Citation : 2021 Latest Caselaw 2741 Gua
Judgement Date : 9 November, 2021
Page No.# 1/18
GAHC010191442020
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WA/200/2021
AJIT BURAGOHAIN AND 44 ORS.
S/O-UPEN BURAGOHAIN, JIBON PHUKAN NAGAR, P.O- C.R. BUILDING,
DIBRUGARH, PIN NO- 781001
2: GAUTAM GOGOI
S/O.- LT. HARU RAM GOGOI
BORPATHAR NA-GAON
P.O.- KONWARHANDIQUE
DIBRUGARH
PIN NO. 786008
3: KRISHNA DUTTA
S/O.- ROBIN DUTTA
P.O.- RAJABHETA
DIBRUGARH
PIN NO. 786008
4: PRAKASH DOWERAH
S/O.- LT. RAMA BARUAH
SOUTH AMOLLAPATTY
P.O.- MOHANAGHAT
DIBRUGARH
PIN NO.- 786008
5: BITUPON GOGOI
S/O.-SATYA GOGOI
R/O.-BARBARUAHLAHONGAON
P.O.- BORBARUAH
DIBRUGARH
PIN NO.- 786007
6: BITUL CHANDRA GOGOI
S/O.- LT. MEGHNATH GOGOI
TEPOR GAON DEVELOPMENT AREA
Page No.# 2/18
P.O.- C.R BUILDING
DIBRUGARH
PIN NO. 786003
7: BISWAJIT LAHON
S/O-KHUDRA LAHON
VILL- BORBORUAH LAHON GAON
P.O- BARBORUAH
DIST- DIBRUGARH
ASSAM.
8: BIBHUJYOTI BARUAH
S/O- LATE NARAYAN CH.BARUAH
VILL- GHOORONIA DASH MILE
P.O- LEPETKATA
PIN-786006
DIST- DIBRUGARH
ASSAM.
9: DIPIKA SAIKIA
W/O- BHODRESWAR SAIKIA
R/O- LAKHIMINAGAR
P.O- CHEREKAPAR PIN- 785640
DIST- SIVASAGAR
ASSAM.
10: BONDONA MAHANTA
D/O-LATE MANIK CH. MAHANTA
VILL-BARISUWA GAON
P.O- KONWARPUR
DIST- SIVASAGAR
ASSAM.
11: ANJUMONI BORAH
D/O.-BITULCHGOGOI
R/O-TEPOR GAON DEVELOPMENT AREA
P.O.- C.R BUILDING
DIBRUGARH
PIN NO. 786003.
Page No.# 3/18
12: DIBYAJYOTI DAS
S/O.-AJIT DAS
VILLAGE.-BHATIAPAR
P.O.- BHATIAPAR
SIVASAGAR
PIN NO. 780667
13: DIPALI KONWAR GOGOI
D/O.-SASHIKONWAR
P.O.- BORPATHARKONWARGAON
BEHIATINGTINI ALI
DIBRUGARH
PIN NO.- 786004
14: RUPAM LAHON
S/O- KUSHALLAHON
VILL- SILAPATHARKALYANPUR
P.O- SILAPATHAR
PIN-786059.
DIST- DIBRUGARH
ASSAM.
15: ANJANJYOTI PEGU
S/O- BHAKAT RAM PEGU
VILL- HATIMURIA GAON
P.O.- C.R BUILDING
DIST- DIBRUGARH
ASSAM.
16: GULAP HANDIQUE
S/O- NIRMAL HANDIQUE
VILL- BARPATHAR HANDIQUE GAON.
P.O- KONWAR HANDIQUE
PIN-786008
DIST- DIBRUGARH
ASSAM.
17: GIRINDRA GOGOI
S/O- HEMKANTAGOGOI
VILL- BORPATHAR KHONGIA GAON
P.O- BEHIATING TINIALI
PIN-78600
DIST- DIBRUGARH
ASSAM.
18: RUBUL KONWAR
Page No.# 4/18
S/O-CHITTA RANJAN KONWAR
BEHIATING TINIALI
P.O.- BEHIATING TINIALI
DIBRUAGRH
PIN NO. 786004.
19: MINAKSHI DIHINGIA
D/O.-NAKULDIHINGIA
CHIRING CHAPORI
P.O.- MOHAONAGHAT
DIBRUGARH
PIN NO. 786008.
20: ABHIJIT KONWAR
S/O- PURNA KONWAR
BORPATHAR KONWAR GAON
P.O.- BIHIATING TINIALI
DIBRUAGARH
PIN NO. 786004
21: BONTI GOGOI
D/O.- SUBODH CHANDRA GOGOI
NATUN NIRMALI GAON
P.O.- C.R. BUILDING
DIBRUGARH
PIN NO. 786003.
