Page No.# 1/3 vs Chanbar Khalifa And 4 Ors
2021 Latest Caselaw 3179 Gua

                                                           Page No.# 1/3

GAHC010007442019




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : I.A.(Civil)/140/2019

         SIRAJ UDDIN AND 3 ORS
         S/O LATE TOMEJ UDDIN,
         RESIDENT OF VILLAGE KAHIKUCHI,
         MOUZA NAGAON, PO BHOUIRAGURI,
         P.S. AND DIST BARPETA, ASSAM

         2: MINHAJ UDDIN
          S/O LATE TOMEJ UDDIN

         RESIDENT OF VILLAGE KAHIKUCHI

         MOUZA NAGAON
         PO BHOUIRAGURI

         PS AND DIST BARPETA
         ASSAM

         3: KAMELA KHATUN
         W/O LATE TOMEJ UDDIN

         RESIDENT OF VILLAGE KAHIKUCHI

         MOUZA NAGAON
         PO BHOUIRAGURI

         PS AND DIST BARPETA
         ASSAM

         4: JAKIR HUSSAIN
          S/O LATE TOMEJ UDDIN

         RESIDENT OF VILLAGE KAHIKUCHI

         MOUZA NAGAON
                                  Page No.# 2/3

PO BHOUIRAGURI

PS AND DIST BARPETA
ASSA

VERSUS

CHANBAR KHALIFA AND 4 ORS
S/O LATE JABED ALI KHALIFA,
RESIDENT OF VILLAGE KAHIKUCHI,
MOUZA NAGAON, PO BHOUIRAGURI,
PS AND DIST BARPETA, ASSAM

2:AYNA KHATUN
W/O LATE JABED ALI KHALIFA

RESIDENT OF VILLAGE KAHIKUCHI

MOUZA NAGAON
PO BHOUIRAGURI

PS AND DIST BARPETA
ASSAM

3:CHAN MIYA
 S/O LATE TOMEJ UDDIN
 (DEFENDENT NO. 2)
RESIDENT OF VILLAGE KAHIKUCHI

MOUZA NAGAON
PO BHOUIRAGURI

PS AND DIST BARPETA
ASSAM

4:PARBINA BEGUM
 D/O LATE NUR ISLAM

RESIDENT OF VILLAGE KAHIKUCHI

MOUZA NAGAON
PO BHOUIRAGURI

PS AND DIST BARPETA
ASSAM

5:SHA ALAM
 S/O LATE NUR ISLAM
                                                                                Page No.# 3/3


            RESIDENT OF VILLAGE KAHIKUCHI

            MOUZA NAGAON
            PO BHOUIRAGURI

            PS AND DIST BARPETA
            ASSA

Advocate for the Petitioner   : MR. M U MAHMUD

Advocate for the Respondent :




                                     BEFORE
                      HONOURABLE MR. JUSTICE DEVASHIS BARUAH

                                         ORDER

Date : 29-11-2021

Heard Mr. M U Mahmud, the learned counsel appearing for the applicants. Also heard Mr. K U Ahmed, the learned counsel appearing for the respondents in RSA/13/2019.

In terms with the order dated 08.03.2019, this Court had admitted the instant appeal on the substantial question of law.

In view of the admission of the second appeal on the substantial question of law, it would be for the interest of justice that the impugned judgment and order dated 30.08.2018 passed by the Civil Judge, Barpeta in Title Appeal No. 04/2016 is stayed pending disposal of the instant appeal.

I.A. stands closed.

JUDGE

Comparing Assistant