Page No.# 1/3 vs The State Of Assam And 3 Ors
2021 Latest Caselaw 2760 Gua

                                                              Page No.# 1/3

GAHC010191442020




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : I.A.(Civil)/1907/2020


         MINTU BARUAH AND ANR.
         S/O- LATE DHARMESWAR BARUAH
         R/O- VILL.- BHERUADAL
         P.O. BHERUADAL
         DIST.- DARRANG
         ASSAM.

         2: RINTU KAKOTI
         S/O- LATE LOHIT CH. KAKOTI
          R/O- VILL.- GERIMARI (PRAFULLA NAGAR)
          P.O. MANGALDAI
          DIST.- DARRANG
         ASSAM.
         VERSUS

         THE STATE OF ASSAM AND 3 ORS.
         REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
         HEALTH AND FAMILY WELFARE DEPARTMENT
         DISPUR
         GUWAHATI-06.

         2:THE DIRECTOR
          HEALTH SERVICES
         ASSAM
         HENGRABARI
          GUWAHATI-781036.
          3:THE JOINT DIRECTOR
          HEALTH SERVICES (M)- CUM-SPO
          NVBDCP
         ASSAM
         CHRISTIANBASTI
          SAIKIA COMPLEX
          GUWAHATI-05.
                                                      Page No.# 2/3

4:THE JOINT DIRECTOR OF HEALTH SERVICES
CACHAR
SILCHAR
ASSAM
------------
Advocate for : MR. D DUTT
Advocate for : SC
HEALTH appearing for THE STATE OF ASSAM AND 3 ORS.



Linked Case : WA/173/2020

MINTU BARUAH AND ANR.
S/O- LATE DHARMESWAR BARUAH
R/O- VILL.- BHERUADAL
P.O. BHERUADAL
DIST.- DARRANG
ASSAM.

2: RINTU KAKOTI
S/O- LATE LOHIT CH. KAKOTI
 R/O- VILL.- GERIMARI (PRAFULLA NAGAR)
 P.O. MANGALDAI
 DIST.- DARRANG
ASSAM.
VERSUS

THE STATE OF ASSAM AND 3 ORS.
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
HEALTH AND FAMILY WELFARE DEPARTMENT
DISPUR
GUWAHATI-06.

2:THE DIRECTOR
 HEALTH SERVICES
ASSAM
HENGRABARI
 GUWAHATI-781036.
 3:THE JOINT DIRECTOR
 HEALTH SERVICES (M)- CUM-SPO
 NVBDCP
ASSAM
CHRISTIANBASTI
 SAIKIA COMPLEX
 GUWAHATI-05.
 4:THE JOINT DIRECTOR OF HEALTH SERVICES
 CACHAR
                                                                    Page No.# 3/3

           SILCHAR
           ASSAM
           ------------
           Advocate for : MR. D DUTT
           Advocate for : SC
           HEALTH appearing for THE STATE OF ASSAM AND 3 ORS.



                                     BEFORE
                          HONOURABLE THE CHIEF JUSTICE
                      HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                     ORDER

Date : 09-11-2021

In view of the common judgment and order passed today (09.11.2021) in W.A. No. 200/2021 and other connected Writ Appeals, this interlocutory application stands disposed of.

                      JUDGE                  CHIEF JUSTICE


Comparing Assistant