Page No.# 1/3 vs The State Of Assam And 2 Ors
2021 Latest Caselaw 2761 Gua

                                                              Page No.# 1/3

GAHC010191442020




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : WA/160/2020


         PULAK KALITA AND 2 ORS.
         S/O- GAJENDRA NATH KALITA
         R/O- VILL.- HUSSAIN CHUBURI
         P.O. SANTIPUKHURI
         DIST.- DARRANG
         ASSAM.

         2: ASHIM SARMA
         S/O- RATNESWAR SARMAH
          R/O- VILL.- SANTIPUKHURI
          DIST.- DARRANG
         ASSAM.

         3: KESHAB BARUAH
         S/O- SANARAM BARUAH
         R/O- VILL.- SAIKIAPARA
         P.O. PHULAGURI
         DIST.- DARRANG
         ASSAM.
         VERSUS

         THE STATE OF ASSAM AND 2 ORS.
         REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
         HEALTH AND FAMILY WELFARE DEPARTMENT
         DISPUR
         GUWAHATI-06.

         2:THE DIRECTOR
          HEALTH SERVICES
         ASSAM
         HENGRABARI
          GUWAHATI- 781036.
          3:THE JOINT DIRECTOR OF HEALTH SERVICES
                                                      Page No.# 2/3

CACHAR
SILCHAR
ASSAM.
------------
Advocate for : MR. D DUTT
Advocate for : SC
HEALTH appearing for THE STATE OF ASSAM AND 2 ORS.



Linked Case : I.A.(Civil)/1857/2020

PULAK KALITA AND 2 ORS.
S/O- GAJENDRA NATH KALITA
R/O- VILL.- HUSSAIN CHUBURI
P.O. SANTIPUKHURI
DIST.- DARRANG
ASSAM.

2: ASHIM SARMA
S/O- RATNESWAR SARMAH
 R/O- VILL.- SANTIPUKHURI
 DIST.- DARRANG
ASSAM.

3: KESHAB BARUAH
S/O- SANARAM BARUAH
R/O- VILL.- SAIKIAPARA
P.O. PHULAGURI
DIST.- DARRANG
ASSAM.
VERSUS

THE STATE OF ASSAM AND 2 ORS.
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
HEALTH AND FAMILY WELFARE DEPARTMENT
DISPUR
GUWAHATI-06.

2:THE DIRECTOR
 HEALTH SERVICES
ASSAM
HENGRABARI
 GUWAHATI- 781036.
 3:THE JOINT DIRECTOR OF HEALTH SERVICES
 CACHAR
SILCHAR
ASSAM.
                                                                        Page No.# 3/3

           ------------
           Advocate for : MR. D DUTT
           Advocate for : SC
           HEALTH appearing for THE STATE OF ASSAM AND 2 ORS.



                                     BEFORE
                          HONOURABLE THE CHIEF JUSTICE
                      HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                     ORDER

Date : 09-11-2021

In view of the common judgment and order passed today (09.11.2021) in W.A. No. 200/2021 and other connected Writ Appeals, this interlocutory application stands disposed of.

                      JUDGE                  CHIEF JUSTICE


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