22: SUNIL KUMAR RAI
S/O.- HARIBANSH RAI
NIRMALI GAON (NEAR CITY COLLEGE)
P.O.- C.R. BUILDING
DIBRUGARH
PIN NO. 786003.
23: JYOTISH KONWAR
S/O-DANDEDHAR KONWAR
VILL- JAPARAGAON
P.O- MOHANAGHAT
PIN- 786008
DIST- DIBRUGARH
ASSAM.
24: JANTU SONOWAL
LEPETKATA KACHARI GAON
P.O.- BORBARUAH
Page No.# 5/18
DIBRUGARH
PIN NO. 786007.
25: GAUTAM GOGOI
S/O- SRI AJIT GOGOI.
VILL- JAPARAGAON
P.O- MOHANAGHAT
PIN- 786008
DIST- DIBRUGARH
ASSAM.
26: RANTU GOGOI
S/O- CHABESWAR GOGOI
VILL- GARPARA KONWAR GAON
P.O- GORPORA
DIST- DIBRUGARH.
27: ACHYUT BARUAH
VILL- GARPARA KONWAR GAON
P.O- GORPORA
DIST- DIBRUGARH.
28: GAGAN CHETIA
S/O.- PHUKAN CHETIA
VILLAGE.- DINJOY GAON
P.O.- CHABUA
DIBRUAGARH
PIN NO. 786184.
29: ANUJ RAJKNOWAR
S/O- AJIT RAJKNOWAR
R/O- JAMIRAH TINIALI
P.O- BEHATING TINIALI
PIN-786004
DIST- DIBRUGARH
ASSAM.
30: JOYTISH LAHON
S/O.-DURBANANDA LAHON
BORBARUAH LAHON GAON
P.O.- BORBORUAH
DIBRUGARH
PIN NO.- 786007
31: MONMEE DUTTA
C/O LT. ANANTA DUTTA
Page No.# 6/18
P.O.-BOIRAGIMOTH CONVOY ROAD DIST.-DIBRUGARH ASSAM P IN-
786003
32: PABITRA GOGOI
S/O.- NAREN GOGOI
VILLAGE.- JAPORA GAON
P.O.- MOHONAGHAT
DIBRUGARH
PIN NO.- 786008
33: ANUPOM BHUYAN
S/O- TANKESWAR BHUYAN
VILL AND P.O- NIGAM
PIN-786621
DIST- DIBRUGARH
ASSAM.
34: RITA MONI NATH
W/O.- JOGENDRA NATH
MANCOTTA TEPOR GAON
P.O.- C.R. BIULDING
DIBRUGARH
PIN NO. 786003
35: RUPALI HAZARIKA NATH
W/O- JADOV DAS
LEKAI THAKURTHAN
P.O- SESSA
DIBRUGARH
PIN NO. 786003
36: GAUTAM KONWAR
S/O- KRITI KONWAR
VILL- NAHORONI
P.O- KONWARI GAON
PIN- 786610
DIST- DIBRUGARH
37: SWAPNALI PHUKAN
D/O.- LT. TULEN BARUAH
SOUTH AMOLLAPATTY
P.O.- MOHONAGHAT
DIBRUAGARH
PIN.- 786008
Page No.# 7/18
38: DIMPOO KONWAR
S/O- MONURANJAN KONWAR
VILL- BAHJONI GAON
P.O BAHJONI
PIN-786103
DIST- DIBRUGARH
39: MONALISHA HAZARIKA
W/O- TULTUL BORUAH
VILL- NORTH HAIBORGAON
P.O- HAIBARGAON
DIST- NAGAON.
40: SUPRATIM BARUAH
HATIMORA GAON
P.O.- MANCOTTA
DIBRUGARH
PIN NO. 786003
41: SUPRITI BARUAH
TINGRAI BAZAR (NEAR BSNL OFFICE)
P.O.- TINGRAI
TINISUKIA
42: GANESH SNOWAL
S/O-GIRIN SNOWAL
R/O- TINISUKIA GAON
P.O- LALMATI
PIN-786007
43: JAYANTA CHETIA
S/O.- ACHIN CHANDRA CHETIA
P.O.- SESSA
DIBRUGARH
PIN NO.- 786003
44: TAPAN BORPATRA GOHAIN
S/O.-ABHIKANTA BORPATRA GOHAIN
DIBRUAL DEHINGIA GAON
P.O.- BORBARUAH
DIST.- DIBRUGARH
PIN NO. 786007
45: NILIMA SONOWAL
D/O.- RAJANI SONOWAL
ROWMARI KACHARI GAON
Page No.# 8/18
P.O.- BEHIATING TINIALI
DIST.- DIBRUAGARH
PIN NO. 78600
VERSUS
THE STATE OF ASSAM AND 14 ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
DEPARTMENT OF HEALTH AND FAMILY WELFARE GOVERNMENT OF
ASSAM, DISPUR, GUWAHATI-06.
