Gauhati High Court
Page No.# 1/4 vs Smti. Junuma Saikia And 3 Ors on 12 November, 2021
Page No.# 1/4
GAHC010230192019
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
I.A.(Civil)/3667/2019
SRI CHANAKYA BARMAN AND ANR
S/O LATE JAMIRAN BARMAN OF VILL. HATIGAON
NAMGHAR PATH
P.O. HATIGAON
PIN NO. 781006
MOUZA BELTOLA
P.S. HATIGAON
DIST. KAMRUP (METRO)
ASSAM
2: SMTI. PHUL BARMAN BORA
W/O SRI CHANAKYA BARMAN
RESIDENT OF VILLAGE HATIGAON
NAMGHAR PATH
P.O. HATIGAON
PIN NO. 781006
MOUZA BELTOLA
P.S. HATIGAON
DIST. KAMRUP (M)
VERSUS
SMTI. JUNUMA SAIKIA AND 3 ORS
W/O LT. KHANINDRA NARAYAN CHOUDHURY OF REGIONAL NURSING
COLLEGE CAMPUS
INDRAPUR
P.O. INDRAPUR
GUWAHATI-32
MOUZA BELTOLA
P.S. DISPUR
DISTRICT KAMRUP (M)
ASSAM
2:DEBASHISH CHOUDHURY
S/O LT. PHANINDRA NARAYAN CHOUDHURY
Page No.# 2/4
RESIDENT OF REGIONAL NURSING COLLEGE CAMPUS
INDRAPUR
P.O. INDRAPUR
GUWAHATI-32
MOUZA BELTOLA
P.S. DISPUR
DISTRICT KAMRUP (M)
ASSAM
3:SMTI. SUBHASHRI CHOUDHURY
D/O LT. PHANINDRA NARAYAN CHOUDHURY
RESIDENT OF REGIONAL NURSING COLLEGE CAMPUS
INDRAPUR
P.O. INDRAPUR
GUWAHATI-32
MOUZA BELTOLA
P.S. DISPUR
DISTRICT KAMRUP (M)
ASSAM.
4:SRI ANIRBAN CHOUDHURY
S/O LT. PHANINDRA NARAYAN CHOUDHURY
RESIDENT OF REGIONAL NURSING COLLEGE CAMPUS
INDRAPUR
P.O. INDRAPUR
GUWAHATI-32
MOUZA BELTOLA
P.S. DISPUR
DISTRICT KAMRUP (M)
ASSAM
------------
Advocate for : MR B K SARMA
Advocate for : MR. HARI DEKA appearing for SMTI. JUNUMA SAIKIA AND 3
ORS
Case No. : RSA/239/2019
SRI CHANAKYA BARMAN AND ANR
S/O LATE JAMIRAN BARMAN OF VILL. HATIGAON, NAMGHAR PATH,
P.O. HATIGAON, PIN NO. 781006, MOUZA BELTOLA, P.S. HATIGAON,
DIST. KAMRUP (METRO), ASSAM
2: SMTI. PHUL BARMAN BORA
W/O SRI CHANAKYA BARMAN
RESIDENT OF VILLAGE HATIGAON
NAMGHAR PATH
P.O. HATIGAON
PIN NO. 781006
MOUZA BELTOLA
Page No.# 3/4
P.S. HATIGAON
DIST. KAMRUP (M
VERSUS
SMTI. JUNUMA SAIKIA AND 3 ORS
W/O LT. KHANINDRA NARAYAN CHOUDHURY OF REGIONAL NURSING
COLLEGE CAMPUS, INDRAPUR, P.O. INDRAPUUR, GUWAHATI-32,
MOUZA BELTOLA, P.S. DISPUR, DISTRICT KAMRUP (M), ASSAM
2:DEBASHISH CHOUDHURY
S/O LT. PHANINDRA NARAYAN CHOUDHURY
RESIDENT OF REGIONAL NURSING COLLEGE CAMPUS
INDRAPUR
P.O. INDRAPUR
GUWAHATI-32
MOUZA BELTOLA
P.S. DISPUR
DISTRICT KAMRUP (M)
ASSAM
3:SMTI. SUBHASHRI CHOUDHURY
D/O LT. PHANINDRA NARAYAN CHOUDHURY
RESIDENT OF REGIONAL NURSING COLLEGE CAMPUS
INDRAPUR
P.O. INDRAPUR
GUWAHATI-32
MOUZA BELTOLA
P.S. DISPUR
DISTRICT KAMRUP (M)
ASSAM.
4:SRI ANIRBAN CHOUDHURY
S/O LT. PHANINDRA NARAYAN CHOUDHURY
RESIDENT OF REGIONAL NURSING COLLEGE CAMPUS
INDRAPUR
P.O. INDRAPUR
GUWAHATI-32
MOUZA BELTOLA
P.S. DISPUR
DISTRICT KAMRUP (M)
ASSA
Advocate for the Petitioner : MR B K SARMA
Advocate for the Respondent : MR. H K DEKA
Page No.# 4/4
BEFORE
HONOURABLE MR. JUSTICE DEVASHIS BARUAH
ORDER
Date : 12/11/2021
Heard Mr. B.K. Sarma, the learned counsel for the applicants as well as Mr. B.D. Deka,
the learned counsel for the respondents.
Having heard the counsels at length and taking into consideration that the connected
appeal has already been admitted, it would be in the interest of justice, if the impugned
judgment and decree dated 10/06/2019 passed in Title Appeal No.26/2010 is stayed till the
disposal of the second appeal. Accordingly, the said impugned judgment and decree is
stayed till the disposal of the second appeal.
I.A. stands disposed off.
JUDGE
Comparing Assistant
