                           Page No.# 2/3

R/O- VILL.- HOWLY GAON
P.O. HOWLY
MOUZA- GHILAJARI
P.S. HOWLY
DIST. BARPETA
ASSAM
PIN- 781316.
------------
Advocate for : MS. R D MOZUMDAR
Advocate for : appearing for HIMANI DAS AND 2 ORS


                  Case No. : MACApp./231/2021

NATIONAL INSURANCE COMPANY LIMITED
REGISTERED HEAD OFFICE AT 3, MIDDLETON STREET, CALCUTTA-
700071, REP. BY THE MANAGER, GAUHATI REGIONAL OFFICE,
BHANGAGARH, GUWAHATI-781005, KAMRUP(M), ASSAM



VERSUS

HIMANI DAS AND 2 ORS.
W/O- LATE BHABEN DAS, M/O- LATE NIKU MONI DAS, R/O- HOWLY
TOWN, WARD NO. 1 (JALJALI), P.O. AND MOUZA- HOWLY, DIST.- BARPETA,
ASSAM, PIN- 781316.

2:SUMI DAS
 D/O- LATE BHABEN DAS
 S/O- LATE NIKU MONI DAS
 R/O- HOWLY TOWN
WARD NO. 1 (JALJALI)
 P.O. AND MOUZA- HOWLY
 DIST.- BARPETA
ASSAM
 PIN- 781316.

3:ASIF ALI
 S/O- LATE AKBAR ALI
 R/O- VILL.- HOWLY GAON
 P.O. HOWLY
 MOUZA- GHILAJARI
 P.S. HOWLY
 DIST. BARPETA
ASSAM
 PIN- 781316
                                                                               Page No.# 3/3

Advocate for the Petitioner   : MS. R D MOZUMDAR

Advocate for the Respondent :




                                     BEFORE
                    HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                             ORDER

Date : 04-10-2021

Heard the learned counsel Ms. R. D. Mozumdar appearing for the applicant. In view of admission of MAC App. No. 231 of 2021, the operation of the judgment and award dated 31-07-2020 passed by the MACT, Barpeta in MAC Case No. 187/2019 shall remain stayed till disposal of the appeal.

The IA stands disposed of.

JUDGE

Comparing Assistant