2:THE DIRECTOR OF HEALTH SERVICES
ASSAM
HENGRABARI GUWAHATI-36.
3:THE JOINT DIRECTOR OF HEALTH SERVICES
DIBRUGARH-01
ASSAM.
4:THE DEPUTY COMMISSIONER DIBRUGARH
DIBRUGARH-01
ASSAM.
5:THE PRINCIPAL SECRETARY DEPARTMENT OF FINANCE
TO THE GOVERNMENT OF ASSAM
DISPUR
GUWAHATI-06.
6:THE SENIOR STATION OFFICER DIBRUGARH FIRE AND EMERGENCY
SERVICES
DIBRUGARH-01.
7:THE ASSISTANT EXECUTIVE ENGINEER
PWD DIBRUGARH
BUILDING SUB-DIVISION
DIBRUGARH-01.
8:THE OFFICER IN-CHARGE DIBRUGARH POLICE STATION
DIBRUGARH-01
ASSAM.
9:THE DISTRICT MALARIA OFFICER
Page No.# 9/18
DIBRUGARH-01.
ASSAM.
10:THE SUB DIVISIONAL MEDICAL AND HEALTH OFFICER
KHOWANG
DIBRUGARH
11:THE SUB DIVISIONAL MEDICAL AND HEALTH OFFICER
BARBARUAH
DIBRUGARH-07
ASSAM.
12:THE SUB DIVISIONAL MEDICAL AND HEALTH OFFICER
LAHOAL
DIBRUGARH
13:THE SUB DIVISIONAL MEDICAL AND HEALTH OFFICER
PANITOLA
DIBRUGARH
14:THE SUB DIVISIONAL MEDICAL AND HEALTH OFFICER
TENGAKHAT
DIBRUGARH.
15:THE SUB DIVISIONAL MEDICAL AND HEALTH OFFICER
NAHARANI
DIBRUGARH
Advocate for the Petitioner : MR B P BORAH
Advocate for the Respondent : GA, ASSAM
Linked Case : I.A.(Civil)/1469/2021
AJIT BURAGOHAIN AND 44 ORS. S/O-UPEN BURAGOHAIN JIBON PHUKAN NAGAR P.O- C.R. BUILDING DIBRUGARH PIN NO- 781001
2: GAUTAM GOGOI S/O.- LT. HARU RAM GOGOI Page No.# 10/18
BORPATHAR NA-GAON P.O.- KONWARHANDIQUE DIBRUGARH PIN NO. 786008
3: KRISHNA DUTTA S/O.- ROBIN DUTTA P.O.- RAJABHETA DIBRUGARH PIN NO. 786008
4: PRAKASH DOWERAH S/O.- LT. RAMA BARUAH SOUTH AMOLLAPATTY P.O.- MOHANAGHAT DIBRUGARH PIN NO.- 786008
5: BITUPON GOGOI S/O.-SATYA GOGOI R/O.-BARBARUAHLAHONGAON P.O.- BORBARUAH DIBRUGARH PIN NO.- 786007
6: BITUL CHANDRA GOGOI S/O.- LT. MEGHNATH GOGOI TEPOR GAON DEVELOPMENT AREA P.O.- C.R BUILDING
DIBRUGARH PIN NO. 786003
7: BISWAJIT LAHON S/O-KHUDRA LAHON VILL- BORBORUAH LAHON GAON P.O- BARBORUAH
DIST- DIBRUGARH ASSAM.
8: BIBHUJYOTI BARUAH S/O- LATE NARAYAN CH.BARUAH
VILL- GHOORONIA DASH MILE
P.O- LEPETKATA PIN-786006 Page No.# 11/18
DIST- DIBRUGARH ASSAM.
9: DIPIKA SAIKIA W/O- BHODRESWAR SAIKIA
R/O- LAKHIMINAGAR
P.O- CHEREKAPAR PIN- 785640
DIST- SIVASAGAR ASSAM.
10: BONDONA MAHANTA D/O-LATE MANIK CH. MAHANTA VILL-BARISUWA GAON P.O- KONWARPUR DIST- SIVASAGAR ASSAM.
