Citation : 2021 Latest Caselaw 2854 Gua
Judgement Date : 12 November, 2021
Page No.# 1/5
GAHC010128272021
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Arb.A./7/2021
M/S PRIYASHI AASHI DEVELOPERS PVT. LTD.,
GROUND FLOOR, AASHI ANUPAMA HEIGHTS, BRP ROAD AND TRP ROAD,
P.O. AND P.S. BHARALUMUKH, GUWAHATI- 781009, KAMRUP(M), ASSAM,
REP. BY ONE OF ITS DIRECTOR MR. SANDEEP AGARWAL
VERSUS
MITRAJYOTI DEKA AND 4 ORS.
S/O- LATE HOLIRAM DEKA, PERMANENT RESIDENT OF K.R.C. ROAD, P.O.
AND P.S. BHARALUMUKH, GUWAHATI- 781009, DIST.- KMARUP (M),
ASSAM AND PRESENTLY RESIDING AT 8469, DOUBLE TREE, DR. S,
CROWN POINT, IN46307, USA.
2:DEVAJYOTI DEKA
S/O- LATE HOLIRAM DEKA
R/O- K.R.C. ROAD
P.O. AND P.S. BHARALUMUKH
GUWAHATI- 781009
ASSAM AND PRESENTLY RESIDING AT 1050
GEORGE ST.
12M
NEW BRUNSWICK
NJ- 08901
USA.
3:SMT. REETA DEKA
W/O- LATE PARANJYOTI DEKA
R/O- KRC ROAD
P.O. AND P.S. BHARALUMUKH
GUWAHATI- 781009
DIST.- KAMRUP(M)
ASSAM
Page No.# 2/5
4:DR. PANNA DEKA
W/O- LATE DR. DILIP DAS
R/O- ASHRAM ROAD
SHANTIPUR
P.O. AND P.S. BHARALUMUKH
GUWAHATI-781009
DIST.- KAMRUP(M)
ASSAM
5:MRS. SUPRIYA SARMA
W/O- SRI MONTOSH SARMA
R/O- SEWALI PATH
HATIGAON
GUWAHATI- 781038
DIST.- KAMRUP(M)
ASSA
Advocate for the Petitioner : MR N DUTTA
Advocate for the Respondent : MR G N SAHEWALLA
Linked Case : Arb.A./8/2021
M/S PRIYASHI AASHI DEVELOPERS PVT LTD
GROUND FLOOR
AASHI ANUPAMA HEIGHTS
BRP ROAD AND TRP ROAD
P.O. AND P.S. BHARALUMUKH
GUWAHATI- 781009
KAMRUP(M)
ASSAM
REP. BY ONE OF ITS DIRECTOR MR. SANDEEP AGARWAL
VERSUS
MITRAJYOTI DEKA AND 4 ORS
S/O- LATE HOLIRAM DEKA
PERMANENT RESIDENT OF K.R.C. ROAD
P.O. AND P.S. BHARALUMUKH
GUWAHATI- 781009
DIST.- KMARUP (M)
Page No.# 3/5
ASSAM AND PRESENTLY RESIDING AT 8469
DOUBLE TREE
DR. S
CROWN POINT
IN46307
USA.
2:DEVAJYOTI DEKA
S/O- LATE HOLIRAM DEKA
R/O- K.R.C. ROAD
P.O. AND P.S. BHARALUMUKH
GUWAHATI- 781009
ASSAM AND PRESENTLY RESIDING AT 1050
GEORGE ST.
12M
NEW BRUNSWICK
NJ- 08901
USA.
3:SMT. REETA DEKA
W/O- LATE PARANJYOTI DEKA
R/O- KRC ROAD
P.O. AND P.S. BHARALUMUKH
GUWAHATI- 781009
DIST.- KAMRUP(M)
ASSAM
4:DR. PANNA DEKA
W/O- LATE DR. DILIP DAS
R/O- ASHRAM ROAD
SHANTIPUR
P.O. AND P.S. BHARALUMUKH
GUWAHATI-781009
DIST.- KAMRUP(M)
ASSAM
5:MRS. SUPRIYA SARMA
W/O- SRI MONTOSH SARMA
R/O- SEWALI PATH
HATIGAON
GUWAHATI- 781038
DIST.- KAMRUP(M)
ASSAM
------------
Advocate for : MR N DUTTA
Advocate for : MR G N SAHEWALLA appearing for MITRAJYOTI DEKA AND 4
ORS
Linked Case : I.A.(Civil)/1261/2021
Page No.# 4/5
M/S PRIYASHI AASHI DEVELOPERS PVT LTD
GROUND FLOOR
AASHI ANUPAMA HEIGHTS
BRP ROAD AND TRP ROAD
P.O. AND P.S. BHARALUMUKH
GUWAHATI- 781009
KAMRUP(M)
ASSAM
REP. BY ONE OF ITS DIRECTOR MR. SANDEEP AGARWAL
VERSUS
MITRAJYOTI DEKA AND 4 ORS
S/O- LATE HOLIRAM DEKA
PERMANENT RESIDENT OF K.R.C. ROAD
P.O. AND P.S. BHARALUMUKH
GUWAHATI- 781009
DIST.- KMARUP (M)
ASSAM AND PRESENTLY RESIDING AT 8469
DOUBLE TREE
DR. S
CROWN POINT
IN46307
USA.
2:DEVAJYOTI DEKA
S/O- LATE HOLIRAM DEKA
R/O- K.R.C. ROAD
P.O. AND P.S. BHARALUMUKH
GUWAHATI- 781009
ASSAM AND PRESENTLY RESIDING AT 1050
GEORGE ST.
12M
NEW BRUNSWICK
NJ- 08901
USA.
3:SMT. REETA DEKA
W/O- LATE PARANJYOTI DEKA
R/O- KRC ROAD
P.O. AND P.S. BHARALUMUKH
GUWAHATI- 781009
DIST.- KAMRUP(M)
ASSAM
4:DR. PANNA DEKA
W/O- LATE DR. DILIP DAS
R/O- ASHRAM ROAD
Page No.# 5/5
SHANTIPUR
P.O. AND P.S. BHARALUMUKH
GUWAHATI-781009
DIST.- KAMRUP(M)
ASSAM
5:MRS. SUPRIYA SARMA
W/O- SRI MONTOSH SARMA
R/O- SEWALI PATH
HATIGAON
GUWAHATI- 781038
DIST.- KAMRUP(M)
ASSAM
------------
Advocate for : MR N DUTTA
Advocate for : appearing for MITRAJYOTI DEKA AND 4 ORS
BEFORE
HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA
ORDER
Date : 12-11-2021
In view of the Judgment passed in Arb.A. 8/2021, the I.A. stands disposed of.
JUDGE
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