Gauhati High Court
2: Kandarpa Talukdar vs R. S. Ramesh on 16 November, 2021
Page No.# 1/8
GAHC010136112021
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Cont.Cas(C)/300/2021
RATNESWAR KUMAR AND 43 ORS.
CANTEEN BOY STATE BANK OF INDIA, GUWAHATI BRANCH, GUWAHATI-
01.
2: KANDARPA TALUKDAR
CANTEEN BOY STATE BANK OF INDIA
GUWAHATI BRANCH
GUWAHATI-01.
3: RUBUL BARMAN
CANTEEN BOY STATE BANK OF INDIA
GUWAHATI BRANCH
GUWAHATI-01.
4: JIBESWAR DAS
MESSENGER
STATE BANK OF INDIA
LOCAL HEAD OFFICE
OPP. ASSAM
SECRETARIAT
DISPUR
GUWAHATI-06.
5: TARANI DEKA
CANTEEN BOY
STATE BANK OF INDIA
A.T. ROAD BRNACH
GUWAHATI-01.
6: TULASI DEKA
MESSENGER AND CANTEEN BOY
STATE BANK OF INDIA
SRB BAMUNIMAIDAM BRANCH
GUWAHATI
Page No.# 2/8
7: PRADIP BARUAH
CANTEEN BOY STATE BANK OF INDIA
MALIGAON BRANCH
GUWAHATI-11.
8: BIPUL CHOUDHURY
CANTEEN BOY STATE BANK OF INDIA
NEW GUWAHATI BRANCH.
9: RAMA KANTA PATHAK
CANTEEN BOY
STATE BANK OF INDIA
NEW GUWAHATI BRANCH
10: HARESWAR KALITA
CANTEEN BOY STATE BANK OF INDIA
NEW GUWAHATI BRANCH
11: NIKHIL KALITA
STORE KEEPER
STATE BANK OF INDIA
ZONAL OFFICE
GUWAHATI.
12: GANGA DEKA
STORE KEEPER
STATE BANK OF INDIA
ZONAL OFFICE
GUWAHATI
13: SARBESWAR SAIKIA
STORE KEEPER
STATE BANK OF INDIA
ZONAL OFFICE
GUWAHATI.
14: KHARGESWAR BANIA
STORE KEEPER
STATE BANK OF INDIA
INDIA ZONAL OFFICE
GUWAHATI.
15: KRISHNA BRAHMAN
MESSENGER
STATE BANK OF INDIA
LOCAL HEAD OFFICE
OPP. ASSAM SECRETARIAT
Page No.# 3/8
DISPUR
GUWAHATI-06.
16: HAREN SAHARIA
LOCAL HEAD OFFICE
STATE BANK OF INDIA
OPP. ASSAM SECRETARIAT
GUWAHATI -06
17: BIPUL MEDHI
LOCAL HEAD OFFICE
STATE BANK OF INDIA
OPP. ASSAM SECRETARIAT
GUWAHATI -06.
18: PRANAB CH. KALITA
LOCAL HEAD OFFICE
STATE BANK OF INDIA
OPP. ASSAM SECRETARIAT
GUWAHATI -06.
19: GANESH HALOI
CANTEEN BOY
STATE BANK OF INDIA
GUWAHATI BRANCH.
20: PRADIP KUMAR HIRA
STORE KEEPER CUM MESSENGER
STATE BANK OF INDIA
LOCAL HEAD OFFICE
OPP. ASSAM SECRETARIAT
GUWAHATI -06 .
21: MUNINDRA DEKA
MESSENGER
STATE BANK OF INDIA
LOCAL HEAD OFFICE
OPP. ASSAM SECRETARIAT
GUWAHATI -06.
22: AJIT DAS
MESSENGER
STATE BANK OF INDIA
LOCAL HEAD OFFICE
OPP. ASSAM SECRETARIAT
GUWAHATI -06 .
23: UPEN CH. DAS
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CANTEEN BOY
STATE BANK OF INDIA
UNIVERSITY BRANCH
GUWAHATI .
24: BAPU PATHAK
CANTEEN BOY
STATE BANK OF INDIA
DADARA BRANCH
25: BASUDEB DAS
CANTEEN BOY
STATE BANK OF INDIA
AMINGAON BRANCH .
26: MADAN KALITA
MESSENGER
STATE BANK OF INDIA
WEST GUWAHATI BRANCH.
