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Page No.# 1/3 vs The State Of Assam And 4 Ors
2021 Latest Caselaw 2748 Gua

Citation : 2021 Latest Caselaw 2748 Gua
Judgement Date : 9 November, 2021

Gauhati High Court
Page No.# 1/3 vs The State Of Assam And 4 Ors on 9 November, 2021
                                                         Page No.# 1/3

GAHC010191442020




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : WA/166/2020

         SUBAL KALITA AND 2 ORS.
         S/O- LATE KALI KANTA KALITA
         R/O- VILL.- HADALA
         P.O. GERUAH
         DIST.- KAMRUP
         ASSAM.

         2: BISWANATH DAS
         S/O- PUHA RAM DAS
          R/O- VILL.- MAZAR KURI
          P.O. RANGIA
          DIST.- KAMRUP
         ASSAM.

         3: DHIRAJ CHOUDHURY
         S/O- LATE AMULYA CHOUDHURY
         R/O- VILL.- DOMDOMA
         P.O. KULHATI
         DIST.- KAMRUP
         ASSAM.
         VERSUS

         THE STATE OF ASSAM AND 4 ORS.
         REP. BY THE SECRETARY TO THE GOVT. OF ASSAM
         HEALTH AND FAMILY WELFARE DEPARTMENT
         DISPUR
         GUWAHATI-06.

         2:THE COMMISSIONER TO THE GOVT. OF ASSAM
         HEALTH AND FAMILY WELFARE DEPARTMENT
          DISPUR
          GHY-06.
          3:THE DIRECTOR
          HEALTH AND FAMILY WELFARE
                                                      Page No.# 2/3

HENGRABARI
GUWAHATI- 781036
4:THE JOINT DIRECTOR
HEALTH SERVICES
DHUBRI
ASSAM
PIN- 783301.
5:THE JOINT DIRECTOR
HEALTH SERVICES
DARRANG DISTRICT AT MANGALDOI
ASSAM- 784125.
------------
Advocate for : MR. D DUTT
Advocate for : SC
HEALTH appearing for THE STATE OF ASSAM AND 4 ORS.



Linked Case : I.A.(Civil)/1863/2020

SUBAL KALITA AND 2 ORS.
S/O- LATE KALI KANTA KALITA
R/O- VILL.- HADALA
P.O. GERUAH
DIST.- KAMRUP
ASSAM.

2: BISWANATH DAS
S/O- PUHA RAM DAS
 R/O- VILL.- MAZAR KURI
 P.O. RANGIA
 DIST.- KAMRUP
ASSAM.

3: DHIRAJ CHOUDHURY
S/O- LATE AMULYA CHOUDHURY
R/O- VILL.- DOMDOMA
P.O. KULHATI
DIST.- KAMRUP
ASSAM.
VERSUS

THE STATE OF ASSAM AND 4 ORS.
REP. BY THE SECRETARY TO THE GOVT. OF ASSAM
HEALTH AND FAMILY WELFARE DEPARTMENT
DISPUR
GUWAHATI-06.
                                                                        Page No.# 3/3

           2:THE COMMISSIONER TO THE GOVT. OF ASSAM
           HEALTH AND FAMILY WELFARE DEPARTMENT
            DISPUR
            GHY-06.
            3:THE DIRECTOR
            HEALTH AND FAMILY WELFARE
           HENGRABARI
            GUWAHATI- 781036
            4:THE JOINT DIRECTOR
            HEALTH SERVICES
           DHUBRI
           ASSAM
            PIN- 783301.
            5:THE JOINT DIRECTOR
            HEALTH SERVICES
           DARRANG DISTRICT AT MANGALDOI
           ASSAM- 784125.
            ------------
           Advocate for : MR. D DUTT
           Advocate for : SC
            HEALTH appearing for THE STATE OF ASSAM AND 4 ORS.



                                     BEFORE
                          HONOURABLE THE CHIEF JUSTICE
                      HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                     ORDER

Date : 09-11-2021

In view of the common judgment and order passed today (09.11.2021) in W.A. No. 200/2021 and other connected Writ Appeals, this interlocutory application stands disposed of.

                      JUDGE                  CHIEF JUSTICE


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