11: ANJUMONI BORAH D/O.-BITULCHGOGOI R/O-TEPOR GAON DEVELOPMENT AREA P.O.- C.R BUILDING
DIBRUGARH PIN NO. 786003.
12: DIBYAJYOTI DAS S/O.-AJIT DAS VILLAGE.-BHATIAPAR P.O.- BHATIAPAR SIVASAGAR PIN NO. 780667
13: DIPALI KONWAR GOGOI D/O.-SASHIKONWAR P.O.- BORPATHARKONWARGAON BEHIATINGTINI ALI DIBRUGARH PIN NO.- 786004
14: RUPAM LAHON S/O- KUSHALLAHON VILL- SILAPATHARKALYANPUR P.O- SILAPATHAR PIN-786059.
Page No.# 12/18
DIST- DIBRUGARH ASSAM.
15: ANJANJYOTI PEGU S/O- BHAKAT RAM PEGU VILL- HATIMURIA GAON
P.O.- C.R BUILDING DIST- DIBRUGARH ASSAM.
16: GULAP HANDIQUE S/O- NIRMAL HANDIQUE VILL- BARPATHAR HANDIQUE GAON. P.O- KONWAR HANDIQUE PIN-786008 DIST- DIBRUGARH ASSAM.
17: GIRINDRA GOGOI S/O- HEMKANTAGOGOI VILL- BORPATHAR KHONGIA GAON P.O- BEHIATING TINIALI PIN-78600 DIST- DIBRUGARH ASSAM.
18: RUBUL KONWAR S/O-CHITTA RANJAN KONWAR BEHIATING TINIALI P.O.- BEHIATING TINIALI DIBRUAGRH PIN NO. 786004.
19: MINAKSHI DIHINGIA D/O.-NAKULDIHINGIA CHIRING CHAPORI P.O.- MOHAONAGHAT DIBRUGARH PIN NO. 786008.
20: ABHIJIT KONWAR S/O- PURNA KONWAR BORPATHAR KONWAR GAON P.O.- BIHIATING TINIALI DIBRUAGARH PIN NO. 786004 Page No.# 13/18
21: BONTI GOGOI D/O.- SUBODH CHANDRA GOGOI NATUN NIRMALI GAON P.O.- C.R. BUILDING DIBRUGARH PIN NO. 786003.
22: SUNIL KUMAR RAI S/O.- HARIBANSH RAI NIRMALI GAON (NEAR CITY COLLEGE) P.O.- C.R. BUILDING DIBRUGARH PIN NO. 786003.
23: JYOTISH KONWAR S/O-DANDEDHAR KONWAR VILL- JAPARAGAON
P.O- MOHANAGHAT PIN- 786008
DIST- DIBRUGARH ASSAM.
24: JANTU SONOWAL LEPETKATA KACHARI GAON P.O.- BORBARUAH DIBRUGARH PIN NO. 786007.
25: GAUTAM GOGOI S/O- SRI AJIT GOGOI. VILL- JAPARAGAON
P.O- MOHANAGHAT PIN- 786008
DIST- DIBRUGARH ASSAM.
26: RANTU GOGOI S/O- CHABESWAR GOGOI VILL- GARPARA KONWAR GAON P.O- GORPORA DIST- DIBRUGARH.
27: ACHYUT BARUAH Page No.# 14/18
VILL- GARPARA KONWAR GAON P.O- GORPORA DIST- DIBRUGARH.
28: GAGAN CHETIA S/O.- PHUKAN CHETIA VILLAGE.- DINJOY GAON P.O.- CHABUA DIBRUAGARH PIN NO. 786184.
29: ANUJ RAJKNOWAR S/O- AJIT RAJKNOWAR R/O- JAMIRAH TINIALI P.O- BEHATING TINIALI PIN-786004 DIST- DIBRUGARH ASSAM.
30: JOYTISH LAHON S/O.-DURBANANDA LAHON BORBARUAH LAHON GAON P.O.- BORBORUAH DIBRUGARH PIN NO.- 786007
31: MONMEE DUTTA C/O LT. ANANTA DUTTA P.O.-BOIRAGIMOTH CONVOY ROAD DIST.-DIBRUGARH ASSAM P IN-786003
32: PABITRA GOGOI S/O.- NAREN GOGOI VILLAGE.- JAPORA GAON P.O.- MOHONAGHAT DIBRUGARH PIN NO.- 786008
33: ANUPOM BHUYAN S/O- TANKESWAR BHUYAN VILL AND P.O- NIGAM PIN-786621
DIST- DIBRUGARH ASSAM.
