M/S Star Cement Ltd vs The Union Of India And Anr
2021 Latest Caselaw 2944 Gua

                                                                     Page No.# 1/2

GAHC010022612021




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : MFA/24/2021

            M/S STAR CEMENT LTD.
            (FORMERLY CEMENT MANUFACTURING CO. LTD.) MAYUR GARDEN, 2ND
            FLOOR, G.S. ROAD, GUWAHATI-781005.



            VERSUS

            THE UNION OF INDIA AND ANR.
            REP. BY THE GENERAL MANAGER, N.F. RAILWAY, MALIGAON,
            GUWAHATI, ASSAM- 781011.

            2:THE UNION OF INDIA
             REP. BY THE GENERAL MANAGER
             EASTERN RAILWAY
             17- NETAJI SUBHASH ROAD
             KOLKATA- 700001

Advocate for the Petitioner   : MR. K P MAHESWARI

Advocate for the Respondent : SC, RAILWAY




                                     BEFORE
                    HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                         ORDER

Date : 17.11.2021

Heard Ms. M. Sarma, learned counsel for the appellant and Mr. S.P.

Page No.# 2/2

Goala, learned counsel for the respondent No. 1 as well as Mr. G. Goswami, learned counsel for the respondent No. 2.

LCR is received.

Mr. Goala, learned counsel for the respondent No. 1 submits that against the same judgment, some other appeals are also pending for disposal and therefore prays for listing this matter along with the said appeals.

The payer is allowed.

List the matter for final hearing in the month of December, 2021 along with MFA 15/2021, MFA 18/2021, MFA 21/2021, MFA 23/2021, MFA 26/2021, MFA 29/2021, MFA 30/2021, MFA 31/2021, MFA 36/2021, MFA 37/2021, MFA 44/2021, MFA 45/2021, MFA 46/2021, MFA 48/2021, MFA 49/2021, MFA 50/2021, MFA 51/2021, MFA 52/2021, MFA 56/2021, MFA 61/2021, MFA 64/2021, MFA 65/2021, MFA 67/2021, MFA 69/2021, MFA 78/2021, MFA 79/2021, MFA 81/2021, MFA 94/2021,

JUDGE

Comparing Assistant