27: HITESH DAS
CANTEEN BOY
STATE BANK OF INDIA AIRPORT BRANCH
GUWAHATI.
28: DIPAK KALITA
STORE KEEPER
CDS
STATE BANK OF INDIA
NEW GUWAHATI BRANCH
BAMUNIMAIDAM.
29: TAPAN DEKA
STORE KEEPER
CDS
STATE BANK OF INDIA
NEW GUWAHATI BRANCH
BAMUNIMAIDAM.
30: JHANTU DE
STORE KEEPER
CDS
STATE BANK OF INDIA
NEW GUWAHATI BRANCH
BAMUNIMAIDAM.
31: HAREN SARMA
CANTEEN BOY
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STATE BANK OF INDIA
GITA NAGAR BRANCH
GUWAHATI.
32: DINESH CH. DAS
CANTEEN BOY
STATE BANK OF INDIA
GRC BRANCH
GUWAHATI REFINERY.
33: NANDESWAR PATOWARI
CANTEEN BOY
STATE BANK OF INDIA
MADHGHORIA BRANCH GUWAHATI.
34: DIPUL KUMAR DAS
CANTEEN BOY
STATE BANK OF INDIA
FANCY BAZAR BRANCH.
35: MANOJ KR. DAS
CANTEEN BOY
STATE BANK OF INDIA
CHENIKUTHI
GUWAHATI -03
36: ANIL BARMAN
CANTEEN BOY
STATE BANK OF INDIA
VINOBA NAGAR BRANCH
GUWAHATI.
37: KUMUD HALOI
CANTEEN BOY
STATE BANK OF INDIA
PAN BAZAR
GUWAHATI -01.
38: BHABESH DAS
CANTEEN BOY
STATE BANK OF INDIA
REHABARI BRANCH
GUWAHATI.
39: LAKSHADHAR DAS
CANTEEN BOY
STATE BANK OF INDIA
GARCHUK BRANCH
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GUWAHATI.
40: TULEN CH. DAS
CANTEEN BOY
STATE BANK OF INDIA
CCPC
PAN BAZAR NEAR LAKHTOKIA
GUWAHATI -01.
41: BALIN DEKA
CANTEEN BOY
STATE BANK OF INDIA
CCPC
PAN BAZAR NEAR LAKHTOKIA
GUWAHATI-01.
42: KHAGEN CH. DAS
MESSENGER
STATE BANK OF INDIA
WEST GUWAHATI BRANCH.
43: PRAHLAD DAS
CANTEEN BOY
STATE BANK OF INDIA
WEST GUWAHATI BRANCH.
44: TAPAN DAS
CANTEEN BOY
STATE BANK OF INDIA
DHIRENPARA BRANCH
GUWAHATI
VERSUS
R. S. RAMESH
THE CHIEF GENERAL MANAGER, STATE BANK OF INDIA, GUWAHATI,
OPPOSITE ASSAM SECRETARIAT, DISPUR, GUWAHATI-781006.
Advocate for the Petitioner : MR. M K CHOUDHURY
Advocate for the Respondent : MR. H BURAGOHAIN
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BEFORE
HONOURABLE MR. JUSTICE MANISH CHOUDHURY
ORDER
Date : 16.11.2021
Heard Mr. P. Bharadwaj, learned counsel for the petitioners.
Mr. H. Buragohain, learned counsel for the sole respondent has, by placing
a notification dated 18.08.2021 issued by the Labour Welfare Department,
Government of Assam, submitted that the writ petitioners are presently being
paid wages in the range of Rs. 10,000/- - Rs. 12,000/- per month and the said
fact is reflected in the judgment and order dated 24.03.2021 passed in W.A. No.
45/2021 and as per the said notification, the minimum wage per month is Rs.
10,437/- in respect of semi-skilled/unskilled supervisory worker. The said wage
has come into force with effect from 01.06.2021.
Mr. Bharadwaj, learned counsel for the petitioners who has been furnished
with a copy of the said notification dated 18.08.2021, has sought for 1 (one)
week's time to obtain instructions in the matter.
Both Mr. Bharadwaj and Mr. Buragohain have submitted that another
contempt case, Cont.Cas(C)/305/2021, arising out of the same judgment and
order, is pending and the same may also be listed along with the present
contempt case.
As prayed for, list the case on 26.11.2021 along with
Cont.Cas(C)/305/2021.
JUDGE
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Comparing Assistant