34: RITA MONI NATH W/O.- JOGENDRA NATH MANCOTTA TEPOR GAON Page No.# 15/18
P.O.- C.R. BIULDING
DIBRUGARH PIN NO. 786003
35: RUPALI HAZARIKA NATH W/O- JADOV DAS LEKAI THAKURTHAN P.O- SESSA DIBRUGARH PIN NO. 786003
36: GAUTAM KONWAR S/O- KRITI KONWAR VILL- NAHORONI P.O- KONWARI GAON
PIN- 786610 DIST- DIBRUGARH
37: SWAPNALI PHUKAN D/O.- LT. TULEN BARUAH SOUTH AMOLLAPATTY P.O.- MOHONAGHAT DIBRUAGARH PIN.- 786008
38: DIMPOO KONWAR S/O- MONURANJAN KONWAR VILL- BAHJONI GAON P.O BAHJONI PIN-786103 DIST- DIBRUGARH
39: MONALISHA HAZARIKA W/O- TULTUL BORUAH VILL- NORTH HAIBORGAON
P.O- HAIBARGAON DIST- NAGAON.
40: SUPRATIM BARUAH HATIMORA GAON P.O.- MANCOTTA DIBRUGARH PIN NO. 786003
41: SUPRITI BARUAH Page No.# 16/18
TINGRAI BAZAR (NEAR BSNL OFFICE) P.O.- TINGRAI TINISUKIA
42: GANESH SNOWAL S/O-GIRIN SNOWAL R/O- TINISUKIA GAON
P.O- LALMATI PIN-786007
43: JAYANTA CHETIA S/O.- ACHIN CHANDRA CHETIA P.O.- SESSA DIBRUGARH PIN NO.- 786003
44: TAPAN BORPATRA GOHAIN S/O.-ABHIKANTA BORPATRA GOHAIN DIBRUAL DEHINGIA GAON P.O.- BORBARUAH DIST.- DIBRUGARH PIN NO. 786007
45: NILIMA SONOWAL D/O.- RAJANI SONOWAL ROWMARI KACHARI GAON P.O.- BEHIATING TINIALI DIST.- DIBRUAGARH PIN NO. 786004 VERSUS
THE STATE OF ASSAM AND 14 ORS. REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE DEPARTMENT OF HEALTH AND FAMILY WELFARE GOVERNMENT OF ASSAM DISPUR GUWAHATI-06.
2:THE DIRECTOR OF HEALTH SERVICES ASSAM HENGRABARI GUWAHATI-36. 3:THE JOINT DIRECTOR OF HEALTH SERVICES DIBRUGARH-01 ASSAM.
4:THE DEPUTY COMMISSIONER DIBRUGARH
DIBRUGARH-01 Page No.# 17/18
ASSAM.
5:THE PRINCIPAL SECRETARY DEPARTMENT OF FINANCE
TO THE GOVERNMENT OF ASSAM DISPUR GUWAHATI-06.
6:THE SENIOR STATION OFFICER DIBRUGARH FIRE AND EMERGENCY SERVICES
DIBRUGARH-01. 7:THE ASSISTANT EXECUTIVE ENGINEER
PWD DIBRUGARH BUILDING SUB-DIVISION DIBRUGARH-01. 8:THE OFFICER IN-CHARGE DIBRUGARH POLICE STATION
DIBRUGARH-01 ASSAM.
9:THE DISTRICT MALARIA OFFICER
DIBRUGARH-01. ASSAM.
10:THE SUB DIVISIONAL MEDICAL AND HEALTH OFFICER KHOWANG DIBRUGARH 11:THE SUB DIVISIONAL MEDICAL AND HEALTH OFFICER BARBARUAH DIBRUGARH-07 ASSAM.
12:THE SUB DIVISIONAL MEDICAL AND HEALTH OFFICER LAHOAL DIBRUGARH 13:THE SUB DIVISIONAL MEDICAL AND HEALTH OFFICER PANITOLA DIBRUGARH 14:THE SUB DIVISIONAL MEDICAL AND HEALTH OFFICER TENGAKHAT DIBRUGARH.
15:THE SUB DIVISIONAL MEDICAL AND HEALTH OFFICER NAHARANI DIBRUGARH.
------------
Advocate for : MR. B P BORAH Advocate for : GA ASSAM appearing for THE STATE OF ASSAM AND 14 ORS.
Page No.# 18/18
BEFORE HONOURABLE THE CHIEF JUSTICE HONOURABLE MR. JUSTICE SOUMITRA SAIKIA
ORDER Date : 09-11-2021
In view of the common judgment and order passed today (09.11.2021) in W.A. No. 200/2021 and other connected Writ Appeals, this interlocutory application stands disposed of.
JUDGE CHIEF JUSTICE
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